ITAT Rajkot Bench
3,680 judgments
SHRI NANJIBHAI ANANDJIBHAI BHADJA,KESHOD vs THE ITO, WARD-1,, JUNAGADH
Ms SUCHITRA KAMBLE (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
SHRI JAYANTILAL PAGHADAL,AT CHARAN SAMDHIYALA, NEW AREA PLOT, TALUKA JETPUR, DISTRICT RAJKOT-365480 vs THE INCOME TAX OFFICER, WARD - 1 (2) (3), RAJKOT, RAJKOT
Ms. Suchitra Kamble (Judicial Member), Shri Waseem Ahmed (Accountant Member)
SHRI HEMAL MANHARBHAI VAISHNAV,VERAVAL-362266 vs THE ITO WARD-4,, VERAVAL
Smt. Annapurna Gupta (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)
SHRI SHAMJIBHAI JIVABHAI BALASARA,MADHAPAR VILLAGE, BHUJ-KUTCH vs THE ITO WARD-1,, BHUJ-KUTCH
Ms SUCHITRA KAMBLE (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
LION PALACE,RAJULA vs THE PR. CIT-1, RAJKOT, RAJKOT
SHRI WASEEM AHMED (Accountant Member), SHRI TR SENTHIL KUMAR (Judicial Member)
SHRI KRUNAL VASANTRAY BABARIYA,DHORAJI vs THE ASST. COMM. OF INCOME TAX, CIRCLE-2 (1), RAJKOT
SHRI WASEEM AHMED (Accountant Member), SHRI TR SENTHIL KUMAR (Judicial Member)
M/S NEWAGE HOSE MFG. CO.,,SURENDRANAGAR vs THE DY. COMMR. INCOME TAX, SURENDRANAGAR CIRCLE,, SURENDRANAGAR
Ms SUCHITRA KAMBLE (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
SAURASHTRA GRAMIN BANK MANAGER (F & A), RAJKOT,RAJKOT vs THE COMMISSIONER OF INCOME TAX-I,, RAJKOT
SMT.ANNAPURNA GUPTA (Accountant Member), SHRI T.R. SENTHIL KUMAR (Judicial Member)
M/S. PATEL COPPER PVT. LTD.,,RAJKOT vs THE INCOME TAX OFFICER, WARD-2 (1) (4), , RAJKOT
MRS. ANNAPURNA GUPTA (Accountant Member), SHRI T.R. SENTHIL KUMAR (Judicial Member)
PRAVIN RATILAL BODA,PADDHARI, DIST. RAJKOT vs ITO, WARD-2(1)(4), RAJKOT, RAJKOT
Ms SUCHITRA KAMBLE (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
SHRI BHAVESH R MEHTA,RAJKOT vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2,, RAJKOT
SHRI WASEEM AHMED (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)
SHRI SHAMJIBHAI HARJIBHAI TALAVIA CHARITABLE TRUST,RAJKOT vs THE PR. CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
MRS. ANNAPURNA GUPTA (Accountant Member), SHRI SIDDHARTHA NAUTIYAL (Judicial Member)
THE INCOME TAX OFFICER-WARD-2, , BHUJ-KUTCH vs ASHAPURA ALUMINIUM LIMITED, MADHAPAR-BHUJ
SMT.ANNAPURNA GUPTA (Accountant Member), Ms. MADHUMITA ROY (Judicial Member)
PARSHOTTAMBHAI MAGANLAL RAMOTIA,RAJKOT vs PRINCIPAL COMMISSIONER OF INCOME TAX RAJKOT-1 - PCIT-1 RAJKOT, RAJKOT
SMT.ANNAPURNA GUPTA (Accountant Member), MS. SUCHITRA R. KAMBLE (Judicial Member)
THE ITO, WARD-1 (1) (1),, RAJKOT-GUJARAT vs THAKARSHIBHAI DAYABHAI SHINGALA,, RAJKOT-GUJARAT
SMT.ANNAPURNA GUPTA, ACCOUNTANT MEMBER AND Ms.SUCHITRA KAMBLE (Judicial Member)
JAGDISHCHANDRA SHANTILAL CHHATRALIA,AHMEDABAD vs ITO WD 2(2)(3), RKT, RAJKOT
Ms. SUCHITRA KAMBLE (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
LATE SHRI ARVIND VITHALDAS JOSHI, L/H. MAHESH ARVINDBHAI JOSHI,GANDHIDHAM vs THE PR. CIT-1, RAJKOT, RAJKOT
SHRI WASEEM AHMED (Accountant Member), SHRI TR SENTHIL KUMAR (Judicial Member)
THE DY. COMMR. OF INCOME TAX, CIR.-1(1), RAJKOT-GUJARAT vs M/S JYOTI CNC AUTOMATION PVT. LTD.,, RAJKOT-GUJARAT
Ms. SUCHITRA KAMBLE (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
M/S KUTCH SALT & ALLIED INDUSTRIES LTD.,,GANDHIDHAM-KUTCH vs THE PR. CIT-1, RAJKOT, RAJKOT
Ms. SUCHITRA KAMBLE (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
SHRI RAMNIKGIRI MAHARAJGIRI GAUSWAMI,RAJKOT vs THE DCIT, CENTRAL CIRCLE, RAJKOT
SHRI WASEEM AHMED (Accountant Member), Ms MADHUMITA ROY (Judicial Member)
