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ITAT Visakhapatnam Bench
4,022 judgments
SATHYA SAI SEVA SAMAJAM,RAJAHMUNDRY vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), HYDERABAD
ITA 228/VIZ/2022[NA]Status: Disposed21/12/2022
INCOME TAX OFFICER, WARD-1, SRIKAKULAM vs MURALI KRISHNA YERUPALLY, SRIKAKULAM
ITA 152/VIZ/2022[2017-18]Status: Disposed21/12/2022AY 2017-18
A.TIRUPATHI RAYUDU(HUF),VISAKHAPATNAM vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, VISAKHAPATNAM
ITA 96/VIZ/2020[2013-14]Status: Disposed21/12/2022AY 2013-14
ANUMOLU AVNASH,VISAKHAPATNAM vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, VISAKHAPATNAM
ITA 95/VIZ/2020[2014-15]Status: Disposed21/12/2022AY 2014-15
ANUMOLU AVNASH,VISAKHAPATNAM vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, VISAKHAPATNAM
ITA 94/VIZ/2020[2013-14]Status: Disposed21/12/2022AY 2013-14
ANUMOLU AVNASH,VISAKHAPATNAM vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, VISAKHAPATNAM
ITA 93/VIZ/2020[2012-13]Status: Disposed21/12/2022AY 2012-13
ANUMOLU AVNASH,VISAKHAPATNAM vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, VISAKHAPATNAM
ITA 92/VIZ/2020[2010-11]Status: Disposed21/12/2022AY 2010-11
ATR WAREHOUSING PRIVATE LIMITED,VISAKHAPATNAM vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, VISAKHAPATNAM
ITA 91/VIZ/2020[2016-17]Status: Disposed21/12/2022AY 2016-17
ATR WAREHOUSING PRIVATE LIMITED,VISAKHAPATNAM vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, VISAKHAPATNAM
ITA 90/VIZ/2020[2015-16]Status: Disposed21/12/2022AY 2015-16
ATR WAREHOUSING PRIVATE LIMITED .,VISAKHAPATNAM vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, VISAKHAPATNAM
ITA 89/VIZ/2020[2014-15]Status: Disposed21/12/2022AY 2014-15
ATR WAREHOUSING PRIVATE LIMITED,VISAKHAPATNAM vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, VISAKHAPATNAM
ITA 88/VIZ/2020[2013-14]Status: Disposed21/12/2022AY 2013-14
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, VISAKHAPATNAM vs ATR WAREHOUSING PRIVATE LIMITED, VISAKHAPATNAM
ITA 106/VIZ/2020[2015-16]Status: Disposed21/12/2022AY 2015-16
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, VISAKHAPATNAM vs ATR WAREHOUSING PRIVATE LIMITED, VISAKHAPATNAM
ITA 105/VIZ/2020[2014-15]Status: Disposed21/12/2022AY 2014-15
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, VISAKHAPATNAM vs ATR WAREHOUSING PRIVATE LIMITED, VISAKHAPATNAM
ITA 104/VIZ/2020[2013-14]Status: Disposed21/12/2022AY 2013-14
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, VISAKHAPATNAM vs ATR WAREHOUSING PRIVATE LIMITED, VISAKHAPATNAM
ITA 103/VIZ/2020[2012-13]Status: Disposed21/12/2022AY 2012-13
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, VISAKHAPATNAM vs ATR WAREHOUSING PRIVATE LIMITED, VISAKHAPATNAM
ITA 102/VIZ/2020[2011-12]Status: Disposed21/12/2022AY 2011-12
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, VISAKHAPATNAM vs ANUMOLU AVNASH, VISAKHAPATNAM
ITA 101/VIZ/2020[2013-14]Status: Disposed21/12/2022AY 2013-14
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, VISAKHAPATNAM vs ANUMOLU TIRUPATI RAYUDU(HUF), VISAKHAPATNAM
ITA 100/VIZ/2020[2014-15]Status: Disposed21/12/2022AY 2014-15
LATE AT RAYUDU INDIVIDUAL REPRESENTATIVE BY AVINASH,VISAKHAPATNAM vs THE COMMISSIONER OF INCOME TAX, APPEALS-3, VISAKHAPATNAM
ITA 614/VIZ/2018[2015-16]Status: Disposed21/12/2022AY 2015-16
LATE AT RAYUDU INDIVIDUAL REPRESENTATIVE BY AVINASH,VISAKHAPATNAM vs THE COMMISSIONER OF INCOME TAX, APPEALS-3, VISAKHAPATNAM
ITA 613/VIZ/2018[2014-15]Status: Disposed21/12/2022AY 2014-15
