ITAT Rajkot Bench
3,680 judgments
BHARAT NATHABHAI BARAD,VERAVAL, GIR SOMNATH vs ITO WARD-4, VERAVAL
DR. ARJUN LAL SAINI, AM. & DINESH MOHAN SINHA (Judicial Member)
SHIVAMY OVERSWAS (INDIA) PRIVATE LIMITED,RAJKOT vs INCOME TAX OFFICER, WARD 1 (1)(5), RAJKOT
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
DHARTI MOTORS PRIVATE LIMITED,RAJKOT vs ACIT,ITO,NFAC,DELHI, RAJKOT
DR. ARJUN LAL SAINI, AM. & DINESH MOHAN SINHA (Judicial Member)
ANKUL CONSTRUCTION CO.,RAJKOT vs THE ASSIT. DIRECTOR OF INCOME TAX , CPC BENGLURU/ITO WD-1(2)(1), RAJKOT
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
DAWOODI BOHRA JAMAT VERAVAL,VERAVAL vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), RAJKOT
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
VAGHUBHA DANUBHA ZALA,WANKANER vs ASSESSMENT UNIT/ THE ITO, WARD-1, WANKANER
DCIT, CENTRAL CIRCLE 2, RAJKOT vs ADITYA BIRLA GLOBAL TRADING (INDIA) PVT. LTD. (SWISS SINGAPORE INDIA PVT. LTD., GANDHIDHAM
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2 , RAJKOT vs ADITYA BIRLA GLOBAL TRADING(INDIA) PVT.LTD. (SWISS SINGAPORE INDIA PVT. LTD.), GANDHIDHAM
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
ADITYA BIRLA GLOBAL TRADING (INDIA) PRIVATE LIMITED,GUJARAT vs DCIT-ACIT CENT-2 RKT, RAJKOT
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
ADITYA BIRLA GLOBAL TRADING (INDIA) PRIVATE LIMITED,GUJARAT vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1, GANDHIHDAM, GANDHIDHAM, GUJARAT
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
SHRI DALSUKHBHAI KADVABHAI SENJALIYA,JETPUR vs THE ITO, WARD-1(1), RAJKOT
GOPALBHAI SHAMJIBHAI PATEL,JASDAN vs INCOME TAX OFFICER, WARD-2(2),, RAJKOT
DR. ARJUN LAL SAINI, AM. & DINESH MOHAN SINHA (Judicial Member)
SHRI GIRISHKUMAR JAMNADAS BHALODIYA,DHORAJI vs THE ITO WARD -2 (2) (6), RAJKOT
us, is an in individual, and has filed his return of income for the
MOTAVADA SEVA SAHKARI MANDLI LTD.,LODHIKA vs INCOME TAX OFFICER, WARD-2(1)(2), RAJKOT
KARSHANBHAI RANABHAI GORANIYA,AAVADPAN vs INCOME TAX OFFICER, PORBANDAR
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
NITINBHAI PANCHABHAI DHAKECHA,RAJKOT vs THE INCOME TAX OFFICER - WARD 1(1)(5), RAJKOT
SATVARA GNATI SAMAJ SEVA MANDAL - MORBI,MORBI vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), RAJKOT
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
SATVARA GNATI SAMAJ SEVA MANDAL - MORBI,MORBI vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), RAJKOT
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
PRASHANT ARVINDBHAI LOLARIYA ,RAJKOT vs FACELESS ASSESSMENT UNIT, FACELESS ASSESSMENT UNIT
DR. ARJUN LAL SAINI, AM. & DINESH MOHAN SINHA (Judicial Member)
