← All Benches
ITAT Rajkot Bench
3,680 judgments
RAVI DHIRENDRABHAI MANEK,RAJKOT vs ITO WD 1(1)(1) , RKT, RAJKOT
ITA 45/RJT/2025[2016-17]Status: Disposed28/4/2025AY 2016-17
DR. ARJUN LAL SAINI (Accountant Member)
VINODRAY GOVINDJIBHAI KANABAR,JAMNAGAR vs THE ITO WARD-1 (3), JAMNAGAR
ITA 146/RJT/2025[2017-18]Status: Disposed28/4/2025AY 2017-18
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
KAKADIYA PARIVARNA KULDEVI SHREE BRAHMANI KHODIYAR TRUST,AMRELI vs THE ITO EXEMPTION, WARD(2), RAJKOT., RAJKOT
ITA 140/RJT/2025[2021-22]Status: Disposed28/4/2025AY 2021-22
DR. ARJUN LAL SAINI (Accountant Member)
NILESH PARSOTTAMBHAI JAVIYA,SURAT vs INCOME TAX OFFICER, WARD-2, JUNAGADH, JUNAGADH
ITA 870/RJT/2024[2017-18]Status: Disposed28/4/2025AY 2017-18
PRAMUKH ARANYA DEVELOPERS,JUNAGADH vs PR. CIT, RAJKOT-1, RAJKOT, RAJKOT
ITA 372/RJT/2024[2018-19]Status: Disposed28/4/2025AY 2018-19
PRAVINBHAI BHIMJIBHAI BODA,RAJKOT vs ADDL/JCIT (APPEALS), UDAIPUR, RAJKOT
ITA 76/RJT/2025[2017-18]Status: Disposed25/4/2025AY 2017-18
DR. ARJUN LAL SAINI (Accountant Member)
SHREE TITHVA SEVA SAHKARI MANDLI LIMITED,TITHVA, WANKANER vs INCOME TAX OFFICER WARD-1, MORBI
ITA 19/RJT/2025[2020-21]Status: Disposed25/4/2025AY 2020-21
INCOME TAX OFFICER, MORBI vs NARBHERAMBHAI MAHADEVBHAI KAVAR, MORBI
ITA 16/RJT/2025[2017-18]Status: Disposed25/4/2025AY 2017-18
KALPESHBHAI VAJUBHAI KUNPARA,RAJKOT vs THE COMMISSIONER OF INCOME TAX (APPEALS), RAJKOT
ITA 139/RJT/2025[2019-20]Status: Disposed25/4/2025AY 2019-20
DR. ARJUN LAL SAINI (Accountant Member)
MAHESHBHAI VASRAMBHAI PANSURIYA,RAJKOT vs ITO WD 3(1)(1),RKT, RAJKOT
ITA 130/RJT/2025[2018-19]Status: Disposed25/4/2025AY 2018-19
DR. ARJUN LAL SAINI (Accountant Member)
GOJIYA BHIKHUBHAI,JAMNAGAR vs PRINCIPAL COMMISSIONEROF INCOME TAX, JAMNAGAR
ITA 612/RJT/2024[2018-19]Status: Disposed25/4/2025AY 2018-19
SHREE SAMARTH ELECTRICALS PVT LTD,JAMNAGAR vs PRINCIPAL COMMISSIONER OF INCOME TAX, JAMNAGAR
ITA 610/RJT/2024[2018-19]Status: Disposed25/4/2025AY 2018-19
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
SHREE SAMARTH SWITCHGEAR AND TRANSMISSION PVT LTD,JAMNAGAR vs PRINCIPAL COMMISSIONER OF INCOME TAX, JAMNAGAR, JAMNAGAR
ITA 609/RJT/2024[2018-19]Status: Disposed25/4/2025AY 2018-19
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
AMRATALAL KARSANDAS SAMANI,JAMKHAMBHALIYA vs OFFICE OF THE PRINCIPAL COMMISSIONER OF INCOME TAX, JAMNAGAR
ITA 463/RJT/2024[2017-18]Status: Disposed25/4/2025AY 2017-18
DR. ARJUN LAL SAINI, AM.& DINESH MOHAN SINHA (Judicial Member)
FIRADOSHBEN ABDULKADAR FULWALA,JAMNAGAR vs PRINCIPAL COMMISSIONER OF INCOME TAX, JAMNAGAR
ITA 267/RJT/2024[2016-17]Status: Disposed25/4/2025AY 2016-17
DR. ARJUN LALSAINI, AM. & DINESH MOHAN SINHA (Judicial Member)
SHRI DINESH VITHALBHAI SONI (GHAGHADA),RAJKOT vs ACIT, CENTRAL CIRCLE-2, RAJKOT, RAJKOT
ITA 201/RJT/2024[2018-19]Status: Disposed25/4/2025AY 2018-19
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
BADIANI PRATAP JETHALAL (HUF),JAMNAGAR vs THE ITO WARD 2(2), JAMNAGAR
ITA 44/RJT/2025[2017-18]Status: Disposed24/4/2025AY 2017-18
DR. ARJUN LAL SAINI (Accountant Member)
MANSUKHBHAI KURJIBHAI TALPADA,MOVAIYA, RAJKOT vs ITO, WARD 2(1)(4), RAJKOT
ITA 1/RJT/2025[2017-18]Status: Disposed24/4/2025AY 2017-18
P P CORPORATION,RAJKOT vs PRINCIPAL COMMISSIONER OF INCOME TAX, RAJKOT
ITA 245/RJT/2024[2018-19]Status: Disposed24/4/2025AY 2018-19
M/S. SARJU VITRIFIED PVT. LTD.,MORBI-363641 vs THE PR. CIT-1, RAJKOT, RAJKOT
ITA 83/RJT/2023[2018-19]Status: Disposed24/4/2025AY 2018-19
