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ITAT Ranchi Bench
1,954 judgments
UDYA PRASAD,RAMGARH vs ITO WARD 2(3), RAMGARH, RAMGARH
ITA 64/RAN/2026[2022-23]Status: Disposed30/7/2026AY 2022-23
MANJU SHARMA,GIRIDIH vs INCOME TAX OFFICER, GIRIDIH
ITA 60/RAN/2026[2023-2024]Status: Disposed30/7/2026AY 2023-2024
ITO, GIRIDIH vs MANJU SHARMA, GIRIDIH
ITA 56/RAN/2026[2023-24]Status: Disposed30/7/2026AY 2023-24
SHREE SAKCHI GUJRATI SANSTHAN,SAKCHI vs ITO WARD 3(1), JAMSHEDPUR
ITA 54/RAN/2026[2020-21]Status: Disposed30/7/2026AY 2020-21
FOUR STAR ALLOYS,JAMSHEDPUR vs ITO WARD 1(1),, JAMSHEDPUR
ITA 52/RAN/2026[2019-20]Status: Disposed30/7/2026AY 2019-20
PRATHMIC KRISHI SHAKH SAHAYOG SAMITEE LIMITED KESHWARI,GIRIDIH vs ITO, GIRIDIH
ITA 45/RAN/2026[2019-20]Status: Disposed30/7/2026AY 2019-20
VIBHAVATI DISTRIBUTORS PRIVATE LIMITED,RANCHI vs ACIT/DCIT, CEN CIR-1, RANCHI
ITA 241/RAN/2026[2015-2016]Status: Disposed30/7/2026AY 2015-2016
BELDHI BAPTIST CHURCH SOCIETY,JAMSHEDPUR vs COMMISSIONER OF INCOME TAX, PATNA, PATNA
ITA 238/RAN/2026[2025-26]Status: Disposed30/7/2026AY 2025-26
KOSI CONSULTANTS PRIVATE LIMITED,KANKE ROAD vs ACIT/DCIT, CENTRAL CIRCLE-1, RANCHI
ITA 237/RAN/2026[2021-2022]Status: Disposed30/7/2026AY 2021-2022
SHAKAMBARI INFRASTRUCTURE PRIVATE LIMITED,RANCHI vs ACIT/DCIT, CEN CIR-1, RANCHI
ITA 236/RAN/2026[2019-2020]Status: Disposed30/7/2026AY 2019-2020
DEPUTY COMMISSIONER OF INCOME TAX, DHANBAD vs PRAYAG CHAND KHETSI DASS, GIRIDIH
ITA 235/RAN/2026[2017-18]Status: Disposed30/7/2026AY 2017-18
DCIT, CENTRAL CIRCLE, JAMSHEDPUR , JAMSHEDPUR vs SUNRISE ROADLINES , CHAIBASA
ITA 179/RAN/2026[2009-10]Status: Disposed30/7/2026AY 2009-10
DCIT, CENTRAL CIRCLE, JAMSHEDPUR , JAMSHEDPUR vs SUNRISE ROADLINES CONSTRUCTION , CHAIBASA
ITA 178/RAN/2026[2009-10]Status: Disposed30/7/2026AY 2009-10
DCIT, CENTRAL CIRCLE, JAMSHEDPUR vs SUNRISE ROADLINES , CHAIBASA
ITA 177/RAN/2026[2008]Status: Disposed30/7/2026
DCIT, CENTRAL CIRCLE, JAMSHEDPUR, JAMSHEDPUR vs SUNRISE ROADLINES CONSTRUCTION, CHAIBASA
ITA 176/RAN/2026[2010-11]Status: Disposed30/7/2026AY 2010-11
DCIT, CENTRAL CIRCLE, JAMSHEDPUR , JAMSHEDPUR vs SUNRISE ROADLINES , CHAIBASA
ITA 175/RAN/2026[2010-11]Status: Disposed30/7/2026AY 2010-11
REETA SINGH,BOKARO vs ITO WARD 3(1), BOKARO/, BOKARO
ITA 154/RAN/2026[2016-17]Status: Disposed30/7/2026AY 2016-17
DHARMENDRA KUMAR SHARMA,GIRIDIH vs THE ASSESSING OFFICER ASSESSMENT UNIT INCOME TAX DEPARTMENT, GIRIDIH
ITA 149/RAN/2026[2022-23]Status: Disposed30/7/2026AY 2022-23
AXIS DISTRIBUTORS PVT. LTD., KOLKATA,KOLKATA vs ACIT/DCIT, CENTRAL CIRCLE-1, RANCHI, RANCHI
ITA 139/RAN/2026[2016-17]Status: Disposed30/7/2026AY 2016-17
LATE AJAY KUMAR LABH,RANCHI vs CIT(APPEALS), DELHI
ITA 108/RAN/2026[2016-17]Status: Disposed30/7/2026AY 2016-17