ITAT Rajkot Bench
3,680 judgments
VIPULBHAI SHAMBHUBHAI RAMANI,AT VIRNAGAR, TAL. JASDAN, DIST. RAJKOT vs THE ITO WARD- 2 (1) (2), RAJKOT
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
SHREE LILIYA LATHI TALUKA SAHAKARI KHARID VECHAN SANGH LTD.,AT. LILIYA MOTA, TALUKA LATHI, DIST. AMRELI vs THE INCOME TAX OFFICER, WARD-3 (1) (4), AMRELI
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
TAPULAL NATHALAL DASANI,PORBANDAR, GUJARAT vs INCOME-TAX OFFICER, PORBANDAR, GUJARAT
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
RANCHODBHAI KARAMSHIBHAI DHAMI,RAJKOT vs ITO, WARD-1(2)(2), RAJKOT, RAJKOT
DR. ARJUN LAL SAINI, AM. & DIESH MOHAN SINHA (Judicial Member)
PRAKASH BABURAO RUPNAR ,RAJKOT vs WARD 2(1)(2), RAJKOT, RAJKOT
DR. ARJUN LAL SAINI, AM. & DIESH MOHAN SINHA (Judicial Member)
SUNIL KUMAR,GANDHIDHAM vs INCOME TAX OFFICER WARD-2, GANDHIDHAM
VAJSHIBHAI SUKABHAI KESHWALA,BAGVADAR vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT
ACIT, CIRCLE-1(1), RAJKOT, RAJKOT vs KAMRUDINBHAI R. MAKHANI, RAJKOT
RAJKOT DISTRICT CO.-OP. MILK PRODUCERS UNION LTD.,,RAJKOT-GUJARAT vs THE ACIT, CIRCLE-2 (1), RAJKOT, RAJKOT-GUJARAT
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
THE ACIT, CIRCLE-2 (1), RAJKOT, RAJKOT-GUJARAT vs RAJKOT DISTRICT CO.-OP. MILK PRODUCERS UNION LTD.,, RAJKOT-GUJARAT
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
REKHABEN JAYSUKHLAL GHODASARA ,RAJKOT vs THE ITO, WARD 2(1)(1), RAJKOT, RAJKOT
SAMUTKARSH CHARITABLE TRUST,ANJAR-KUTCHH vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD
DR. Arjun Lal Saini (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)
STARWARE CERAMICS,MORBI vs DICT, MORBI CIRCLE, MORBI, MORBI
HUSHENBHAI ISMAILBHAI KAATARIYA,UNA vs ITO-WARD 4, VERAVAL
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
VITARAG EXPORT INDUSTRIES,JUNAGADH ROAD vs ITO, WARD - 2(1)(1), RAJKOT, AAYAKAR BHAVAN
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
SHRI NIRMAL RAJENDRA JAGETIYA,JAMNAGAR vs THE ITO (TDS-3), JAMNAGAR, JAMNAGAR
M/S. MADHURAM CONSTRUCTION CO. JUNAGADH,JUNAGADH vs THE PR. CIT-1, RAJKOT, RAJKOT
THE DCIT, CIRCLE I, RAJKOT-GUJARAT vs SHRI CHANDRESH K DHANDHA, JETPUR
ITA Nos.704-706, 766-767.Rjt/2010 (AYS 03-04 to 05-06) Chandresh K Dhanda 1 आयकर अपीलीय अधिकरण, राजकोट न्यायपीठ, राजकोट । IN THE INCOME TAX APPELLATE TRIBUNAL, RAJKOT BENCH, RAJKOT BEFORE DR. ARJUN LAL SAINI, ACCOUNTANT MEMBERAND SHRI DINESH MOHAN SINHA (Judicial Member)
THE DCIT, CIRCLE I, RAJKOT-GUJARAT vs SHRI CHANDRESH K DHANDHA, JETPUR
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
SHRI CHANDRESH K DHANDHA,JETPUR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE I, RAJKOT-GUJARAT
ITA Nos.704-706, 766-767.Rjt/2010 (AYS 03-04 to 05-06) Chandresh K Dhanda 1 आयकर अपीलीय अधिकरण, राजकोट न्यायपीठ, राजकोट । IN THE INCOME TAX APPELLATE TRIBUNAL, RAJKOT BENCH, RAJKOT BEFORE DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
