← All Benches
ITAT Rajkot Bench
3,680 judgments
JASHVANTIBEN MANOJBHAI MAKWANA,RAJKOT vs THE COMMISSIONER OF INCOME TAX (APPEALS), RAJKOT
ITA 136/RJT/2025[2019-20]Status: Disposed30/4/2025AY 2019-20
DR. ARJUN LAL SAINI (Accountant Member)
SHRI NIDHI CREDIT CO-OPRATIVE SOCIETY LIMITED,RAJKOT vs ITO 3(1)(1), RAJKOT
ITA 936/RJT/2024[2014-2015]Status: Disposed30/4/2025AY 2014-2015
DR. ARJUN LAL SAINI, AM. & SHR DINESH MOHAN SINHA (Judicial Member)
LALITABEN VIKAS FOUNDATION,RAJKOT vs ITO EXEMPTION WD 1, RAJKOT
ITA 882/RJT/2024[2017-18]Status: Disposed30/4/2025AY 2017-18
DR. ARJUN LAL SAINI (Accountant Member)
SHIV GREEN ENERGY PRIVATE LIMITED,JAMNAGAR vs PRINCIPAL COMMISSIONER OF INCOME TAX, JAMNAGAR
ITA 595/RJT/2024[2018-19]Status: Disposed30/4/2025AY 2018-19
DR. ARJUN LAL SAINI, AM. & DINESH MOHAN SINHA (Judicial Member)
ASHOK GOPALDAS VITHLANI,JAMKHAMBHALIYA vs PRINCIPAL COMMISSIONER OF INCOME TAX, JAMNAGAR
ITA 229/RJT/2024[2017-18]Status: Disposed30/4/2025AY 2017-18
DR. ARJUN LAL SAINI, AM. & DINESH MOHAN SINHA (Judicial Member)
PANKAJKUMAR CHIMANLAL LODHIYA,RAKJOT vs THE ACIT, CENTRAL CIRCLE-2, RAJKOT, RAJKOT
ITA 81/RJT/2022[2014-15]Status: Disposed30/4/2025AY 2014-15
PANKAJKUMAR CHIMANLAL LODHIYA,RAJKOT vs THE ACIT, CENTRAL CIRCLE-2, RAJKOT, RAJKOT
ITA 80/RJT/2022[2012-13]Status: Disposed30/4/2025AY 2012-13
PANKAJKUMAR CHIMANLAL LODHIYA,RAJKOT vs THE ACIT, CENTRAL CIRCLE-2, RAJKOT, RAJKOT
ITA 79/RJT/2022[2011-12]Status: Disposed30/4/2025AY 2011-12
PANKAJKUMAR CHIMANLAL LODHIYA,RAKJOT vs THE ACIT, CENTRAL CIRCLE-2, RAJKOT, RAJKOT
ITA 78/RJT/2022[2010-11]Status: Disposed30/4/2025AY 2010-11
PANKAJKUMAR CHIMANLAL LODHIYA,RAJKOT vs THE ACTIT, CENTRAL CIRCLE-2, RAJKOT, RAJKOT
ITA 77/RJT/2022[2009-10]Status: Disposed30/4/2025AY 2009-10
PANKAJ CHIMANLAL LODHIYA,RAJKOT vs THE ACIT, CENTRAL CIRCLE-2, RAJKOT, RAJKOT
ITA 76/RJT/2022[2008-09]Status: Disposed30/4/2025AY 2008-09
SHRI JINAM EDUCATION AND CHARITABLE TRUST,NAKHATRANA vs CIT(EXEMPTION), AHMEDABAD
ITA 69/RJT/2025[NA]Status: Disposed29/4/2025
DR. ARJUN LALSAINI, AM. & DINESH MOHAN SINHA (Judicial Member)
SHRI JINAM EDUCATION AND CHARITABLE TRUST,NAKHATRANA vs CIT(EXEMPTION), AHMEDABAD
ITA 68/RJT/2025[NA]Status: Disposed29/4/2025
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
VIKLANG VIKAS FOUNDATION,RASALIYA vs CIT(EXEMPTION), AHMEDABAD
ITA 64/RJT/2025[NA]Status: Disposed29/4/2025
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
SAMIR VINODRAY MAKWANA,RAJKOT vs ITO, WARD-1(2)(1), RAJOT, RAJKOT
ITA 28/RJT/2025[2010-11]Status: Disposed29/4/2025AY 2010-11
DR. ARJUN LAL SAINI (Accountant Member)
BHARTABHAI DER,JETPUR vs INCOME TAX OFFICER, AAYKAR BHAVAN
ITA 856/RJT/2024[2017-2018]Status: Disposed29/4/2025AY 2017-2018
DR. ARJUN LAL SAINI (Accountant Member)
HINABEN PRAVINKUMAR VITHLANI,JUNAGADH vs ITO, WARD-1, JUNAGDH, JUNAGADH
ITA 838/RJT/2024[2009-10]Status: Disposed29/4/2025AY 2009-10
DR. ARJUN LAL SAINI (Accountant Member)
DIVYESH RASIKLAL SHAH,JAMNAGAR vs PR. CIT-1, JAMNAGAR, JAMNAGAR
ITA 355/RJT/2024[2015-16]Status: Disposed29/4/2025AY 2015-16
DR. ARJUN LALSAINI, AM. & DINESH MOHAN SINHA (Judicial Member)
MOHANBHAI SAVJIBHAI VEGAD,VADODARA vs INCOME TAX OFFICER, VERAVAL
ITA 71/RJT/2025[2009-10]Status: Disposed28/4/2025AY 2009-10
YUVARAJSINH HARISHCHANDRASINH ZALA,SURENDRANAGAR vs ITO WARD-1 , SURENDRANAGAR
ITA 56/RJT/2025[2012-13]Status: Disposed28/4/2025AY 2012-13
DR. ARJUN LAL SAINI (Accountant Member)
