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ITAT Surat Bench
5,224 judgments
SHREE DAMAN VAPI PARSI JARTHOSTY ANJUMAN,DAMAN vs CIT(EXEMPTION) , AHMEDABAD
ITA 778/SRT/2026[NA]Status: Disposed30/6/2026
SHREE KSHATRIYA UTKARSH MANDAL,VALSAD vs CIT(EXEMPTION), AHMEDABAD
ITA 777/SRT/2026[NA]Status: Disposed30/6/2026
SHRI JAIN DEHRASAR UPASRAYA ANE SADHARAN,VALSAD vs CIT(EXEMPTION) , AHMEDABAD
ITA 776/SRT/2026[NA]Status: Disposed30/6/2026
SHRI JINAGNA TRUST VAPI,VALSAD vs CIT(EXEMPTION), AHMEDABAD
ITA 775/SRT/2026[NA]Status: Disposed30/6/2026
ESSENTIAL EFFORTS TRUST,NA vs ARIVS.CIT(EXEMPTION), AHMEDABAD
ITA 774/SRT/2026[NA]Status: Disposed30/6/2026
INSTITUTE MANAGEMENT COMMITTEE ITI VALSAD MAHILA,VALSAD vs CIT(EXEMPTION), AHMEDABAD
ITA 773/SRT/2026[NA]Status: Disposed30/6/2026
JAY JALARAM BHAKT MANDAL,DAMAN vs CIT(EXEMPTION), AHMEDABAD
ITA 772/SRT/2026[NA]Status: Disposed30/6/2026
JAN JAGRUTI TRUST,VALSAD vs CIT(EXEMPTION), AHMEDABAD
ITA 771/SRT/2026[NA]Status: Disposed30/6/2026
SHRI KRISHNA PRANAMI JUNA MANDIR BHA vs AR PUNCH,VALSADVS.CIT(EXEMPTION), AHMEDABAD
ITA 764/SRT/2026[NA]Status: Disposed30/6/2026
SHREE KRISHNA PRANAMI NAVA MANDIR BHA vs AR PANCH TRUST,VALSADVS.CIT(EXEMPTION) , AHMEDABAD
ITA 763/SRT/2026[NA]Status: Disposed30/6/2026
SHRIMACHHIMAHAJANMOTIDAMAN,DAMAN vs CIT(EXEMPTION), AHMEDABAD
ITA 762/SRT/2026[NA]Status: Disposed30/6/2026
SHREE GHOD DOD ROAD JAIN SWETAMBAR MURTIPUJAK SANGH,SURAT vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD. JURISDICTIONAL A.O.- ITO, EXEMPTION WARD, SURAT, SURAT
ITA 759/SRT/2026[-]Status: Disposed30/6/2026
SHETH FULCHAND KALYANCHAND ATHWALINES SHRI ADISHWAR JAIN DAHERA,SURAT vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD. JURISDICTIONAL A.O.- ITO, EXEMPTION WARD, SURAT, SURAT
ITA 758/SRT/2026[-]Status: Disposed30/6/2026
SHRIHAUMANJI MANDIR TRUST,VALSAD vs CIT(EXEMPTION), AHMEDABAD
ITA 757/SRT/2026[NA]Status: Disposed30/6/2026
SHREE GURJAR KSHATRIYA KADIYA SAMAJ TRUST,NA vs ARIVS.CIT(EXEMPTION), AHMEDABAD
ITA 756/SRT/2026[NA]Status: Disposed30/6/2026
SHREE JAIN DHARMA FUND PEDHI,BHARUCH vs INCOME TAX OFFICER, WARD 1(1), BHARUCH, BHARUCH
ITA 740/SRT/2026[2026-27]Status: Disposed30/6/2026AY 2026-27
SAURASHTRA KADVA PATIDAR SEVA SAMAJ,SURAT vs INCOME TAX OFFICER, EXEMPTION WARD, SURAT, SURAT
ITA 739/SRT/2026[2026-27]Status: Disposed30/6/2026AY 2026-27
LAD LOHANA SINDHI YATRA SAMITI,SURAT vs CIT(EXEMPTION), AHMEDABAD
ITA 733/SRT/2026[NA relates to Reg. u s 12AB]Status: Disposed30/6/2026
SHREE ADESHWARJI JAIN JIN ALAYA KAILASHNAGAR TRUST,SURAT vs DCIT, CIRCLE 1(1)(1), SURAT, SURAT
ITA 718/SRT/2026[2026-27]Status: Disposed30/6/2026AY 2026-27
SHRI RAJRAJENDRASOORI CHARITABLE TRUST,TRUST vs CIT (EXEMPTION) AHMEDABAD, AHMEDABAD
ITA 555/SRT/2026[NIL]Status: Disposed30/6/2026
