Loading judgment…
No AI summary yet for this case.
Income Tax Appellate Tribunal, VISAKHAPATNAM BENCH, VISAKHAPATNAM
Before: SHRI DUVVURU RL REDDY, HON’BLE & SHRI S BALAKRISHNAN, HON’BLE
आदेश की प्रतितिति अग्रेतिि/Copy of the order forwarded to:- 1. अपीलधथी / The Appellant –Lewek Altair Shipping Private Ltd., #3-16- 193/1, Srividya Colony, Suryaraopet, Kakinada - 533003 2. प्रत्यधथी / The Respondent–The DCIT, Circle-1, Kakinada 3. The Commissioner of Income Tax, DRP-1, Bengaluru. 4. नवभधगीय प्रनतनननध, आयकर अपीलीय अनधकरण, नवशधखधपटणम / DR, ITAT, Visakhapatnam 5. गधर्ाफ़धईल / Guard file
आदेशधनुसधर / BY ORDER
Sr. Private Secretary ITAT, Visakhapatnam