← All Benches
ITAT Ranchi Bench
1,955 judgments
LATE AJAY KUMAR LABH,RANCHI vs CIT(APPEALS), DELHI
ITA 108/RAN/2026[2016-17]Status: Disposed30/7/2026AY 2016-17
AJAY KUMAR LABH,RANCHI vs CIT(APPEAL), DELHI
ITA 107/RAN/2026[2015-16]Status: Disposed30/7/2026AY 2015-16
LATE AJAY KUMAR LABH,RANCHI vs CIT(APPEAL) FACELESS, DELHI
ITA 106/RAN/2026[2014-15]Status: Disposed30/7/2026AY 2014-15
DUMKA CATHOLIC DIOCESE,DUMKA vs ITO, EXEMPTION WARD, DHANBAD
ITA 320/RAN/2025[2015-16 ]Status: Disposed30/7/2026
LALITA DEVI,RANCHI vs ITO, WARD-2(1), RANCHI
ITA 304/RAN/2025[2020-21]Status: Disposed30/7/2026AY 2020-21
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, JAMSHEDPUR, JAMSHEDPUR vs HI-TECH HERITAGE LIMITED, KOLKATA
ITA 439/RAN/2024[2015-16]Status: Disposed30/7/2026AY 2015-16
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, JAMSHEDPUR, JAMSHEDPUR vs HI-TECH CHEMICALS LIMITED, KOLKATA
ITA 438/RAN/2024[2015-16]Status: Disposed30/7/2026AY 2015-16
ITO EXEMPTION, RANCHI vs NATIONAL UNIVERSITY OF STUDY AND RESERACH IN LAW, RANCHI
ITA 368/RAN/2024[2019-20]Status: Disposed30/7/2026AY 2019-20
SUDHIR KUMAR JHA,BOKARO STEEL CITY vs ITO WARD 3(1), BOKARO, BOKARO STEEL CITY
ITA 304/RAN/2026[2017-18]Status: Disposed29/7/2026AY 2017-18
JHARKHAND STATE CO. OPERATIVE LAC MARKETING & PROCUREMENT FEDERATION LTD.,RANCHI vs DCIT, RANCHI
ITA 294/RAN/2026[2016-17]Status: Disposed29/7/2026AY 2016-17
JHARKHAND STATE CO OPERATIVE LAC MARKETING AND PROCUREMENT FEDERATION LTD,RANCHI vs DCIT, RANCHI
ITA 293/RAN/2026[2012-13]Status: Disposed29/7/2026AY 2012-13
PARAMDEEP SINGH,JAMSHEDPUR vs ITO WARD 2(1), JAMSHEDPUR
ITA 270/RAN/2026[2018-19]Status: Disposed29/7/2026AY 2018-19
AGARWAL METCOM PRIVATE LIMITED, JAMSHEDPUR,JAMSHEDPUR vs ACIT/DCIT, CENTRAL CIRCLE, JAMSHEDPUR, JAMSHEDPUR
ITA 246/RAN/2026[2018-19]Status: Disposed29/7/2026AY 2018-19
ACIT, RANCHI vs JHARKHAND ROAD PROJECTS IMPLEMENTATION COMPANY LTD, RANCHI
ITA 111/RAN/2026[2024-25]Status: Disposed29/7/2026AY 2024-25
JHARKHAND STATE CO OPERATIVE LAC MARKETING AND PROCUREMENT FEDERATION LTD.,RANCHI vs DCIT CIRCLE 1, RANCHI, RANCHI
ITA 427/RAN/2025[2017-2018]Status: Disposed29/7/2026AY 2017-2018
DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2, RANCHI, RANCHI vs VIJAY KUMAR SAHU INFRASTRUCTURE PRIVATE LIMITED, RANCHI
ITA 258/RAN/2025[2020-21]Status: Disposed29/7/2026AY 2020-21
JHARKHAND STATE CO OPERATIVE LAC MARKETING AND PROCUREMENT FEDERATION LTD.,RANCHI vs COMMISSIONER OF INCOME TAX, NFAC, DELHI
ITA 254/RAN/2025[2015-16]Status: Disposed29/7/2026AY 2015-16
JHARKHAND STATE CO OPERATIVE LAC MARKETING AND PROCUREMENT FEDERATION LTD.,RANCHI vs COMMISSIONER OF INCOME TAX, NFAC
ITA 253/RAN/2025[2014-15]Status: Disposed29/7/2026AY 2014-15
JHARKHAND STATE COOPERATIVE LAC MARKETING & PROCUREMENT FEDERATION LTD.,RANCHI vs COMMISIONER OF INCOME TAX , NFAC, DELHI
ITA 252/RAN/2025[2013-14]Status: Disposed29/7/2026AY 2013-14
VIJAY KUMAR SAHU INFRASTRUCTURE PVT. LTD.,,RANCHI vs DCIT, C.C.2, RANCHI
ITA 201/RAN/2025[2020-21]Status: Disposed29/7/2026AY 2020-21
