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ITAT Rajkot Bench

3,680 judgments

BHARATBHAI RAVATBHAI KHACHAR,RAJKOT vs THE ITO, WARD 1(2)(1), RAJKOT, RAJKOT

ITA 263/RJT/2024[2016-17]Status: Disposed6/5/2025AY 2016-17

VIJAY COMMERCIAL COOPERATIVE BANK LTD,RAJKOT vs ADDITIONAL/JOINT/DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX, RAJKOT

ITA 862/RJT/2024[2017-18]Status: Disposed5/5/2025AY 2017-18

DR. ARJUN LAL SAINI, AM. & DINESH MOHAN SINHA (Judicial Member)

SHREE LOLADI MATAJI MADH TRUST,GANDHIDHAM vs PR. CIT(EXEMPTION), AHMEDABAD, AHMEDABAD

ITA 836/RJT/2024[2024-25]Status: Disposed5/5/2025AY 2024-25

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

ASSOCIATION OF CONSULTING CIVIL ENGINEERS,RAJKOT vs INCOME TAX OFFICER GUJ-W-201-1, RAJKOT, RAJKOT

ITA 731/RJT/2024[2023-24]Status: Disposed5/5/2025AY 2023-24

DR. ARJUN LAL SAINI, AM. & DINESH MOHAN SINHA (Judicial Member)

ASSTT COMMISSIONER OF INCOME TAX, CIRCLE - 1(1), RAJKOT, RAJKOT vs SYMBOSA GRANITO PRIVATE LIMITED, WANKANER

ITA 805/RJT/2024[2021-22]Status: Disposed2/5/2025AY 2021-22

PRAKASH ASHOKBHAI RANINGA,PORBANDAR vs PRINCIPAL COMMISSIONER OF INCOME TAX, JAMNAGAR

ITA 265/RJT/2024[2019-20]Status: Disposed2/5/2025AY 2019-20

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

ARVIND DURLABHJI JOGIA,PORBANDAR vs PRINCIPAL COMMISSIONER OF INCOME TAX, JAMNAGAR

ITA 264/RJT/2024[2019-20]Status: Disposed2/5/2025AY 2019-20

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

SHREE KHODIYAR GAU SEVA YUVAK MANDAL CHARITABLE TRUST,JAMNAGAR vs THE CIT(EXM.), AHMEDABAD, AHMEDABAD

ITA 96/RJT/2024[2023-24]Status: Disposed1/5/2025AY 2023-24

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

MONSHAH COTTON PVT LTD,WANKANER vs ASSISTANT COMMISIONER OF I.T. CIRCLE-1(1), RAJKOT

ITA 644/RJT/2024[2010-11]Status: Disposed1/5/2025AY 2010-11

SHRI RATANKUMAR KISHORILAL BANSAL,GANDHIDHAM vs ITO-WARD-1, , GANDHIDHAM

ITA 88/RJT/2025[2009-2010]Status: Disposed30/4/2025AY 2009-2010

DR. ARJUN LAL SAINI (Accountant Member)

SWAHRAY CO OP HOUSING SOCIETY LTD,RAJKOT vs ITO, WARD-3(1)(1), RAJKOT, RAJKOT

ITA 86/RJT/2025[2018-19]Status: Disposed30/4/2025AY 2018-19

DR. ARJUN LAL SAINI (Accountant Member)

MUKADDAR INFRA PROJECTS,BHUJ vs THE INCOME TAX OFFICER, WARD-3, GANDHIDHAM-BHUJ

ITA 82/RJT/2025[2013-14]Status: Disposed30/4/2025AY 2013-14

DR. ARJUN LAL SAINI, AM. & DINESH MOHAN SINHA (Judicial Member)

KHIMJI HARIDAS MODI KAUTUMBIK TRUST,STATION ROAD vs ITO EXEMPTION WD 2 RAJKOT, RAJKOT

ITA 80/RJT/2025[2019-20]Status: Disposed30/4/2025AY 2019-20

DR. ARJUN LAL SAINI (Accountant Member)

KHIMJI HARIDAS MODI KAUTUMBIK TRUST,STATION ROAD vs ITO EXEMPTION WD 2 RAJKOT, RAJKOT

ITA 79/RJT/2025[2018-19]Status: Disposed30/4/2025AY 2018-19

DR. ARJUN LAL SAINI (Accountant Member)

MUKADDAR INFRA PROJECTS,BHUJ vs THE INCOME TAX OFFICER, WARD-3, GANDHIDHAM (BHUJ)

ITA 78/RJT/2025[2015-16]Status: Disposed30/4/2025AY 2015-16

DR. ARJUN LAL SAINI, AM. & DINESH MOHAN SINHA (Judicial Member)

MUKADDAR INFRA PROJECTS,BHUJ vs THE INCOME TAX OFFICER, WARD-3, GANDHIDHAM (BHUJ)

ITA 77/RJT/2025[2014-15]Status: Disposed30/4/2025AY 2014-15

DR. ARJUN LAL SAINI, AM. & DINESH MOHAN SINHA (Judicial Member)

NASIMBEN SADIKBHAI KOTADIA,BHANVAD vs INCOME TAX OFFICER, DWARKA

ITA 72/RJT/2025[2010-11]Status: Disposed30/4/2025AY 2010-11

DR. ARJUN LAL SAINI (Accountant Member)

CLASSIC NETWORK PRIVATE LIMITED AND BACKBONE ENTERPRISE LIMITED JV,RAJKOT vs THE INCOME TAX OFFICER, WARD - 2(1)(1), RAJKOT, RAJKOT

ITA 30/RJT/2025[2018-19]Status: Disposed30/4/2025AY 2018-19

DR. ARJUN LAL SAINI (Accountant Member)

SHVETANG BALBHADRA VAISHNAV,JUNAGADH vs ITO, WARD-1, JUNAGADH, JUNAGADH

ITA 17/RJT/2025[2017-18]Status: Disposed30/4/2025AY 2017-18

DR. ARJUN LAL SAINI (Accountant Member)

ALKA RAJEN SHAH,RAJKOT vs THE ITO WARD 1 (1) (1) , RAJKOT

ITA 151/RJT/2025[2019-20]Status: Disposed30/4/2025AY 2019-20

DR. ARJUN LAL SAINI (Accountant Member)