ITAT Visakhapatnam Bench
4,022 judgments
THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAJAHMUNDRY vs NEXUS FEEDS LIMITED, HYDERANAD
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-, RAJAHMUNDRY vs NEXUS FEEDS LIMITED, HYDERABAD
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAJAHMUNDRY vs REAL GROW EXIMS PRIVATE LIMITED, BHIMAVARAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAJAHMUNDRY vs NUTRIENT MARINE FOODS LIMITED, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAJAHMUNDRY vs GOLUGURI SRIRAMA REDDY, BHIMAVARAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAJAHMUNDRY vs NEPORIDE PHARMACEUTICALS, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
TEEJAY INDIA PRIVATE LIMITED,VISAKHAPATNAM vs ASSISTANT COMMISSIONER OF INCOME TAX, DC/AC 4(1), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE--1, RAJAHMUNDRY vs RISELY FEEDS LIMITED, HYDERABAD
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
LEWEK ALTAIR SHIPPING PRIVATE LIMITED,KAKINADA vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-1, KAKINADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
LEWEK ALTAIR SHIPPING PRIVATE LIMITED,KAKINADA vs DEPUTY COMMSSIONER OF INCOME TAX, CIRCLE-1, KAKINADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE--1, RAJAHMUNDRY vs RISELY FEEDS LIMITED, HYDERABAD
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE--1, RAJAHMUNDRY vs GOLDEN FEEDS LTD, RAJAYMUNDERY
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE--1, RAJAHMUNDRY vs GOLDEN FEEDS LTD, RAJAYMUNDERY
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
NIKHIL CONSTRUCTIONS,VISAKHAPATNAM vs THE INCOME TAX OFFICER, WARD-3(2), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
NIKHIL CONSTRUCTIONS,VISAKHAPATNAM vs THE INCOME TAX OFFICER, WARD-3(2), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
NIKHIL CONSTRUCTIONS,VISAKHAPATNAM vs THE INCOME TAX OFFICER, WARD-3(2), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
NIKHIL CONSTRUCTIONS,VISAKHAPATNAM vs THE INCOME TAX OFFICER, WARD-3(2), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
INCOME TAX OFFICER, WARD-1, SRIKAKULAM vs PRIMARY AGRICULTURAL CO OPERATIVE CREDIT SOCIETY, HARIPURAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
MANUCHUKONDA SRI RAM,VIZIANAGARAM vs INCOME TAX OFFICE, WARD-2, VIZIANAGARAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)