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ITAT Visakhapatnam Bench
4,022 judgments
SOUTHERN DRUGS AND PHARMACEUTICALS,EAST GODAVARI DIST vs ASST.COMMISSIONER OF INCOME TAX, RAJAHMUNDRY
ITA 121/VIZ/2022[AY 2018-19]Status: Disposed6/7/2022
YANAM OLD AGE HOME,YANAM vs THE COMMISSIONER OF INCOME TAX OFFICER(EXEMPTION), HYDERABAD
ITA 97/VIZ/2021[2018-19]Status: Disposed6/7/2022AY 2018-19
YANAM OLD AGE HOME,YANAM vs THE COMMISSIONER OF INCOME TAX OFFICER(EXEMPTION), HYDERABAD
ITA 96/VIZ/2021[201\7-18]Status: Disposed6/7/2022
YANAM OLD AGE HOME,YANAM vs THE COMMISSIONER OF INCOME TAX(EXEMPTIONS), HYDERABAD
ITA 95/VIZ/2021[2016-17]Status: Disposed6/7/2022AY 2016-17
THE INCOME TAX OFFICER, WARD-1, VIZIANAGARAM vs SRI GOVINDA JEWELLERS, VIZIANAGARAM
ITA 44/VIZ/2021[2017-18]Status: Heard14/6/2022AY 2017-18
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM vs M/S. HILLOCKS HOTELS PRIVATE LIMITED, VISAKHAPATNAM
ITA 537/VIZ/2019[2014-15]Status: Heard14/6/2022AY 2014-15
VASUDHA SHELTERS,VIJAYAWADA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VIJAYAWADA
ITA 417/VIZ/2018[2010-11]Status: Heard14/6/2022AY 2010-11
M/S VASUDHA SHELTERS,VIJAYAWADA vs THE ACIT, VIJAYAWADA
ITA 137/VIZ/2015[2010-11]Status: Heard14/6/2022AY 2010-11
GARLAPATI JAGAN MOHANA RAO,MACHILIPATNAM vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1), VIJAYAWADA
ITA 235/VIZ/2021[2014-15]Status: Disposed26/5/2022AY 2014-15
P DURGA VENKATA MANGATAYARU,VISAKHAPATNAM vs INCOME-TAX OFFICER, WARD-4(5), VISAKHAPATNAM
ITA 161/VIZ/2021[2017-18]Status: Disposed26/5/2022AY 2017-18
SBC MARINE EXPORTS,GUNTUR vs THE ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, VIJAYAWADA
ITA 109/VIZ/2021[2005-06]Status: Disposed26/5/2022AY 2005-06
BOMMANA DURGA SASIKALA,RAJAMAHENDRAVARAM vs THE INCOME TAX OFFICER, WARD - 1(2), RAJAMAHENDRAVARAM
ITA 231/VIZ/2019[2015-16]Status: Disposed26/5/2022AY 2015-16
CHANDRAKANTH PASUMARTHI,KODADA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, GUNTUR
ITA 27/VIZ/2022[2017-18]Status: Disposed11/5/2022AY 2017-18
SARNALA SAYABABU,GUNTUR vs THE INCOME TAX OFFICER, WARD-2(3), GUNTUR
ITA 98/VIZ/2021[2016-+17]Status: Disposed11/5/2022
NARASAPUR CHISTIAN HOSPITAL,NARASPUR vs INCOME TAX OFFICER, EXEMPTION WARD, RAJAHMUNDRY
ITA 225/VIZ/2021[2016-17]Status: Disposed11/5/2022AY 2016-17
MOHAMMED VAZIRUDDIN EDUCATIONAL SOCIETY,RAJAHMUNDRY vs INCOME TAX OFFICER, (TDS), WARD-1, RAJAHMUNDRY
ITA 217/VIZ/2021[2014-15]Status: Disposed11/5/2022AY 2014-15
MOHAMMED VAZIRUDDIN EDUCATIONAL SOCIETY,RAJAHMUNDRY vs INCOME TAX OFFICER, (TDS), WARD-1, RAJAHMUNDRY
ITA 216/VIZ/2021[2014-15]Status: Disposed11/5/2022AY 2014-15
MOHAMMED VAZIRUDDIN EDUCATIONAL SOCIETY,RAJAHMUNDRY vs INCOME TAX OFFICER, (TDS), WARD-1, RAJAHMUNDRY
ITA 215/VIZ/2021[2014-15]Status: Disposed11/5/2022AY 2014-15
MOHAMMED VAZIRUDDIN EDUCATIONAL SOCIETY,RAJAHMUNDRY vs INCOME TAX OFFICER, (TDS), WARD-1, RAJAHMUNDRY
ITA 214/VIZ/2021[2014-15]Status: Disposed11/5/2022AY 2014-15
MOHAMMED VAZIRUDDIN EDUCATIONAL SOCIETY,RAJAHMUNDRY vs INCOME TAX OFFICER, (TDS), WARD-1, RAJAHMUNDRY
ITA 213/VIZ/2021[2014-15]Status: Disposed11/5/2022AY 2014-15
