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ITAT Rajkot Bench

3,680 judgments

RAMJIBHAI DEVJIBHAI MOKARIYA,PORBANDAR vs THE ITO WARD-2(4), PORBANDAR

ITA 230/RJT/2025[2012-13]Status: Disposed23/5/2025AY 2012-13

RAMESHBHAI KHIMJIBHAI TANK,RAJKOT vs INCOME TAX OFFICER, WARD 2(1)(3), RAJKOT, RAJKOT

ITA 202/RJT/2025[2016-17]Status: Disposed23/5/2025AY 2016-17

DR. ARJUN LAL SAINI (Accountant Member)

TRIKAMBHAI KARSHANBHAI PADASALA,HEMAL VILLAGE, TALUKA JAFRABAD, DIST. AMRELI vs THE ITO WARD-1 (3) (4) , AMRELI

ITA 157/RJT/2025[2017-18]Status: Disposed23/5/2025AY 2017-18

SAVAN KISHORKUMAR KANANI,RAJKOT vs THE INCOME TAX OFFICER, WARD-1, DWARKA

ITA 277/RJT/2025[2011-12]Status: Disposed22/5/2025AY 2011-12

DR. ARJUN LAL SAINI (Accountant Member)

RAJESH KANJIBHAI KORIYA,UPLETA vs THE ITO WARD 1 (2) (2) RAJKOT, RAJKOT

ITA 165/RJT/2025[2017-18]Status: Disposed22/5/2025AY 2017-18

DR. ARJUN LAL SAINI (Accountant Member)

KRUPALU METALS P. LTD.,JAMNAGAR vs THE NFAC CIT(A), DELHI, DELHI

ITA 113/RJT/2024[2015-16]Status: Disposed22/5/2025AY 2015-16

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

KRUPALU METALS P. LTD.,JAMNAGAR vs THE NFAC DELHI, DELHI

ITA 112/RJT/2024[2014-15]Status: Disposed22/5/2025AY 2014-15

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

KRUPALU METALS P. LTD.,JAMNAGAR vs THE NFAC DELHI, DELHI

ITA 111/RJT/2024[2013-14]Status: Disposed22/5/2025AY 2013-14

M/S. SIMERO VITRIFIED P. LTD. ,MORBI vs THE PR. CIT-3 , RAJKOT

ITA 276/RJT/2019[2016-17]Status: Disposed22/5/2025AY 2016-17

SWAMINARAYAN KANYA GURUKUL FOUNDATION,RAJKOT vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD

ITA 99/RJT/2025[2024-25]Status: Disposed21/5/2025AY 2024-25

DR. ARJUN LAL SAINI, AM. & DIESH MOHAN SINHA (Judicial Member)

SHRI KAMLESH DEORAJ JAIN,GANDHIDHAM KUTCHH vs THE ITO WARD 1 , GANDHIDHAM

ITA 62/RJT/2025[2018-19]Status: Disposed21/5/2025AY 2018-19

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

SHRI BECHARBHAI DHARAMSHIBHAI VASOYA,RAJKOT vs THE ITO WARD 1 (1) (1), RAJKOT, RAJKOT

ITA 125/RJT/2025[2011-12]Status: Disposed21/5/2025AY 2011-12

HARESH J. RATHOD,RAJKOT vs ITO WARD 2(1)(2), RAJKOT

ITA 115/RJT/2025[2017-18]Status: Disposed21/5/2025AY 2017-18

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

SUNBOND CERAMIC PRIVATE LIMITED,MORBI vs JCIT, MORBI RANGE, MORBI, MORBI

ITA 739/RJT/2024[2014-15]Status: Disposed21/5/2025AY 2014-15

DR. ARJUN LAL SAINI, ACCOUNTANT MEMBER. & DINESH MOHAN SINHA (Judicial Member)

ASHVINBHAI BHAVANBHAI KYADA,RAJKOT vs ASSISTANT COMMISSIONER , INCOME TAX

ITA 729/RJT/2024[2012-13]Status: Disposed21/5/2025AY 2012-13

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

ACIT, CIRCLE-1(1), RAJKOT, RAJKOT vs AXWELL GRANITO PVT. LTD., MORBI

ITA 491/RJT/2024[2017-18]Status: Disposed21/5/2025AY 2017-18

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

LATE VASANTBEN CHANDRAKANTBHAI RAVAL L/H. DUSHYANTKUMAR C. RAVAL ,RAJKOT vs THE ITO WARD 2 (2) (6), RAJKOT, RAJKOT

ITA 203/RJT/2025[2017-18]Status: Disposed20/5/2025AY 2017-18

DR. ARJUN LAL SAINI (Accountant Member)

RAJESHBHAI KARSANBHAI BALDHA,RAJKOT vs INCOME TAX OFFICER, WARD2(1)(1),, RAJKOT

ITA 186/RJT/2025[2011-12]Status: Disposed20/5/2025AY 2011-12

DR. ARJUN LAL SAINI (Accountant Member)

PRAFUL ARVINDBHAI SANKHAVARA,RAJKOT vs ITO WARD 1(2)(1), RAJKOT, RAJKOT

ITA 172/RJT/2025[2019-2020]Status: Disposed20/5/2025AY 2019-2020

DR. ARJUN LAL SAINI (Accountant Member)

JITENDRAKUMAR AMRITLAL KALIDAS SHAH,DUBAI vs AC / DC (INT.TXN), RAJKOT

ITA 153/RJT/2025[2012-13]Status: Disposed20/5/2025AY 2012-13

DR. ARJUN LAL SAINI (Accountant Member)