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ITAT Surat Bench

5,224 judgments

CHANDRAVADAN NANUBHAI PATEL,SURAT vs ITO, WARD-2(2)(5), SURAT

ITA 568/SRT/2025[2016-17]Status: Disposed6/7/2026AY 2016-17

AMAR JEWELLERS PRIVATE LIMITED,SURAT vs DCIT, CIRCLE 1(1)(1), SURAT

ITA 563/SRT/2025[2013-14]Status: Disposed6/7/2026AY 2013-14

KUNDAN DIAMONDS PVT LTD,SURAT vs INCOME TAX OFFICER, WD-1(1)(3), SURAT, SURAT

ITA 557/SRT/2025[2018-19]Status: Disposed6/7/2026AY 2018-19

FENILKUMAR DIPAKBHAI PATEL,SURAT vs ITO,WARD-2(3)(4),SURAT, SURAT

ITA 482/SRT/2025[2017-18]Status: Disposed6/7/2026AY 2017-18

VIPUL NARSHIBHAI SAVANI,SURAT vs ITO WARD 3(3)(5), SURAT

ITA 445/SRT/2025[2012-13]Status: Disposed6/7/2026AY 2012-13

STAR ENGINEERS,ANKLESHWAR vs WARD 2(1), BHARUCH, BHARUCH

ITA 432/SRT/2025[2015-16]Status: Disposed6/7/2026AY 2015-16

SHREE SWAMI GHANSHYAM JIWANDAS WELFARE ASSOCIATION,VALSAD vs INCOME TAX OFFICER (EXEMPTION), SURAT, SURAT

ITA 1407/SRT/2025[2020-21]Status: Disposed6/7/2026AY 2020-21

AMRUTBHAI SHANKARBHAI PATEL,AHMEDABAD vs ITO, WARD 1(2)(1), SURAT

ITA 1360/SRT/2025[2014-15]Status: Disposed6/7/2026AY 2014-15

AMRUTBHAI SHANKARBHAI PATEL,AHMEDABAD vs ITO,WARD 1(2)(1), SURAT

ITA 1359/SRT/2025[2014-15]Status: Disposed6/7/2026AY 2014-15

MAHLA EDUCATION AND CHARITABLE TRUST,SURAT vs ITO, EXEMPTION WARD, SURAT

ITA 1347/SRT/2025[2021-22]Status: Disposed6/7/2026AY 2021-22

DHARAMPUR TALUKA RAMESHWAR ADIVASI PRAGATI MANDAL MALANPADA,VALSAD vs ITO, WARD-5, VALSAD

ITA 1267/SRT/2025[2019-20]Status: Disposed6/7/2026AY 2019-20

MADHUBHAI SHAMBHUBHAI SOJITRA,SURAT vs ITO, WARD 2(3)(1), SURAT

ITA 1251/SRT/2025[2017-18]Status: Disposed6/7/2026AY 2017-18

H J INDUSTRIES (INDIA) PVT LTD,SURAT vs DCIT, CIRCLE 1(1)(1), SURAT

ITA 1250/SRT/2025[2013-14]Status: Disposed6/7/2026AY 2013-14

DEBANGSU NRIPENDRANATH BOSE,PUNE vs ITO, WARD -2(3)(7), SURAT

ITA 1341/SRT/2024[2010-11]Status: Disposed6/7/2026AY 2010-11

MAA ADARSH GAM VIKAS CHARITABLE TRUST RABDA,VALSAD vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD

ITA 901/SRT/2026[NON-N]Status: Disposed30/6/2026

NOORAJAHAN SALIM PATEL,BHARUCH vs ASSESSING OFFICER, ASSESSMENT UNIT

ITA 82/SRT/2026[2019-20]Status: Disposed30/6/2026AY 2019-20

SHREE YADUNANDAN EDUCATION TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD

ITA 793/SRT/2026[NA]Status: Disposed30/6/2026

SHRI DAMANIYA SONI SAMAJ TRUST SURAT,SURAT vs CIT(EXEMPTION), AHMEDABAD

ITA 792/SRT/2026[NA]Status: Disposed30/6/2026

PRABODH YUVAK MANDAL,NA vs ARIVS.CIT(EXEMPTION), AHMEDABAD

ITA 780/SRT/2026[NA]Status: Disposed30/6/2026

MAHYAVANSHI CRICKET ASSOCIATION,VALSAD vs CIT(EXEMPTION), AHMEDABAD

ITA 779/SRT/2026[NA]Status: Disposed30/6/2026