ITAT Rajkot Bench
3,680 judgments
SAGAR JEWELLERS,PORBANDAR vs DCIT, CIRCLE-2(1), JAMNAGAR
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
SHRI GIRISHKUMAR RAMNIKLAL DOSHI,,SURENDRANAGAR vs THE INCOME TAX OFFICER, WARD-2,, SURENDRANAGAR
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
THE DCIT, CENTRAL CIRCLE-1,, RAJKOT vs SMT. KANCHAN KIRAN SORATHIYA, ANJAR-KUTCH
SMT. ANNAPURNA GUPTA (Accountant Member), Ms. SUCHITRA KAMBLE (Judicial Member)
M/S CHOKSHI VACHHRAJ MAKANJI & CO.,JUNAGADH vs THE ASST. COMMISSIONER OF INCOME TAX- CIRCLE - 1 (1), RAJKOT - GUJARAT
HRI WASEEM AHMED (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)
SHRI MANOJ DHANJIBHAI PANSURIYA,RAJKOT vs THE NFAC, DELHI, DELHI
HRI WASEEM AHMED (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)
ATMAN RAJNIKANT BHESDADIYA L/R. LATE SHRI RAJNIKANT LAVJIBHAI BHEDADIYA,RAJKOT vs THE DCIT, CENTRAL CIRCLE-1, RAJKOT, RAJKOT
Shri Waseem Ahmed (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)
SHRI JAY KHODIYAR MAJOOR S M LTD.,AT CHHALANKA, TAL. VISAVADAR, DIST. JUNAGADH vs THE PR. CIT-1, RAJKOT, RAJKOT
HRI WASEEM AHMED (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)
SADHU VASWANI CENTRE (SAU.),RAJKOT vs THE CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
Ms. Suchitra Kamble (Judicial Member), Shri Waseem Ahmed (Accountant Member)
M/S. AAN AUTOMOBILES, RAJKOT,RAJKOT vs THE PR. CIT-1, RAJKOT, RAJKOT
Shri Waseem Ahmed (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)
SAMANVYA EDUCATION & CHARITABLE TRUST,DHORAJI, DIST. RAJKOT vs THE INCOME TAX OFFICER(EXEMPTION)-1, RAJKOT, RAJKOT
SHRI WASEEM AHMED (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)
SADHU VASWANI CENTRE (SAURASHTRA),RAJKOT vs CIT (EXEMPTION), AHMEDABAD
Ms. Suchitra Kamble (Judicial Member), Shri Waseem Ahmed (Accountant Member)
SMT. KRISHNA RAJVIRSINGH HOODA,JAMNAGAR vs THE INCOME TAX OFFICER, WARD-1(3),, JAMNAGAR
Shri Waseem Ahmed (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)
SMT. PRATIMABEN V. RAJA,,RAJKOT vs THE INCOME TAX OFFICER, INTL. TAXN., RAJKOT
SHRI WASEEM AHMED (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)
SHRI VINODKUMAR HIRALAL RAJA,,RAJKOT vs THE INCOME TAX OFFICER, INTL. TAXN., RAJKOT
SHRI WASEEM AHMED (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)
AHLSTROM FIBERCOMPOSITES INDIA PVT. LTD.,,MUNDRA (KUTCH) vs THE DY. COMMR. OF INCOME TAX, GANDHIDHAM CIRCLE,, GANDHIDHAM
Ms SUCHITRA KAMBLE (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
THE DCIT, MORBI CIRCLE, , MORBI vs M/S. CLAYRIS CERAMICS PVT. LTD.,, MORBI
SHRI WASEEM AHMED (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)
THE DCIT, CENTRAL CIRCLE-1,, MUMBAI vs ATUL SHIVDAS GANATRA, RAJKOT
SMT. ANNAPURNA GUPTA (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)
SMT. JANKI KISHAN HINGORANI,RAJKOT vs THE PR. CIT-1, RAJKOT, RAJKOT
SMT. ANNAPURNA GUPTA (Accountant Member), SHRI T.R. SENTHIL KUMAR (Judicial Member)
THE DCIT, (INTL. TAXN.), RAJKOT vs M/S. KOREA SOUTH EAST POWER CO. LTD., MUMBAI
SMT. ANNAPURNA GUPTA (Accountant Member), SHRI T.R. SENTHIL KUMAR (Judicial Member)
SHRI BABUBHAI NARANBHAI SAKHIYA,,RAJKOT-GUJARAT vs THE PR. COMMR. OF INCOME TAX-1,, RAJKOT-GUJARAT
Smt. Annapurna Gupta (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)
