← All Benches
ITAT Surat Bench
5,224 judgments
VALLABH MANAV UDHDHARAK MANDAL,SURAT vs CIT(EXEMPTION), AHMEDABAD
ITA 769/SRT/2026[NA]Status: Disposed7/7/2026
SHAH BGC EDUN SOCIETY,VALSAD vs CIT(EXEMPTION), AHMEDABAD
ITA 768/SRT/2026[NA]Status: Disposed7/7/2026
SHAH BGC EDUN SOCIETY,VLASAD vs CIT(EXEMPTION), AGHMEDABAD
ITA 767/SRT/2026[NA]Status: Disposed7/7/2026
ROTARY INTERNATIONAL DISTRICT 306 TRUST,VALSAD vs CIT(EXEMPTION), AHMEDABAD
ITA 766/SRT/2026[NA]Status: Disposed7/7/2026
ROTARY INTERNATIONAL DISTRICT 306 TRUST,VALSAD vs CIT(EXEMPTION), AHMEDABAD
ITA 765/SRT/2026[NA]Status: Disposed7/7/2026
VASUDHARA SANSDDHAN VIKAS MANDAL,NA vs ARIVS.CIT(EXEMPTION), AHMEDABAD
ITA 761/SRT/2026[NA]Status: Disposed7/7/2026
VASUDHARA SANSDDHAN VIKAS MANDAL,NA vs ARIVS.CIT(EXEMPTION), AHMEDABAD
ITA 760/SRT/2026[NA]Status: Disposed7/7/2026
SHRI JANTA JANARDAN KELVANI MANDAL,VALSAD vs CIT(EXEMPTION), AHMEDABAD
ITA 755/SRT/2026[NA]Status: Disposed7/7/2026
SHRI JANTA JANARDAN KELVANI MANDAL,VALSAD vs CIT(EXEMPTION) , AHMEDABAD
ITA 754/SRT/2026[NA]Status: Disposed7/7/2026
VAGHALDHARA VIBHAG KELVANI MANDAL,VALSAD vs INCOME TAX OFFICER, EXEMPTION WARD, SURAT, SURAT
ITA 746/SRT/2026[2027-28]Status: Disposed7/7/2026AY 2027-28
VAGHALDHARA VIBHAG KELVANI MANDAL,VALSAD vs INCOME TAX OFFICER, EXEMPTION WARD, SURAT, SURAT
ITA 745/SRT/2026[2027-28]Status: Disposed7/7/2026AY 2027-28
JENNIS PANKAJ SHAH,SURAT vs INCOME TAX OFFICER, WARD 1(3)(1), SURAT, SURAT
ITA 458/SRT/2026[2014-15]Status: Disposed7/7/2026AY 2014-15
JENNIS PANKAJ SHAH,SURAT vs INCOME TAX OFFICER, WARD-1(3)(1), SURAT
ITA 192/SRT/2026[2014-15]Status: Disposed7/7/2026AY 2014-15
INCOME TAX OFFICE, WARD 1(3)(1),SURAT, SURAT vs JENNIS PANKAJBHAI SHAH, SURAT
ITA 180/SRT/2026[2014]Status: Disposed7/7/2026
GAUTAM BABULAL JAIN,SURAT vs INCOME TAX OFFICER, WARD CIRCLE 2(2), SURAT
ITA 313/SRT/2024[2017-18]Status: Disposed7/7/2026AY 2017-18
AMIN BACHUBHAI SAIYAD,NA vs ARIVS.ITO, WARD-1, NAVSARI
ITA 15/SRT/2026[2012-13]Status: Disposed6/7/2026AY 2012-13
KHILAN NAVINCHANDRA PATEL,SURAT vs DCIT CIRCLE 1(3), SURAT
ITA 794/SRT/2025[2015-16]Status: Disposed6/7/2026AY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX, SURAT vs RAJESH KISHANLAL JAIN, SURAT
ITA 665/SRT/2025[2022-23]Status: Disposed6/7/2026AY 2022-23
RAJESH KISHANLAL JAIN,SURAT vs DCIT, CIRCLE-1(1)(1), SURAT
ITA 574/SRT/2025[2022-23]Status: Disposed6/7/2026AY 2022-23
RAJESH KISHANLAL JAIN,SURAT vs DCIT, CIRCLE-1(1)(1), SURAT, SURAT
ITA 573/SRT/2025[2018-19]Status: Disposed6/7/2026AY 2018-19
