← All Benches
ITAT Visakhapatnam Bench
4,022 judgments
MEKALA KAMESWARA RAO,SATTENAPALLI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, VIJAYAWADA
ITA 591/VIZ/2018[2011-12]Status: Disposed30/11/2022AY 2011-12
MEKALA KAMESWARA RAO,SATTENAPALLI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, VIJAYAWADA
ITA 590/VIZ/2018[2010-11]Status: Disposed30/11/2022AY 2010-11
MEKALA KAMESWARA RAO,SATTENAPALLI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, VIJAYAWADA
ITA 589/VIZ/2018[2009-10]Status: Disposed30/11/2022AY 2009-10
MEKALA KAMESWARA RAO,SATTENAPALLI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, VIJAYAWADA
ITA 588/VIZ/2018[2008-09]Status: Disposed30/11/2022AY 2008-09
MEKALA KAMESWARA RAO,SATTENAPALLI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, VIJAYAWADA
ITA 587/VIZ/2018[2007-08]Status: Disposed30/11/2022AY 2007-08
MEKALA KAMESWARA RAO,SATTENAPALLI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, VIJAYAWADA
ITA 586/VIZ/2018[2006-07]Status: Disposed30/11/2022AY 2006-07
MEKALA KAMESWARA RAO,SATTENAPALLI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, VIJAYAWADA
ITA 585/VIZ/2018[2012-13]Status: Disposed30/11/2022AY 2012-13
MEKALA KAMESWARA RAO,SATTENAPALLI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, VIJAYAWADA
ITA 584/VIZ/2018[2011-12]Status: Disposed30/11/2022AY 2011-12
MEKALA KAMESWARA RAO,SATTENAPALLI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, VIJAYAWADA
ITA 583/VIZ/2018[2010-11]Status: Disposed30/11/2022AY 2010-11
MEKALA KAMESWARA RAO,SATTENAPALLI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, VIJAYAWADA
ITA 582/VIZ/2018[2009-10]Status: Disposed30/11/2022AY 2009-10
MEKALA KAMESWARA RAO,SATTENAPALLI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, VIJAYAWADA
ITA 581/VIZ/2018[2008-09]Status: Disposed30/11/2022AY 2008-09
MEKALA KAMESWARA RAO,SATTENAPALLI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, VIJAYAWADA
ITA 580/VIZ/2018[2007-08]Status: Disposed30/11/2022AY 2007-08
MEKALA KAMESWARA RAO,SATTENAPALLI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, VIJAYAWADA
ITA 579/VIZ/2018[2006-07]Status: Disposed30/11/2022AY 2006-07
DEVI SEA FOODS LIMITED,VISAKHAPATNAM vs DCIT, CIRCLE-3(1), VISAKHAPATNAM
ITA 75/VIZ/2022[2017-18]Status: Disposed9/9/2022AY 2017-18
SSNR PROJECTS PRIVATE LIMITED,VISAKHAPATNAM vs DCIT/ACIT, CIRCLE-3(1), VISAKHAPATNAM
ITA 143/VIZ/2022[AY 2019-20]Status: Disposed9/9/2022
SSNR PROJECTS PRIVATE LIMITED,VISAKHAPATNAM vs DCIT/ACIT, CIRCLE-3(1), VISAKHAPATNAM
ITA 142/VIZ/2022[2018-19]Status: Disposed9/9/2022AY 2018-19
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM vs IDUPULAPATI SRINIVASARAO, VISAKHAPATNAM
ITA 57/VIZ/2021[2016-17]Status: Disposed9/9/2022AY 2016-17
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPTNAM vs DREDGING CORPORATION OF INDIA LIMITED, VISAKHAPTNAM
ITA 54/VIZ/2021[2018-19]Status: Disposed9/9/2022AY 2018-19
DREDGING CORPORATION OF INDIA,VISAKHAPATNAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM
ITA 211/VIZ/2020[2015-16]Status: Disposed9/9/2022AY 2015-16
ASSOCIATION OF RELIEF VOLUNTREERS,VIJAYAWADA vs THE INCOME TAX OFFICER(EXEMPTIONS), RAJAMAHENDRAVARAM
ITA 194/VIZ/2020[2016-17]Status: Disposed9/9/2022AY 2016-17