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ITAT Visakhapatnam Bench
4,022 judgments
KATRAGADDA MURALIKRISHNA,VISAKHAPATNAM vs THE ITO, VISAKHAPATNAM
ITA 123/VIZ/2017[2011-2012]Status: Disposed27/7/2022AY 2011-2012
DARSHAN MANGEMENTS,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-2(1), VISAKHAPATNAM
ITA 253/VIZ/2021[2015-16]Status: Disposed22/7/2022AY 2015-16
GIRIJA DEVI KOMMAREDDY,VISAKHAPATNAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1)., VISAKHAPATNAM
ITA 188/VIZ/2020[2014-15]Status: Disposed22/7/2022AY 2014-15
THE INCOME TAX OFFICER, WARD-1, VIZIANAGARAM vs M/S. SAI RAM DEVELOPERS AND BUILDERS, VISAKHAPATNAM
ITA 625/VIZ/2019[2014-2015]Status: Disposed22/7/2022AY 2014-2015
KISHORE KUMAR POTLURI,SRIKAKULAM vs THE INCOME TAX OFFICER, WARD-1, SRIKAKULAM
ITA 409/VIZ/2019[2010-11]Status: Disposed22/7/2022AY 2010-11
M/S SREEDHAR CCE,VIJAYAWADA vs ASSISTENT COMMISSIONER OF INCOME TAX, VIJAYAWADA
ITA 129/VIZ/2022[AY 2018-19]Status: Disposed21/7/2022
M/S. SREEDHARS CCE,VIJAYAWADA vs ASSISTANT COMMISSIONER OF INCOME TAX, VIJAYAWADA
ITA 128/VIZ/2022[AY 2017-18]Status: Disposed21/7/2022
M/S SREEDHARS CCE,VIJAYAWADA vs ASSISTANT COMMISSIONER OF INCOME TAX, VIJAYAWADA
ITA 127/VIZ/2022[2016-17]Status: Disposed21/7/2022AY 2016-17
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VISAKHAPATNAM vs KV MADHAVA VARMA, VISAKHAPATNAM
ITA 72/VIZ/2021[2013-14]Status: Disposed21/7/2022AY 2013-14
HE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VISAKHAPATNAM vs KV MADHAVA VARMA, VISAKHAPATNAM
ITA 71/VIZ/2021[2012-13]Status: Disposed21/7/2022AY 2012-13
M/S MIRACLE SOFTWARE SYSTEMS (I) PVT., LTD.,VISAKHAPATNAM vs THE DCIT, VISAKHAPATNAM
ITA 43/VIZ/2015[2008-09]Status: Disposed21/7/2022AY 2008-09
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM vs KALYAN AQUA & MARINE EXPORTS INDIA PRIVATE LIMITED, VISAKHAPATNAM
ITA 32/VIZ/2021[2017-18]Status: Disposed14/7/2022AY 2017-18
DE PAUL EDUCATIONAL SOCIETY,ELURU vs INCOME TAX OFFICER (EXEMPTION), RAJAHMUNDRY
ITA 229/VIZ/2021[12AA]Status: Disposed14/7/2022
ADABALA MANMOHAN,VISAKHAPATNAM vs THE INCOME TAX OFFICER, INTERNATIONAL TAXATION, VISAKHAPATNAM
ITA 135/VIZ/2021[2011-12]Status: Disposed14/7/2022AY 2011-12
KASIREDDY MARIYYA,TADEPALLIGUDEM vs THE INCOME TAX OFFICER, WARD-1, TADEPALLIGUDEM
ITA 107/VIZ/2020[2011-12]Status: Disposed14/7/2022AY 2011-12
POTLURI VENKATA NAGESWARA RAO,VIJAYAWADA vs INCOME TAX OFFICER, WARD-2(4), VIJAYAWADA
ITA 191/VIZ/2021[2016-17]Status: Disposed8/7/2022AY 2016-17
KALLA VISWANADHA BABU,VISAKHAPATNAM vs THE INCOME TAX OFFICER, WARD-1(2), VISAKHAPATNAM
ITA 249/VIZ/2020[2011-12]Status: Disposed8/7/2022AY 2011-12
AMBATI VENKATA SATYA NAGA MALLESWARA RAO,NUZVIDU vs THE INCOME TAX OFFICER, WARD-3(4), VIJAYAWADA
ITA 558/VIZ/2019[2016-17]Status: Disposed8/7/2022AY 2016-17
THE INCOME TAX OFFICER, WARD-2(2), VIJAYAWADA vs IVATURI MAHALAKSHMI, VIJAYAWADA
ITA 509/VIZ/2018[2006-07]Status: Disposed8/7/2022AY 2006-07
M/S JAYALAKSHMI MUTUALLY AIDED AND MULTI PURPOSECO-OPERATIVE SOCIETY LTD.,KAKINADA vs THE ITO (TDS), RAJAHMUNDRY
ITA 342/VIZ/2013[2010-11]Status: Disposed8/7/2022AY 2010-11
