ITAT Visakhapatnam Bench
4,022 judgments
DE PAUL EDUCATIONAL SOCIETY,ELURU vs THE COMMISSIONER OF INCOME TAX(EXEMPTIONS), HYDERABAD
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
VIZINANAGARAM ROTARY PARVATI DEVI ANCHALIA VOLUNTARY BLOOD BANK TRUST,VIZIANAGARAM vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), HYDERABAD
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
VIZINANAGARAM ROTARY PARVATI DEVI ANCHALIA VOLUNTARY BLOOD BANK TRUST,VIZIANAGARAM vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), HYDERABAD
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
DINAKAR SAI CONSTRUCTIONS,VISAKHAPATNAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
QUANTUM CLOTHING INDIA PRIVATE LIMITED,VISAKHAPATNAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5(1), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
3F INDUSTRIES LIMITED,TADEPALLIGUDEM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, ELURU
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
DONTHALA PURNACHANDRA RAO,G KONDURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VIJAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, GUNTUR vs BOLISETTY KAMESWARA RAO, GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, GUNTUR vs BOLISETTY KAMESWARA RAO, GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
MADDIMISETTI SRINIVASU,TANUKU vs THE ASST . COMMISSIONER OF INCOME TAX,CIRCLE-1, RAJAHMUNDARY
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SINGULURI SAI VENKATA NAGAR SRIVANI,WEST GODAVARI vs ITO, WARD-2, BHIMAVARAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
GURUBILLI VENKATA DURGA NAGA PRASAD RAO,KAKINADA vs INCOME TAX OFFICER, WARD-1, KAKINADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
PALLA MADHUSUDANA RAO,VISAKHAPATNAM vs THE INCOME TAX OFFICER, WARD-1(2), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAJAHMUNDRY vs NEXUS WELLHOPE AGRITECH INTERNATIONAL LIMITED, HYDERABAD
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAJAHMUNDRY vs GOLDEN FEEDS LIMITED, BHIMAVARAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAJAHMUNDRY vs NEXUS FEEDS LIMITED, HYDERABAD
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAJAHMUNDRY vs NEXUS FEEDS LIMITED, HYDERABAD
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAJAHMUNDRY vs NEXUS FEEDS LIMITED, HYDERABAD
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAJAHMUNDRY vs NEXUS FEEDS LIMITED, HYDERABAD
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAJAHMUNDRY vs NEXUS FEEDS LIMITED, HYDERANAD
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
