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ITAT Rajkot Bench

3,680 judgments

JITENDRAKUMAR AMRITLAL KALIDAS SHAH,DUBAI vs AC / DC (INT.TXN) , RAJKOT

ITA 152/RJT/2025[2010-11]Status: Disposed20/5/2025AY 2010-11

DR. ARJUN LAL SAINI (Accountant Member)

HEMENDRABHAI KANTILAL PARMAR,RAJKOT vs THE INCOME TAX OFFICER, WARD (2)(2)(1), RAJKOT

ITA 951/RJT/2024[2011-12]Status: Disposed20/5/2025AY 2011-12

HEMENDRABHAI KANTILAL PARMAR,RAJKOT vs THE INCOME TAX OFFICER, WARD 2(2)(1), RAJKOT

ITA 950/RJT/2024[2010-11]Status: Disposed20/5/2025AY 2010-11

DR. ARJUN LAL SAINI (Accountant Member)

DCIT, CENTRAL CIRCLE 1, RAJKOT vs LAJVANTIBEN RAJABHAI HINDUJA, RAJKOT

ITA 94/RJT/2024[2021-22]Status: Disposed20/5/2025AY 2021-22

SHREE JAMKANDORNA TALUKA CO-OP. SALES AND PURCHASE UNION LTD.,JANMKANDORANA, RAJKOT vs INCOME TAX OFFICE, WARD 2(1)(2), RAJKOT

ITA 58/RJT/2024[2018-19]Status: Disposed20/5/2025AY 2018-19

DR. ARJUN LAL SAINI, AM. & DINESH MOHAN SINHA (Judicial Member)

GLOSSY CERAMICS PVT. LTD.,RAJKOT vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, DELHI

ITA 455/RJT/2024[2014-15]Status: Disposed20/5/2025AY 2014-15

DR. ARJUN LAL SAINI, ACCOUNTANT MEMBER. & DINESH MOHAN SINHA (Judicial Member)

GLOSSY CERAMICS PVT. LTD.,RAJKOT vs ASSESSMENT UNIT INCOME TAX DEPARTMENT, DELHI

ITA 454/RJT/2024[2013-14]Status: Disposed20/5/2025AY 2013-14

DR. ARJUN LAL SAINI, ACCOUNTANT MEMBER. & DINESH MOHAN SINHA (Judicial Member)

SAURASHTRA GRAMIN BANK,RAJKOT vs ASSISTAT COMMISSIONER OF INCOME TAX NFAC , NATIONAL FACELESS ASSESSMENT CENTRE DELHI

ITA 183/RJT/2024[2014-15]Status: Disposed19/5/2025AY 2014-15

VIMALBHAI MOHANBHAI NARIYA PROP. S.M. CORPORATION,,JAMNAGAR vs THE INCOME TAX OFFICER, TDS-3, , JAMNAGAR

ITA 359/RJT/2018[2013-14]Status: Disposed19/5/2025AY 2013-14

DR. ARJUN LAL SAINI, ACCOUNTANT MEMBER. & DINESH MOHAN SINHA (Judicial Member)

SHYAMJIKRUSHNA VARMA TOWNSHIP,RAJKOT vs THE ITO WARD 2 (1) (1) RAJKOT, RAJKOT

ITA 264/RJT/2025[2018-19]Status: Disposed16/5/2025AY 2018-19

VINOD VALLABHBHAI SANGHANI,JAMNAGAR vs INCOME TAX OFFICER, WARD-3(5) JAMNAGAR, JAMNAGAR

ITA 259/RJT/2025[2011-12]Status: Disposed16/5/2025AY 2011-12

VINOD VALLABHABHAI SANGHANI,JAMNAGAR vs INCOME TAX OFFICER, WARD-3(5) JAMNAGR, JAMNAGAR

ITA 257/RJT/2025[2011-12]Status: Disposed16/5/2025AY 2011-12

VINOD VALLABHBHAI SANGHANI,JAMNAGAR vs INCOME TAX OFFICER, WARD 3(5) JAMNAGAR, JAMNAGAR

ITA 256/RJT/2025[2011-12]Status: Disposed16/5/2025AY 2011-12

DR. ARJUN LAL SAINI (Accountant Member)

VINOD VALLABHBHAI SANGHANI,JAMNAGAR vs INCOME TAX OFFICER, WARD 3(5), JAMNAGAR, JAMNAGAR

ITA 255/RJT/2025[2011-12]Status: Disposed16/5/2025AY 2011-12

MANMOHANBHAI JAMNADAS DOMADIYA,JUNAGADH vs THE INCOME TAX OFFICER, WARD-1, JUNAGADH

ITA 252/RJT/2025[2017-18]Status: Disposed16/5/2025AY 2017-18

DR. ARJUN LAL SAINI (Accountant Member)

SHREE JAMNAGAR JILLA SAHAKARI KHARID VECHAN SANGH LIMITED,JAMNAGAR vs DCIT-CIR-2(1), JAMNAGAR

ITA 223/RJT/2025[2018-2019]Status: Disposed16/5/2025AY 2018-2019

DR. ARJUN LAL SAINI (Accountant Member)

RATHOD CHANDRASINH DHIRUBHA,RAJKOT vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1(1) RAJKOT, RAJKOT

ITA 221/RJT/2025[2013-14]Status: Disposed16/5/2025AY 2013-14

DR. ARJUN LAL SAINI (Accountant Member)

VINODBHAI RAVJIBHAI SAKHIYA,RAJKOT vs ITO, WARD-1(2)(2), RAJKOT, RAJKOT

ITA 182/RJT/2025[2011-12]Status: Disposed16/5/2025AY 2011-12

DR. ARJUN LAL SAINI (Accountant Member)

CHITRAVAD SAYUNKTA VIVIDH KARYAKARI SAHAKARI MANDALI LIMITED,JUNAGADH vs INCOME TAX OFFICER, VERAVAL, JUNAGADH

ITA 180/RJT/2025[2018-19]Status: Disposed16/5/2025AY 2018-19

DR. ARJUN LAL SAINI (Accountant Member)

BIRENKUMAR NIRANJANRAY OZA,RAJKOT vs INCOME TAX OFFICER, RAJKOT

ITA 173/RJT/2025[2018-19]Status: Disposed16/5/2025AY 2018-19

DR. ARJUN LAL SAINI (Accountant Member)