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ITAT Rajkot Bench

3,680 judgments

SHIVAM NIRANJANLAL PODDAR,GANDHIDHAM vs INCOME TAX WARD ,2, GANDHIDHAM

ITA 310/RJT/2024[2020-2021]Status: Disposed16/5/2025AY 2020-2021

DR. ARJUN LAL SAINI (Accountant Member)

PRAVINBHAI KARSHANBHAI RATHOD,JUNAGADH vs ITO, WARD-1, JUNAGADH, JUNAGADH

ITA 289/RJT/2025[2017-18]Status: Disposed15/5/2025AY 2017-18

CHANDRASHEKHAR RAJENDRABHAI SIRASATH,RAJKOT vs INCOME TAX OFFICER, WARD 1(1)(1), RAJKOT, RAJKOT

ITA 214/RJT/2025[2019-20]Status: Disposed15/5/2025AY 2019-20

DR. ARJUN LAL SAINI (Accountant Member)

SMT. JYOTI PARSHOTAM THADHANI,GANDHIDHAM vs INCOME TAX OFFICER WARD-1, GNADHIDHAM

ITA 166/RJT/2025[2015-16]Status: Disposed15/5/2025AY 2015-16

DR. ARJUN LAL SAINI (Accountant Member)

KIRTI SHANTILAL SOLANKI,UNA-DIST. GIR SOMNATH vs INCOME TAX OFFICER WARD-4, JND-VERAVAL

ITA 100/RJT/2025[2017-18]Status: Disposed15/5/2025AY 2017-18

DR. ARJUN LAL SAINI (Accountant Member)

TULSIDAS CHELARAM VIDHANI,JAMNAGAR vs INCOME TAX OFFICER, JAMNAGAR

ITA 837/RJT/2024[2016-17]Status: Disposed15/5/2025AY 2016-17

DR. ARJUN LAL SAINI (Accountant Member)

KUTCH DISTRICT CO-OPERATIVE MILK PRODUCERS UNION LTD.,ANJAR - KUTCH vs THE ASSESSMENT UNIT, INCOME TAX DEPARTMENT, NEW DELHI

ITA 113/RJT/2025[2018-19]Status: Disposed8/5/2025AY 2018-19

ASSTT COMMISSIONER OF INCOME TAX, CIRCLE - 1(1), , RAJKOT vs SYMBOSA GRANITO PRIVATE LIMITED, WANKANER

ITA 806/RJT/2024[2016-17]Status: Disposed8/5/2025AY 2016-17

MANSUKHBHAI KANJIBHAI KAKADIYA,RAJKOT vs PR. CIT-1 , RAJKOT

ITA 269/RJT/2024[2018-19]Status: Disposed8/5/2025AY 2018-19

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

LCC PROJECTS PVT. LTD.,BHUJ vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, RAJKOT-1, RAJKOT

ITA 259/RJT/2024[2018-19]Status: Disposed8/5/2025AY 2018-19

SHRI BHAKTINAGAR CO-OPERATIVE HOUSING SOCIETY LTD.,RAJKOT vs THE ITO 3 (1) (1), RAJKOT

ITA 200/RJT/2024[2014-15]Status: Disposed8/5/2025AY 2014-15

ABROAD VITRIFIED PVT LTD,MORBI vs THE PR. CIT-1, RAJKOT, RAJKOT

ITA 144/RJT/2023[2018-19]Status: Disposed8/5/2025AY 2018-19

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

SHRI BHARATBHUSHAN KISHANLAL GUPTA,GANDHIDHAM vs THE ITO- INTERNATIONAL TAXATION , GANDHIDHAM

ITA 269/RJT/2019[2017-18]Status: Disposed8/5/2025AY 2017-18

DR. ARJUN LAL SAINI, ACCOUNTANT MEMBER. & DINESH MOHAN SINHA (Judicial Member)

VINOD LALJIBHAI VADSOLA,TIMBADI vs ITO, WARD-1, MORBI

ITA 939/RJT/2024[2017-18]Status: Disposed7/5/2025AY 2017-18

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

VARSHA GIRISHKUMAR PIPALAVA,RAJKOT vs INCOME TAX OFFICER, RAJKOT

ITA 823/RJT/2024[2017-18]Status: Disposed7/5/2025AY 2017-18

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

HARESH MOHANLAL PATEL,RAJKOT vs ITO, WARD-2(1)(4), RAJKOT, RAJKOT

ITA 725/RJT/2024[2017-18]Status: Disposed7/5/2025AY 2017-18

SHREE PIPARDI SEVA SAHAKARI MANDALI LIMITED,SURENDRANAGAR vs THE ITO WARD-2 (1) (2), RAJKOT

ITA 448/RJT/2024[2019-20]Status: Disposed7/5/2025AY 2019-20

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

RAGHUVIRSINH HARISHCHANDRASINH ZALA,HALVAD vs ITO, WD-4, MORBI, MORBI

ITA 298/RJT/2024[2017-18]Status: Disposed7/5/2025AY 2017-18

BHAVNABEN KIRITKUMAR KANERIA,RAJKOT vs ITO, WARD-1(1)(1), RAJKOT, RAJKOT

ITA 230/RJT/2024[2013-14]Status: Disposed7/5/2025AY 2013-14

DR. ARJUN LAL SAINI, AM. & DINESH MOHAN SINHA (Judicial Member)

SHRI KAUSHAL NITINBHAI BHADESIYA,RAJKOT vs THE INCOME TAX OFFICER, WARD-3 (1) (3), RAJKOT

ITA 934/RJT/2024[2011-12]Status: Disposed6/5/2025AY 2011-12

DR. ARJUN LAL SAINI, ACCOUNTANT MEMBERAND SHRI DINESH MOHAN SINHA (Judicial Member)