ITAT Visakhapatnam Bench
4,022 judgments
LAKSHMI CONSTRUCTIONS,NELLORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENRTALCIRCLE-1, VISAKHAPATNAM vs VIJAYNAGAR FOOD AND NUTRACEUTICALS PVT LTD, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SAGARA VIKASA MUTUALLY AIDED COOP THRIFT SOCIETY LTD,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-2(1), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
NAGA SIVA KUMAR KONDRI,VIJAYAWADA vs ASSISTANT DIRECTOR OF INCOME TAX, CENTRALIZED PROCESSING CENTER, BENGALURU
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, VISAKHAPATNAM vs VIJAYNAGAR INVESTMENT AND INFRA DEVELOPERS PVT LTD, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SREEDHARS CCE,VIJAYAWADA vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VISAKHAPATNAM vs MATTAPALLI RAMGOPAL, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VISAKHAPTNAM vs MATTAPALLI RAMGOPAL, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
PILLI RAJA RAGHAVENDRA,VISAKHAPATNAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX,. CENTRAL CIRCLE-2, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
PILLI SANTHOSH KRISHNA,VISAKHAPATNAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX,. CENTRAL CIRCLE-2, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SABBARAPU NARAYANA RAO,KAKINADA vs INCOME TAX OFFICER, WARD-1, KAKINADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE - 1, VISAKHAPATNAM vs M/S. NEKKANTI SEA FOODS LTD., VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
YADLA SRINIVASA RAO,VIJAYAWADA vs THE INCOME TAX OFFICER, WARD-3(2), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
THE INCOME TAX OFFICER, WARD-3(2), VISAKHAPATNAM vs SRI MUTCHUAKARLA APPA RAO, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
GVK POWER AND INFRASTRUCTURE LIMITED,JEGURUPADU vs DCIT, CIRCLE-1, RAJAHMUNDRY
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SAMYUKTA HEALTH &ACADEMIC SOCIETY,ANAKAPALLE vs INCOME TAX OFFICER, EXEMPTION WARD, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
DOLLARS COLONY PHASE-1,VIJAYAWADA vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, RAJAHMUNDRY
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
DOLLARS COLONY PHASE-1,VIJAYAWADA vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, RAJAHMUNDRY
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
DOLLARS COLONY PHASE-1,VIJAYAWADA vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, RAJAHMUNDRY
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, RAJAHMUNDRY vs DOLLARS COLONY PHASE-1, VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)