ITO, GIRIDIH vs. MANJU SHARMA, GIRIDIH
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Income Tax Appellate Tribunal, RANCHI BENCH, RANCHI
Before: S/SHRI GEORGE MATHAN & RATNESH NANDAN SAHAY
Per Bench
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ITA No. /Ran/202 Assessment Year : 2
These are cross appeals filed by the revenue and assessee and the cross objection of the assessee against the order of the ld CIT(A), NFAC, Delhi dated 19.11.2025 in Appeal No.NFAC/2022-23/10485413 for the assessment year 2023-
Shri Rochit Agarwal, ld AR appeared for the assessee and Shri H.Robindro Singh, ld CIT DR appeared for the revenue.
In revenue’s appeal, it wa
The order continues below.
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