ITAT Visakhapatnam Bench
4,022 judgments
SATYANARAYANA GUNUPUTI,BHIMAVARAM vs ACIT, CENTRAL CIRCLE-2, RAJAHMUNDRY
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SATYANARAYANA GUNUPUTI,BHIMAVARAM vs ACIT, CENTRAL CIRCLE-2, RAJAHMUNDRY
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
VENKATA PAVAN KUMAR GUNUPUTI,BHIMAVARAM vs ACIT CENTRAL CIRCLE -2, RAJAHMUNDARY
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
VENKATA PAVAN KUMAR GUNUPUTI,BHIMAVARAM vs ACIT CENTRAL CIRCLE -2, RAJAHMUNDARY
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
RAMESH KARAKA,ARDHAVARAM vs ITO, WARD-1, TANUKU
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
DULAM PEDA TIRUPATHI RAO,ALAMURU MANDAL vs INCPME TAX OFFICER, WARD-1(4), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
DULAM PEDA TIRUPATHI RAO,ALAMURU MANDAL vs INCOME TAX OFFCER, WARD-1(4), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
DULAM PEDA TIRUPATHI RAO,ALAMURU MANDAL vs INCOME TAX OFFICER, WARD-1(4), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
DULAM PEDA TIRUPATHI RAO,ALAMURU MANDAL vs INCOME TAX OFFICER, WARD-1(4), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
DEPUTY COMMISIONER OF INCOME TAX, RAJAHMAHENDRAVARAM vs ANDHRA PAPER LIMITED, RAJAHMAHENDRAVARAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
NALLAMOTHU VIJAYA LAKSHMI,GUNTUR vs THE INCOME TAX OFFICER, WARD-2(1), GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, RAJAMAHENDRAVARAM vs ANDHRA PAPER LIMITED, RAJAMAHENDRAVARAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SRI GOLUGURI NAGI REDDY,VIJAYAWADA vs AASISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAJAHMUNDRY
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SRI GOLUGURI NAGI REDDY,VIJAYAWADA vs ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-1, RAJAHMUNDRY
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SIRAJUNNISA MAJEED,VIJAYAWADA vs INCOME TAX OFFICER, WARD-3(1), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
PENMATSA RAMA KRISHNA VARMA,BHIMAVARAM vs ACIT, CIRCLE-1, RAJAHMUNDRY
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
BHASKARA RAO GUDLA,SRIKAKULAM vs INCOME TAX OFFICER, WARD-1, SRIKAKULAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SAMRAJYAM KONDRU,KRISHNA DISTRICT vs JCIT, RANGE-1, VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM vs DATLA SHANTI, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
P.SUDARSHAN,`VISAKHAPATNAM vs THE INCOME TAX OFFICER, WARD-1(2), VISAKHAPTNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)