ITAT Rajkot Bench
3,680 judgments
ATUL FINLEASE,JAMNAGAR vs DCIT CIRCLE 2(1), JAMNAGAR
DR. ARJUN LAL SAINI, AM. & DIESH MOHAN SINHA (Judicial Member)
JASUMATIBEN LALITCHANDRA SHAH,RAJKOT vs INCOME TAX OFFICER, RAJKOT
SADBHAVNA TRUST-RAJKOT,RAJKOT vs CIT(EXEMPTION), AHMEDABAD
KUNDANBEN YOGESHKUMAR SHUKLA,GUJARAT vs ITO WARD 3, JUNAGADH, JUNAGADH
NAVIMANGANI JUTH SEVA SAHAKARI MANDALI LIMITED,NAVIMANGANI, KOTDA SANGANI, RAJKOT vs THE PCIT RAJKOT-1, RAJKOT
DR. ARJUN LAL SAINI (Accountant Member), SHRI T. R. SENTHIL KUMAR (Judicial Member)
ILABEN MAHENDRABHAI DAVE,RAJKOT vs ITO, WARD-1(1)(2), RAJKOT, RAJKOT
the Ld. CIT(A) and has not been decided by the Ld. CIT(A), therefore, the penalty appeal, under consideration, under section 271(1)(c) should be remitted back to the file of the Id. CIT(A) to decide the penalty, as per the outcome of quantum proceedings. 3. On the other hand, the Ld. DR for the revenue submitted that penalty and quantum proceeding are different proceedings, therefore, this penalty appeal may be decided by this Tribunal, instead of sending back to the file of the Id. CIT(A).
JJ PV SOLAR PRIVATE LIMITED,VERAVAL - SHAPAR vs NATIONAL FACELESS ASSESSMENT CENTRE, DELHI, DELHI
DR. ARJUN LAL SAINI (Accountant Member), SHRI T. R. SENTHIL KUMAR (Judicial Member)
SANJAYBHAI JADVJIBHAI PATEL,JAMNAGAR vs INCOME TAX WARD 2(10), JAMNAGAR
IN THE INCOME TAX APPELLATE TRIBUNAL, RAJKOT BENCH (SMC), RAJKOT BEFORE DR. ARJUN LAL SAINI, ACCOUNTANT MEMBER आयकर अपीलसं./ITA No.350/RJT/2024 Assessment Year: (2008-09) (Hybrid Hearing) Sanjaybhai Jadvjibhai Patel, The ITO Ward – 2(10), Income- Plot no. 176 G I D C, dared Vs. Office -Jamnagar - 361004, face - 2, Jamnagar - 361004 स्थायी लेखा सं./जीआइआरसं./PAN/GIR No.: ACMPP1334L (अपीलार्थी/Appellant) (प्रत्यर्थी/Respondent) Appellant by : Shri Chetan Agarwal, Ld. A.R. Respondent by : Shri
SMT. JAYASHREEBEN MADHUKANT BHATT,RAFALESHWER, MORBI-363642 vs THE ADDL./JOINT/DCIT/ACIT OF INCOME TAX, MORBI
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
AMITBHAI KAMLESHBHAI CHAUHAN,RAJKOT vs ITO WD 1(1)(2) , RKT, RAJKOT
SHRI AJAY LALCHAND BHANSALI,RAJKOT vs THE ITO WARD-1 (2) (5), RAJKOT, RAJKOT
DR. ARJUN LAL SAINI, ACCOUNTANT MEMBERAND SHRI SIDDHARTHA NAUTIYAL (Judicial Member)
HOTEL INDRALOK,JUNAGADH vs THE INCOME TAX OFFICER, JUNAGADH
DR. ARJUN LAL SAINI, AM. & DIESH MOHAN SINHA (Judicial Member)
LATE CHHOTALAL VALLABHADAS DOSHI L/H. HEIR SMT. PRABHAVATIBEN CHHOTALAL DOSHI,JAMNAGAR vs THE ITO WARD-1(3), JAMNAGAR
DR. ARJUN LAL SAINI, AM. & DIESH MOHAN SINHA (Judicial Member)
SHREE MEVASA SEVA SAHKARI MANDLI LIMITED,MEVASA vs THE INCOME TAX OFFICER, WARD-1, DWARKA
DR. ARJUN LAL SAINI, AM. & DIESH MOHAN SINHA (Judicial Member)
CHHAGANBHAI MOHANBHAI LIMBASIYA,RAJKOT vs THE INCOME TAX OFFICER, RAJKOT
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
RAMJU HAROONBHAI KEWAR,GANDHIDHAM vs INCOME TAX OFFICER WARD 2 GANDHIDHAM, GANDHIDHAM
DHIRAJLAL GOVINDBHAI PATEL ,RAJKOT vs ITO WD 1(2)(1), RAJKOT, RAJKOT
DR. ARJUN LAL SAINI, AM. & DIESH MOHAN SINHA (Judicial Member)
