← All Benches
ITAT Visakhapatnam Bench
4,022 judgments
K V RAMARAO,UNDI vs THE ACIT, CENTERAL CIRCLE-2, RAJAHMUNDRY
ITA 113/VIZ/2022[2013-2014]Status: Disposed23/8/2022AY 2013-2014
K V RAMARAO,UNDI vs THE ACIT, CENTERAL CIRCLE-2, RAJAHMUNDRY
ITA 112/VIZ/2022[2012-2013]Status: Disposed23/8/2022AY 2012-2013
THE VATSAVAI PRIMARY AGRICULTURAL COOPERATIVE CREDIT SOCIETY LIMITED,VATSAVAI vs INCOME TAX OFFICER, WARD 1(3), VIJAYAWADA
ITA 220/VIZ/2021[2017-18]Status: Disposed23/8/2022AY 2017-18
NAGARJUNA HOSPITALS PRIVATE LIMITED,VIJAYAWADA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VIJAYAWADA
ITA 186/VIZ/2021[2015-16]Status: Disposed23/8/2022AY 2015-16
THOTA SIVA NAGA BHAGYA LAKSHMI,VIJAYAWADA vs THE INCOME TAX OFFICER, WARD-3(2), VIJAYAWADA
ITA 63/VIZ/2020[2011-12]Status: Disposed23/8/2022AY 2011-12
SRI SAI LAKSHMI CHARITABLE TRUST,WEST GODAVARI vs THE INCOME TAX OFFICER(EXEMPTIONS), RAJHMUNDRY
ITA 26/VIZ/2020[2016-17]Status: Disposed23/8/2022AY 2016-17
SRI SAI LAKSHMI CHARITABLE TRUST,WEST GODAVARI vs THE INCOME TAX OFFICER(EXEMPTIONS), RAJAHMUNDRY
ITA 25/VIZ/2020[2015-16]Status: Disposed23/8/2022AY 2015-16
GAMPA SANTHI,VIJAYAWADA vs COMMISSIONER OF INCOME TAX(APPEALS), VIJAYAWADA
ITA 187/VIZ/2020[2009-10]Status: Disposed23/8/2022AY 2009-10
JASTI NAGESWARA RAO,VIJAYAWADA vs THE COMMISSIONER OF INCOME TAX (APPEALS), VIJAYAWADA
ITA 686/VIZ/2019[2006-2007]Status: Disposed23/8/2022AY 2006-2007
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE3(1), VISAKHAPATNAM vs M/S. FACOR ALLOYS LIMITED, VIZIANAGARAM
ITA 593/VIZ/2019[2009-2010]Status: Disposed23/8/2022AY 2009-2010
KANTHIKIRANAM MAHILAMANDALI,VIJAYARAI vs THE INCOME TAX OFFICER(EXEMPTION), RAJAHMUNDRY
ITA 305/VIZ/2019[2013-14]Status: Disposed23/8/2022AY 2013-14
VIZAG SEAPORT P.LTD,VISAKHAPATNAM vs CIT(A) 14, MUMBAI
ITA 2479/MUM/2015[2010-11]Status: Disposed23/8/2022AY 2010-11
VIZAG SEAPORT P.LTD,VISAKHAPATNAM vs CIT(A) 14, MUMBAI
ITA 2478/MUM/2015[2007-08]Status: Disposed23/8/2022AY 2007-08
DCIT 7(3), MUMBAI vs VIZAG SEAPORT P.LTD, MUMBAI
ITA 2402/MUM/2014[2005-06]Status: Disposed23/8/2022AY 2005-06
DCIT 7(3), MUMBAI vs VIZAG SEAPORT P.LTD, MUMBAI
ITA 2401/MUM/2014[2009-10]Status: Disposed23/8/2022AY 2009-10
DCIT 7(3), MUMBAI vs VIZAG SEAPORT P.LTD, MUMBAI
ITA 2400/MUM/2014[2008-09]Status: Disposed23/8/2022AY 2008-09
VENKATA TRINADH BANDI,VISAKHAPATNAM vs THE INCOME TAX OFFICER, WARD-3(1), VISAKHAPATNAM
ITA 419/VIZ/2019[2014-15]Status: Disposed19/8/2022AY 2014-15
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM vs SVN HOTELS AND RESORTS PRIVATE LIMITED, VIZIANAGARAM
ITA 35/VIZ/2021[2014-15]Status: Disposed16/8/2022AY 2014-15
CHAITANYA LEARNING ZONE PRIVATE LIMITED,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD 1(5), VISAKHAPATNAM
ITA 182/VIZ/2021[2017-18]Status: Disposed16/8/2022AY 2017-18
SRI RAGHAVENDRA LORRY SERVICES,VUJAYAWADA vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VIJAYAWADA
ITA 41/VIZ/2020[2010-11]Status: Disposed16/8/2022AY 2010-11
