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ITAT Surat Bench

5,224 judgments

KIRANKUMAR JAMNALAL SANGHAVI,SURAT vs ITO, WARD 2(3)(2), SURAT

ITA 1464/SRT/2025[2018-19]Status: Disposed10/7/2026AY 2018-19

SHABBIR HUSAINIBHAI RAJKOTWALA,BARDOLI vs ITO WARD-3(2)(1), SURAT

ITA 1430/SRT/2025[2018-19]Status: Disposed10/7/2026AY 2018-19

ANUREET KAUR JOLLY,ANKLESHWAR vs ACIT, CIRCLE-2, BHARUCH

ITA 1348/SRT/2025[2013-14]Status: Disposed10/7/2026AY 2013-14

UMIYA TEX,SURAT vs ITO, WARD-1, BARDOLI

ITA 1326/SRT/2025[2015-16]Status: Disposed10/7/2026AY 2015-16

ABHA RAMESHCHANDRA NAGARSHETH,SURAT vs ITO, WARD-3(2)(6), SURAT

ITA 1066/SRT/2025[2019-20]Status: Disposed10/7/2026AY 2019-20

HITESH PRAVINBHAI RANA,SURAT vs ITO,WARD-1, BARDOLI

ITA 428/SRT/2024[2017-18]Status: Disposed10/7/2026AY 2017-18

ASHISHKUMAR RAMSHANKAR SHARMA,SURAT vs ITO, WARD-2(3)(1), SURAT, SURAT

ITA 692/SRT/2026[2017-2018]Status: Disposed9/7/2026AY 2017-2018

KHILAN NAVINCHANDRA PATEL,SURAT vs INCOME TAX OFFICER, CIRCLE-1(3), SURAT

ITA 571/SRT/2026[2016-17]Status: Disposed9/7/2026AY 2016-17

HEMANT T JAIN (HUF),MUMBAI vs INCOME TAX OFFICER-2(3)(6), SURAT, SURAT

ITA 412/SRT/2025[2014-15]Status: Disposed9/7/2026AY 2014-15

HEMANT T JAIN (HUF),MUMBAI vs INCOME TAX OFFICER-2(3)(6), SURAT, SURAT

ITA 411/SRT/2025[2013-14]Status: Disposed9/7/2026AY 2013-14

BICO TWITEX PRIVATE LIMITED,SURAT vs ITO, WARD 1(1)(1), SURAT, SURAT

ITA 566/SRT/2026[2016-17]Status: Disposed8/7/2026AY 2016-17

ASHOK LABHUBHAI JODHANI,SURAT vs ACIT, CIRCLE 1(1)(1), SURAT

ITA 318/SRT/2026[2015-16]Status: Disposed8/7/2026AY 2015-16

ASHOK LABHUBHAI JODHANI,SURAT vs ACIT, CIRCLE 1(1)(1), SURAT

ITA 317/SRT/2026[2014-15]Status: Disposed8/7/2026AY 2014-15

BHANDUT SEVA CHARITABLE TRUST,SURAT vs CIT(EXEMPTION)AHMEDABAD, AHMEDABAD

ITA 858/SRT/2026[NON-N]Status: Disposed7/7/2026

BHANDUT SEVA CHARITABLE TRUST,SUURAT vs CIT(EXEMPTION)AHMEDABAD, AHMEDABAD

ITA 857/SRT/2026[NON-A]Status: Disposed7/7/2026

SHRI SWAMI NARAYAN GYANPITH,VALSAD vs CIT(EXEMPTION), , AHMEDABAD

ITA 810/SRT/2026[NA]Status: Disposed7/7/2026

SHRI SWAMI NARAYAN GYANPITH,VALSAD vs CIT(EXEMPTION), AHMEDABAD

ITA 796/SRT/2026[NA]Status: Disposed7/7/2026

GANDHI ASHRAM MOTAPONDHA,VALSAD vs CIT(EXEMPTION), AHMEDABAD

ITA 795/SRT/2026[NA]Status: Disposed7/7/2026

GANDHI ASHRAM MOTAPONDHA,VALSAD vs CIT(EXEMPTION), AHMEDABAD

ITA 794/SRT/2026[NA]Status: Disposed7/7/2026

VALLABH MANAV UDHDHARAK MANDAL,SURAT vs CIT(EXEMPTION), AHMEDABAD

ITA 770/SRT/2026[NA]Status: Disposed7/7/2026