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ITAT Visakhapatnam Bench
4,022 judgments
THE DEPUTY COMMISSIONER OF INCOME TAX, EXEMPTIONS CIRLCLE, VIJAYAWADA vs VISAKHAPATNAM URBAN DEVELOPMENT AUTHORITY(VUDA), VISAKHAPATNAM
ITA 248/VIZ/2020[2007-08]Status: Disposed16/8/2022AY 2007-08
PYDIMARRI VENKATA NAGA SURESH KUMAR,VIJAYAWADA vs THE INCOME TAX OFFICER, WARD-1(3), VIJAYAWADA
ITA 616/VIZ/2019[2009-2010]Status: Disposed16/8/2022AY 2009-2010
PALLA SIMHACHALAM (HUF),VISAKHAPATNAM vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(1), VISAKHAPATNAM
ITA 535/VIZ/2019[2013-14]Status: Disposed16/8/2022AY 2013-14
PALLA SIMHACHALAM (HUF),VISAKHAPATNAM vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(1), VISAKHAPATNAM
ITA 534/VIZ/2019[2012-13]Status: Disposed16/8/2022AY 2012-13
PALLA SIMHACHALAM (HUF),VISAKHAPATNAM vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(1), VISAKHAPATNAM
ITA 533/VIZ/2019[2009-10]Status: Disposed16/8/2022AY 2009-10
PALLA SIMHACHALAM (HUF),VISAKHAPATNAM vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(1), VISAKHAPATNAM
ITA 532/VIZ/2019[2011-12]Status: Disposed16/8/2022AY 2011-12
GURRAM VENKATESWARA RAO,VIJAYAWADA vs PRINCIPAL COMMISSIONER OF INCOME TAX, VIJAYAWADA
ITA 200/VIZ/2021[2016-17]Status: Disposed28/7/2022AY 2016-17
KARUMANCHI NALINI,GUNTUR vs THE INCOME TAX OFFICER, WARD-1(3), GUNTUR
ITA 101/VIZ/2021[2013-14]Status: Disposed28/7/2022AY 2013-14
KARUMANCHI NALINI,GUNTUR vs THE INCOME TAX OFFICER, WARD-1(3), GUNTUR
ITA 100/VIZ/2021[2013-14]Status: Disposed28/7/2022AY 2013-14
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM vs SRI BHUPATHI RAJU RAVI VARMA, VISAKHAPATNAM
ITA 654/VIZ/2019[2009-2010]Status: Disposed28/7/2022AY 2009-2010
D.USHA REDDY,VISAKHAPATNAM vs THE INCOME TAX OFFICER, WARD-1(4), VISAKHAPATNAM
ITA 602/VIZ/2019[2011-12]Status: Disposed28/7/2022AY 2011-12
MAPPAVARAPU KAVITHA,VIJAYAWADA vs ACIT, CENTRAL CIRCLE, VIJAYAWADA
ITA 91/VIZ/2022[2018-2019]Status: Disposed27/7/2022AY 2018-2019
KANDULA RANGA REDDY,HYDERABAD vs ACIT,CENTRAL CIRCLE, VIJAYAWADA
ITA 90/VIZ/2022[2018-2019]Status: Disposed27/7/2022AY 2018-2019
KANDULA RANGA REDDY,HYDERABAD vs ACIT,CENTRAL CIRCLE, VIJAYAWADA
ITA 89/VIZ/2022[2015-2016]Status: Disposed27/7/2022AY 2015-2016
SEEDS INTIMATE APPAREL INDIA PRIVATE LIMITED.,VISAKHAPATNAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5(1), VISAKHAPATNAM
ITA 602/VIZ/2018[2014-15]Status: Disposed27/7/2022AY 2014-15
POINEER ELASTIC INDIA PRIVATE LIMITED,VISAKHAPATNAM vs ACIT, CIRCLE-5(1), VISAKHAPATNAM
ITA 5/VIZ/2018[2013-14]Status: Disposed27/7/2022AY 2013-14
SEEDS INTIMATE APPAREL INDIA PRIVATE LIMITED,VISAKHAPATNAM vs ACIT, CIRCLE-5(1), VISAKHAPATNAM
ITA 4/VIZ/2018[2013-14]Status: Disposed27/7/2022AY 2013-14
SEEDS INTIMATE APPAREL INDIA PRIVATE LIMITED,VISAKHAPATNAM vs THE ASST CIT, VISAKHAPATNAM
ITA 21/VIZ/2017[2012-13]Status: Disposed27/7/2022AY 2012-13
M/S. PIONEER ELASTIC INDIA PVT. LTD.,VISAKHAPATNAM vs THE ACIT, VISAKHAPATNAM
ITA 167/VIZ/2017[2012-2013]Status: Disposed27/7/2022AY 2012-2013
K. SANTHA KUMARI,VISAKHAPATNAM vs THE ITO, VISAKHAPATNAM
ITA 124/VIZ/2017[2011-2012]Status: Disposed27/7/2022AY 2011-2012
