ITAT Rajkot Bench
3,680 judgments
SHRI CHANDRESH K DHANDHA,JETPUR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE I, RAJKOT-GUJARAT
ITA Nos.704-706, 766-767.Rjt/2010 (AYS 03-04 to 05-06) Chandresh K Dhanda 1 आयकर अपीलीय अधिकरण, राजकोट न्यायपीठ, राजकोट । IN THE INCOME TAX APPELLATE TRIBUNAL, RAJKOT BENCH, RAJKOT BEFORE DR. ARJUN LAL SAINI, ACCOUNTANT MEMBERAND SHRI DINESH MOHAN SINHA (Judicial Member)
SHRI CHANDRESH K DHANDHA,JETPUR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE I, RAJKOT-GUJARAT
DR. ARJUN LAL SAINI, ACCOUNTANT MEMBERAND SHRI DINESH MOHAN SINHA (Judicial Member)
ANIL DHANSUKHLAL,RAJKOT vs INCOME TAX OFFICER (INT. TAXATION) GANDHIDHAM, GANDHIDHAM
DR. ARJUN LAL SAINI, ACCOUNTANT MEMBERAND SHRI DINESH MOHAN SINHA (Judicial Member)
SHRI BHIMGRAD SEVA SAHAKARI MANDALI LTD.,BHINGRAD, TAL. LATHI, DIST. AMRELI vs THE ADIT (CPC),, BANGALORE-560500
DR. ARJUN LAL SAINI (Accountant Member)
SHREE DAMNAGAR SEVA SAHKARI MANDALI LIMITED ,AT DAMNAGAR, DIST. AMRELI vs THE ADIT (CPC), BANGALORE, BANGALORE
DR. ARJUN LAL SAINI (Accountant Member)
SHREE DHAMEL SEVA SAHKARI MANDLI LIMITED,DHAMEL vs THE ASSTT. DIRECTOR OF INCOME TAX (CPC),, BANGALURU
DR. ARJUN LAL SAINI (Accountant Member)
SHRI VISHAL MEHTA ,RAJKOT vs THE ITO WARD-2 (1) (2), RAJKOT
DR. ARJUN LAL SAINI, ACCOUNTANT MEMBERAND SHRI DINESH MOHAN SINHA (Judicial Member)
SHRI VISHAL MEHTA ,RAJKOT vs THE ITO WARD-2(1) (2) RAJKOT, RAJKOT
DR. ARJUN LAL SAINI, ACCOUNTANT MEMBERAND SHRI DINESH MOHAN SINHA (Judicial Member)
SHRI VISHAL MEHTA,RAJKOT vs THE ITO WARD-2(1) (2) , RAJKOT
DR. ARJUN LAL SAINI, ACCOUNTANT MEMBERAND SHRI DINESH MOHAN SINHA (Judicial Member)
SHRI VISHAL MEHTA,RAJKOT vs THE ITO WARD-2 (1) (2), RAJKOT, RAJKOT
DR. ARJUN LAL SAINI, ACCOUNTANT MEMBERAND SHRI DINESH MOHAN SINHA (Judicial Member)
PALLAV,JAMNAGAR vs DCIT, CIRCLE 2, JAMNAGAR
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
SHRI PANKAJKUMAR ODHHAVJIBHAI LUMBHANI,RAJKOT vs THE A.C.I.T CENTRAL CIRCLE-2, RAJKOT
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
SHRI RAJESHKUMAR MAHESHBHAI MANEK,ANJAR KUTCH vs THE ITO WARD-2, GANDHIDHAM-KUTCH, GANDHIDHAM-KUTCH
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA, JUDICIAL MEMBER आयकर अपील सं./ITA No.155/RJT/2024 (निर्धारणवर्ष / Assessment Year: (2012-13) (Physical Hearing) Rajeshkumar Maheshbhai Vs. Income Tax Officer Manek Ward - 2, 0 Indira Prasth, New Dudhai, Anjar-Kutch - 370020 Gandhidham स्थायीलेखासं./जीआइआरसं./PAN/GIR No.: ASNMP9156E (Assessee) (Respondent) Assessee by : Shri Chetan Agarwal, Shri Brijesh Parekh, A.Rs. Respondent by : Shri Abhimanyu Singh Yadav, Sr.. DR Date of
PAREEN RIAZ DOSANI,BHANVAD vs THE ITO WARD-1, DWARKA, DWARKA
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
INCOME TAX OFFICER,TDS-3, JAMNAGAR, JAMNAGAR vs SAMPATLAL BADRILAL SOMANI, JAMNAGAR
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
FOTDI PASHUPALAN MANDAL,FOTDI vs THE INCOME TAX OFFICER WARD 1, GANDHIDHAM, GANDHIDHAM
DR.ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
SHREE SWAMINARAYAN MANDIR TRUST ,RAMPAR vs THE ITO, EXEMPTION WARD - 1, RAJKOT
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
RAJASHIBHAI BHIMABHAI BAPODARA,PORBANDAR vs WARD - 2(4), PORBANDAR
the assessing officer. The Learned Counsel for the assessee, explained the facts, with the help of assessment order, stating that Assessing Officer made addition of Rs.2,50,000/-, on account of cash deposited to tune of Rs.2,50,000/-, during demonetisation period. During the course of assessment proceedings, the assessing officer issued notice to the assessee, to explain the cash deposit of Rs.2,50,000/- in the bank account. In response to the notice of the assessing officer, the assessee s
SNEH FOUNDATION,RAJKOT vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
SHREE PARJIYA BRAHMAN ABHYUDAY MANDAL,KUTCH vs CIT(EXEMPTION), AHMEDABAD
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
