ITAT Visakhapatnam Bench
4,022 judgments
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRL CIRCLE-2, RAJAHMUNDRY vs DOLLARS COLONY PHASE-1, VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
THE ASSISTANT COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), VISAKHAPATNAM vs NALLAMILLI SRIDEVI, TIRUPATI
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
THE ASSISTANT COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), VISAKHAPATNAM vs NALLAMILLI SRIDEVI, TIRUPATI
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
THE ASSISTANT COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), VISAKHAPATNAM vs VITTALAM NATARAJ PRASAD, TIRUPATI
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
THE ASSISTANT COMMISSIONER OF INCOME TAX(INTERNATIONAL TAXATION), VISAKHAPATNAM vs VITTALAM NATARAJ PRASAD, TIRUPATI
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
DASARI BUJJI,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-1(1), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
CHALUMURU VENKATA RAO,VIZIANAGARAM vs INCOME TAX OFFICER, WARD-1, VIZIANAGARAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
T SRINIVASA RAO&CO,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-1(1), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
SRI RANGA MOTORS,VIZIANAGARAM vs INCOME TAX OFFICE, WARD-1, VIZIANAGARAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
EASTERN WAREHOUSE CORPORATION,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-1(1), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
TETALI ANIL KUMAR,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD -3(3), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
THE RAGHUNAYAKA LARGE SIZED COOPERATIVE CREDIT SOCIETY LIMITED,CHINNAYYAGUDEM vs INCOME TAX OFFICER, WARD-1, TADEPALLIGUDEM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
UNAGATLA LARGE SIZED COOPERATIVE CREDIT SOCIETY LIMITED,CHAGALLU MANDAL vs INCOME TAX OFFICER, WARD-2, TANUKU
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
NO 1431 LEMELLEPADU PRIMARY AGRICULTURAL CO OP SOCIETY LIMITED,GUNTUR vs INCOME TAX OFFICER, WARD 1(3), GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
VENKATA RAMA S. VARMA VEGESNA,VISAKHAPATNAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
3F INDUSTRIES LIMITED,TADEPALLIGUDEM vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, RAJAMAHENDRAVARAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
GOPU NEELIMA,NNDIGAM vs INCOME TAX OFFICER, WARD-1(2), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
PEELA GOVIND APPARAO,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-4(3), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
HI-TECH INSTRUMENTS & SYSTEMS,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-4(1), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
NAGA LAKSHMI GUNUPUTI,BHIMAVARAM vs ACIT CENTRAL CIRCLE-2, RAJAHMUNDRY
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
