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ITAT Visakhapatnam Bench
4,022 judgments
THE POLEPALLI FARMERS SERVICE CO-OPERATIVE SOCIETY LTD,VIZIANAGARAM vs INCOMETAX OFFICER, WARD-1, VIZIANAGARAM
ITA 95/VIZ/2022[20017-2018]Status: Disposed16/12/2022
BOLLINA SIVARAMA KRISHNA,RAJAHMUNDRY vs INCOME TAX OFFICER, WARD-2(1), RAJAHMUNDRY
ITA 28/VIZ/2022[2014-15]Status: Disposed16/12/2022AY 2014-15
DEVI SEA FOODS LIMITED,VISAKHAPATNAM vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -3(1), VISAKHAPATNAM
ITA 156/VIZ/2022[2018-19]Status: Disposed16/12/2022AY 2018-19
RAJAM POLYPACKS LIMITED,RAJAM vs INCOME TAX OFFICER, WARD-2, SRIKAKULAM
ITA 258/VIZ/2021[2018-19]Status: Disposed16/12/2022AY 2018-19
MANTHENA KANAKA DURGA PRASADA RAJU,BHIMAVARAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, RAJAHMUNDRY
ITA 79/VIZ/2022[2017-18]Status: Disposed15/12/2022AY 2017-18
MOHAMMED VAZIRUDDIN EDUCATIONAL SOCIETY,RAJAHMUNDRY vs INCOME TAX OFFICER, TDS WARD-1, RAJAHMUNDRY
ITA 197/VIZ/2022[2016-17]Status: Disposed15/12/2022AY 2016-17
MOHAMMED VAZIRUDDIN EDUCATIONAL SOCIETY,RAJAHMUNDRY vs INCOME TAX OFFICER, TDS WARD-1, RAJAHMUNDRY
ITA 196/VIZ/2022[2016-17]Status: Disposed15/12/2022AY 2016-17
MOHAMMED VAZIRUDDIN EDUCATIONAL SOCIETY,RAJAHMUNDRY vs INCOME TAX OFFICER, TDS WARD-1, RAJAHMUNDRY
ITA 195/VIZ/2022[2016-17]Status: Disposed15/12/2022AY 2016-17
MOHAMMED VAZIRUDDIN EDUCATIONAL SOCIETY,RAJAHMUNDRY vs INCOME TAX OFFICER, TDS WARD-1, RAJAHMUNDRY
ITA 194/VIZ/2022[2017-18]Status: Disposed15/12/2022AY 2017-18
MOHAMMED VAZIRUDDIN EDUCATIONAL SOCIETY,RAJAHMUNDRY vs INCOME TAX OFFICER, TDS WARD-1, RAJAHMUNDRY
ITA 193/VIZ/2022[2015-16]Status: Disposed15/12/2022AY 2015-16
MOHAMMED VAZIRUDDIN EDUCATIONAL SOCIETY,RAJAHMUNDRY vs INCOME TAX OFFICER, TDS WARD-1, RAJAHMUNDRY
ITA 192/VIZ/2022[2015-16]Status: Disposed15/12/2022AY 2015-16
MOHAMMED VAZIRUDDIN EDUCTIONAL SOCIETY,RAJAHMUNDRY vs INCOME TAX OFFICER, TDS WARD-1, RAJAHMUNDRY
ITA 191/VIZ/2022[2015-16]Status: Disposed15/12/2022AY 2015-16
MOHAMMED VAZIRUDDIN EDUCATIONAL SOCIETY,RAJAHMUNDRY vs INCOME TAX OFFICER, TDS WARD-1, RAJAHMUNDRY
ITA 190/VIZ/2022[2015-16]Status: Disposed15/12/2022AY 2015-16
VENKATA KRISHNA RICE MILL,SINGAPURAM vs PCIT, VIJAYAWADA
ITA 118/VIZ/2022[2017-2018]Status: Disposed15/12/2022AY 2017-2018
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM vs MELIORA ASSET RECONSTRUCTION COMPANY LIMITED, VISAKHAPATNAM
ITA 40/VIZ/2021[2017-18]Status: Disposed15/12/2022AY 2017-18
3F INDUSTRIES LIMITED,TADEPALLIGUDEM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, ELURU
ITA 54/VIZ/2019[2013-14]Status: Disposed15/12/2022AY 2013-14
YALAMANCHILI NEELIMA,GUNTUR vs THE INCOME TAX OFFICER, WARD-2(2), GUNTUR
ITA 506/VIZ/2019[2016-17]Status: Disposed15/12/2022AY 2016-17
ANDHRA PRADESH POWER GENRATION CORPORATION LIMITED,VIJAYAWADA vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VIJAYAWADA
ITA 252/VIZ/2019[2014-15]Status: Disposed15/12/2022AY 2014-15
ACN INFOTECH INDIA PRIVATE LIMITED,VISAKHAPATANAM vs ACIT CIRCLE-1(1), VISAKHAPATANAM
ITA 94/VIZ/2022[2017-2018]Status: Disposed1/12/2022AY 2017-2018
MEKALA KAMESWARA RAO,SATTENAPALLI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, VIJAYAWADA
ITA 592/VIZ/2018[2012-13]Status: Disposed30/11/2022AY 2012-13