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ITAT Rajkot Bench

3,680 judgments

KONARK OVERSEAS PRIVATE LIMITED,GANDHIDHAM vs ASSISTANT COMMISSIONER OF INCOME TAX, GANDHIDHAM CIRCLE, GANDHIDHAM

ITA 502/RJT/2024[2012-13]Status: Disposed4/2/2025AY 2012-13

PRADIP CHHAGANBHAI DALSANIYA,RAJKOT vs PR. CIT, RAJKOT-1, RAJKOT, RAJKOT

ITA 367/RJT/2024[2013-14]Status: Disposed4/2/2025AY 2013-14

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

SHRI PRABHAS PATAN JAIN SWETAMBERMURTI PUJAK SANGH,VERAVAL, GUJARAT vs ITO EXEMPTION WD 2, RAJKOT

ITA 314/RJT/2024[2021-22]Status: Disposed4/2/2025AY 2021-22

LOVE SHOPPERS LIMITED,AHMEDABAD vs ADD. CIT, RANGE -2(1), AHMEDABAD, AHMEDABAD

ITA 427/RJT/2023[2016-17]Status: Disposed4/2/2025AY 2016-17

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

HARILAL LAKHAMSHI JEWELLERS PRIVATE LIMITED,GANDHIDHAM vs AO, GANDHIDHAM

ITA 25/RJT/2024[2014-15]Status: Disposed3/2/2025AY 2014-15

DR. ARJUN LAL SAINI, AM. & DINESH MOHAN SINHA (Judicial Member)

ACIT, CIRCLE-1(1), RAJKOT, RAJKOT vs KHODIDAS GANESHBHAI SAKARIYA, RAJKOT

ITA 23/RJT/2024[2015-16]Status: Disposed3/2/2025AY 2015-16

DR. ARJUN LAL SAINI, AM. & DINESH MOHAN SINHA (Judicial Member)

INDUBEN NARENDRA PATEL,JUNAGADH vs ACIT, JUNAGADH CIRCLE, JUNAGADH, JUNAGADH

ITA 339/RJT/2023[2016-17]Status: Disposed3/2/2025AY 2016-17

DR. ARJUN LAL SAINI, AM. & DINESH MOHAN SINHA (Judicial Member)

HARISH HARAKHCHAND GUDHKA (HUF),JAMNAGAR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, JAMNAGAR, JAMNAGAR

ITA 434/RJT/2023[2014-15]Status: Disposed30/1/2025AY 2014-15

AVNISH HARAKHCHAND GUDHKA,JAMNAGAR vs THE ASSISSTANT COMMISSIONER OF INCOME TAX, JAMNAGAR, JAMNAGAR

ITA 433/RJT/2023[2013-14]Status: Disposed30/1/2025AY 2013-14

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

VISHAL KANAIYALAL DESAI,BHUJ vs ACIT CIRCLE GANDHIDHAM, GANDHIDHAM

ITA 901/RJT/2024[2017-18]Status: Disposed29/1/2025AY 2017-18

SHREE SAMAJ SEVAK MAHAVIRDAL,JAMNAGAR vs CIT(EXEMPTION), AHMEDABAD

ITA 892/RJT/2024[2025-26]Status: Disposed29/1/2025AY 2025-26

DR. ARJUN LAL SAINI, AM. & DINESH MOHAN SINHA (Judicial Member)

PUNJABHAI ALABHAI MADAM,DEVBHUMI DWARKA vs ITO WD 1 DWARKA, JAMNAGAR

ITA 606/RJT/2024[2018-19]Status: Disposed29/1/2025AY 2018-19

DEVJI MOHANBHAI CHANDRA,JAMNAGAR vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIR-1, JAMNAGAR, JAMNAGAR

ITA 922/RJT/2024[2013-14]Status: Disposed28/1/2025AY 2013-14

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

KANA LAKHA MODHVADIYA,ADITYANA vs JT CIT, JAMNAGAR

ITA 891/RJT/2024[2016-17]Status: Disposed28/1/2025AY 2016-17

DR. ARJUN LAL SAINI, AM. & DIESH MOHAN SINHA (Judicial Member)

SHRI SHAILESHBHAI BHA vs ANGBHAI CHAVDA,BHAVNAGARVS.THE ITO, WARD-1 (4), , BHAVNAGAR

ITA 78/RJT/2024[2012-13]Status: Disposed27/1/2025AY 2012-13

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

HETALKUMAR BHUPENDRABHAI JOSHI,RAJKOT vs ITO, WARD-2(2)(1), RAJKOT, RAJKOT

ITA 863/RJT/2024[2013-14]Status: Disposed24/1/2025AY 2013-14

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

HETALKUMAR BHUPENDRABHAI JOSHI,RAJKOT vs ITO, WARD-2(2)(1), RAJKOT, RAJKOT

ITA 861/RJT/2024[2013-14]Status: Disposed24/1/2025AY 2013-14

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

SHRI K M MODI KAUTUMBIC TRUST,PORBANDAR vs ADIT,CPC, RAJKOT

ITA 715/RJT/2024[2018-19]Status: Disposed24/1/2025AY 2018-19

DR. ARJUN LAL SAINI, AM. & DIESH MOHAN SINHA (Judicial Member)

JAMNAGAR TAX CONSULTANTS ASSOCIATION,JAMNAGAR vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), RAJKOT

ITA 92/RJT/2024[2024-25]Status: Disposed23/1/2025AY 2024-25

ASHIRWAD EDUCATION AND CHARITABLE TRUST RAJKOT,RAJKOT vs CIT(EXEMPTION), AHMEDABAD

ITA 88/RJT/2024[NA]Status: Disposed23/1/2025