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ITAT Surat Bench

5,213 judgments

AGARWAL PRAGATI TRUST,SURAT vs ITO (EXEMPTION) WARD, SURAT

ITA 849/SRT/2025[2014-15]Status: Disposed17/9/2026AY 2014-15

AGARWAL PRAGATI TRUST,SURAT vs ITO (EXEMPTION) WARD, SURAT

ITA 848/SRT/2025[2012-13]Status: Disposed17/9/2026AY 2012-13

EURO JEWELS,SURAT vs ACIT, CIRCLE 2(1), SURAT

ITA 583/SRT/2025[2010-11]Status: Disposed17/9/2026AY 2010-11

MANISHBHAI NAGJIBHAI SA vs AVIYA,SURAT

ITA 1421/SRT/2025[2017-18]Status: Disposed17/9/2026AY 2017-18

PIPODRA TEXTILE PARK PRIVATE LIMITED,SURAT vs ITO, WARD-2(1)(3), SURAT

ITA 1364/SRT/2025[2013-14]Status: Disposed17/9/2026AY 2013-14

DY COMMISSIONER OF INCOME TAX, SURAT vs J B ECOTEX LLP, SURAT

ITA 1275/SRT/2025[2016-17]Status: Disposed17/9/2026AY 2016-17

RANGOLI INDUSTRIES PRIVATE LIMITED,SURAT vs ACIT, CIRCLE 2(1)(1), SURAT

ITA 861/SRT/2024[2012-13]Status: Disposed17/9/2026AY 2012-13

INCOME TAX OFFICER, WARD-1(2)(1), SURAT, SURAT vs MAHAVIR CORPORATION, SURAT

ITA 132/SRT/2024[2015]Status: Disposed17/9/2026

CHETANKUMAR SURESHCHANDRA SHAH,BHARUCH vs ITO, WARD 1(3), BHARUCH

ITA 387/SRT/2026[2015-16]Status: Disposed16/9/2026AY 2015-16

JAGDISH BALKISHAN ASAWA,VALSAD vs ITO, WARD 5, VAPI

ITA 287/SRT/2026[2023-24]Status: Disposed16/9/2026AY 2023-24

KAMAL KISHORE SONI,MUMBAI vs INCOME TAX OFFICER 2(3)(7), SURAT

ITA 1164/SRT/2025[2011-12]Status: Disposed16/9/2026AY 2011-12

UMAR FARUK SULEMAN ASMAL,SURAT vs ITO, WARD 2(2)(4), SURAT

ITA 268/SRT/2026[2014-15]Status: Disposed10/9/2026AY 2014-15

MOHANLAL PREMRAJ SHAH,VAPI vs INCOME TAX OFFICER WARD 5, VAPI

ITA 2/SRT/2026[2020-21]Status: Disposed10/9/2026AY 2020-21

SADBHAVNA ENTERPRISE,VAPI,GUJARAT vs ITO WARD 7,VAPI, VAPI,GUJARAT

ITA 182/SRT/2026[2020-21]Status: Disposed10/9/2026AY 2020-21

SADBHAVNA ENTERPRISE,VAPI,SURAT vs ITO WARD 7,VAPI, VAPI,GUJARAT

ITA 181/SRT/2026[2019-20]Status: Disposed10/9/2026AY 2019-20

SUBHASHCHANDRA PATEL,DAMAN vs ASSESSMENT UNIT INCMOE TAX DEPARTMENT, VAPI

ITA 92/SRT/2025[2018-19]Status: Disposed10/9/2026AY 2018-19

SUDESH SYNTHETIC MILLS PRIVATE LIMITED,SURAT vs DCIT, CIRCLE-2(1)(2), SURAT

ITA 739/SRT/2024[2016-17]Status: Disposed10/9/2026AY 2016-17

VISHNUBHAI AMBABHAI PATEL,BHARUCH vs INCOME TAX OFFICER, WARD 2(1), BHARUCH

ITA 77/SRT/2026[2019-20]Status: Disposed9/9/2026AY 2019-20

VISHNUBHAI AMBABHAI PATEL,BHARUCH vs INCOME TAX OFFICER,WARD 2(1), BHARUCH

ITA 76/SRT/2026[2019-20]Status: Disposed9/9/2026AY 2019-20

MOOLCHAND BHABUTMALJI SONI,SURAT vs ITO, WARD 1, BARDOLI

ITA 605/SRT/2026[2023-24]Status: Disposed9/9/2026AY 2023-24