NEW LIFE CHARITABLE TRUST,RAJAMAHENDRAVARAM vs. THE ITO(EXMPTIONS), RAJAHMUNDRY

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ITA 166/VIZ/2020Status: DisposedITAT Visakhapatnam16 March 2021AY 2019-202 pages
AI SummaryWithdrawn

What did the Tribunal hold?

The tribunal noted the assessee's request to withdraw the appeal and, with no objection from the Revenue, dismissed the appeal as withdrawn.

What were the facts?

The assessee filed an appeal against an order from the Commissioner of Income Tax (Exemptions). During the hearing, the assessee submitted a letter to withdraw the appeal.

What were the issues?

The primary issue was the assessee's request to withdraw their appeal before the tribunal.

Which sections of the Income-tax Act were involved?

NA

AI-generated summary — verify with the full judgment below

Income Tax Appellate Tribunal, VISAKHAPATNAM BENCH, VISAKHAPATNAM

Before: SHRI N.K.CHOUDHRY, HON’BLE & SHRI D.S. SUNDER SINGH, HON’BLE

Hearing: 16.03.2021Pronounced: 16.03.2021

O R D E R

Per D.S.Sunder Singh, Accountant Member :

1.

This appeal is filed by the assessee against the order of the Commissioner of Income Tax (Exemptions) [CIT(E)], Hyderabad in F.No.CIT(E)/Hyd/34(09)/12A/2019-20 dated 20.03.2020.

New Life Charitable Trust, Rajamahendravaram

2.

When this appeal is taken up for hearing, it is observed that the assessee has filed a letter submitting that the assessee opted to withdraw the appeal for which the Ld.DR has not raised any objection. In view of the above, the appeal of the assessee is dismissed as withdrawn.

3.

In the result, appeal of the assessee is dismissed as withdrawn.

Order pronounced in the open court on 16th March, 2021.

Sd/- Sd/- (एन के चौिरी ) (धड.एस .सुन्दर धसंह) (N.K.CHOUDHRY) (D.S.SUNDER SINGH) न्याधयक सदस्य / JUDICIAL MEMBER लेखा सदस्य /ACCOUNTANT MEMBER Dated : 16 .03.2021 L.Rama, SPS आदेश की प्रतितिति अग्रेतषि/Copy of the order forwarded to:- 1. तिर्धाररिी/ The Assessee– New Life Charitable Trust, 55-2-42, Annayachari Road, Sanjeeva Nagar, Rajamahendravaram, East Godavari 2. रधजस्व/The Revenue – Income Tax Officer (Exemptions), Rajahmundry 3. The Commissioner of Income Tax (Exemptions), Hyderabad 4. तवभधगीय प्रतितितर्, आयकर अिीिीय अतर्करण, तवशधखधिटणम/DR, ITAT, Visakhapatnam 5.गधर्ाफ़धईि / Guard file आदेशधिुसधर / BY ORDER // True Copy //

Sr. Private Secretary ITAT, Visakhapatnam

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