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ITAT Visakhapatnam Bench
4,022 judgments
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, RAJAMAHENDRAVARAM vs M/S. VINAYAKA ALLOY CASTINGS (P) LTD, RAZOLE
ITA 633/VIZ/2019[2005-2006]Status: Disposed9/9/2022AY 2005-2006
CHARITASRI HOSPITALS LIMITED,VIJAYAWADA vs THE DY. COMMISSIONE OF INCOME TAX, TDS CIRCLE -1, VIJAYAWADA
ITA 99/VIZ/2022[2014-2015]Status: Disposed30/8/2022AY 2014-2015
CHARITASRI HOSPITALS LIMITED,VIJAYAWADA vs THE DY. COMMISSIONE OF INCOME TAX, TDS CIRCLE -1, VIJAYAWADA
ITA 98/VIZ/2022[2013-2014]Status: Disposed30/8/2022AY 2013-2014
YUGAANDHAR HOUSING PVT LTD,VIJAYAWADA vs ACIT, CENTRAL CERCLE, VIJAYAWADA
ITA 88/VIZ/2022[2018-2019]Status: Disposed30/8/2022AY 2018-2019
YUGAANDHAR HOUSING PVT LTD,VIJAYAWADA vs ACIT, CENTRAL CERCLE, VIJAYAWADA
ITA 87/VIZ/2022[2016-2017]Status: Disposed30/8/2022AY 2016-2017
YUGAANDHAR HOUSING PVT LTD,VIJAYAWADA vs ACIT, CENTRAL CERCLE, VIJAYAWADA
ITA 86/VIZ/2022[2015-2016]Status: Disposed30/8/2022AY 2015-2016
YUGAANDHAR HOUSING PVT LTD,VIJAYAWADA vs ACIT, CENTRAL CERCLE, VIJAYAWADA
ITA 85/VIZ/2022[2014-2015]Status: Disposed30/8/2022AY 2014-2015
YUGAANDHAR HOUSING PVT LTD,VIJAYAWADA vs ACIT, CENTRAL CERCLE, VIJAYAWADA
ITA 84/VIZ/2022[2013-2014]Status: Disposed30/8/2022AY 2013-2014
YUGAANDHAR HOUSING PVT LTD,VIJAYAWADA vs ACIT, CENTRAL CERCLE, VIJAYAWADA
ITA 83/VIZ/2022[2012-2013]Status: Disposed30/8/2022AY 2012-2013
THE ASSISTANT COMMISSIONER OF INCOME TAX(INTERNATIONAL TAXATION), VISAKHAPATNAM vs KANCHUMARTHIVENKATA SITA RAMACHANDRA RAO, RAJAHMUNDRY
ITA 246/VIZ/2020[2016-17]Status: Disposed30/8/2022AY 2016-17
THE ASSISTANT COMMISSIONER OF INCOME TAX(INTERNATIONAL TAXATION), VISAKHAPATNAM vs KANCHUMARTHIVENKATA SITA RAMACHANDRA RAO, RAJAHMUNDRY
ITA 245/VIZ/2020[2016-17]Status: Disposed30/8/2022AY 2016-17
HELAPURI CABLE VISION PRIVATE LIMITED,ELURU vs THE INCOME TAX OFFICER, WARD-1, ELURU
ITA 109/VIZ/2020[2010-11]Status: Disposed30/8/2022AY 2010-11
THE DCIT, CIRCLE - 3(1), VISAKHAPATNAM vs M/S ARRDY ENGINEERING INNOVATIONS (P) LTD, VISAKHAPATNAM
ITA 120/VIZ/2014[2008-09]Status: Disposed30/8/2022AY 2008-09
RAKESH KUMAR JAIN,VIJAYAWADA vs INCOME TAX OFFICER, WARD-2(1), VIJAYAWADA
ITA 78/VIZ/2022[2017-18]Status: Disposed23/8/2022AY 2017-18
SRI SATYA SAI EDUCATIONAL AND SERVICE SOCIETY,SRIKAKULAM vs INCOME TAX OFFICER, EXEMPTION WARD, VISAKHAPATNAM
ITA 5/VIZ/2022[2019-20]Status: Disposed23/8/2022AY 2019-20
SSNR PROJECTS PRIVATE LIMITED,VISAKHAPATNAM vs DCIT/ACIT, CIRCLE-3(1), VISAKHAPATNAM
ITA 137/VIZ/2022[2016-17]Status: Disposed23/8/2022AY 2016-17
K V RAMARAO,UNDI vs THE ACIT, CENTERAL CIRCLE-2, RAJAHMUNDRY
ITA 117/VIZ/2022[2017-2018]Status: Disposed23/8/2022AY 2017-2018
K V RAMARAO,UNDI vs THE ACIT, CENTERAL CIRCLE-2, RAJAHMUNDRY
ITA 116/VIZ/2022[2016-2017]Status: Disposed23/8/2022AY 2016-2017
K V RAMARAO,UNDI vs THE ACIT, CENTERAL CIRCLE-2, RAJAHMUNDRY
ITA 115/VIZ/2022[2015-2016]Status: Disposed23/8/2022AY 2015-2016
K V RAMARAO,UNDI vs THE ACIT, CENTERAL CIRCLE-2, RAJAHMUNDRY
ITA 114/VIZ/2022[2014-2015]Status: Disposed23/8/2022AY 2014-2015
