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ITAT Rajkot Bench

3,680 judgments

SURENDRABA RAGHUVIRSINH CHUDASAMA,RAJKOT vs THE INCOME TAX OFFICER, WARD-3(1)(1), RAJKOT

ITA 938/RJT/2024[2012-13]Status: Disposed2/6/2025AY 2012-13

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

SHRI NAGICHANA MAHILA DOODH UTPADAK SAHAKARI MANDALI LTD.,AT. NAGICHANA, TAL. MANGROL, DIST. JUNAGADH vs THE ITO WARD-1, JUNAGADH

ITA 847/RJT/2024[2018-19]Status: Disposed2/6/2025AY 2018-19

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

SHRI DHORAJI NAGRIK SHARAFI AND GRAHAK SAHKARI MANDALI LIMITED,DHORAJI vs INCOME TAX OFFICER, WARD - 1(2)(1), RAJKOT

ITA 478/RJT/2024[2018-19]Status: Disposed2/6/2025AY 2018-19

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

ACTIONWARE INDIA PRIVATE LIMITED ,RAJKOT vs THE PCIT-1, RAJKOT, RAJKOT

ITA 317/RJT/2024[2014-15]Status: Disposed2/6/2025AY 2014-15

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

SPARTEN GRANITO PVT. LTD,MORVI vs PCIT RAJKOT-1, RAJKOT

ITA 300/RJT/2024[2018-2019]Status: Disposed2/6/2025AY 2018-2019

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

DINESHBHAI HARIBHAI SONI,GUJRAT vs ITO WARD 1(5), NAGPUR

ITA 24/RJT/2024[2013-2014]Status: Disposed2/6/2025AY 2013-2014

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

POLOPLUS CONTAINERS,SURENDRANAGAR vs ASSISSTANT DIRECTOR OF I.T. CPC, BANGALORE

ITA 437/RJT/2023[2019-20]Status: Disposed2/6/2025AY 2019-20

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

POLO PLUS CONTAINERS,SURENDRANAGAR vs DCIT CPC, BANGALORE

ITA 436/RJT/2023[2018-19]Status: Disposed2/6/2025AY 2018-19

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

SEABIRD MARINE SERVICES PRIVATE LIMITED,JAMNAGAR vs ACIT, CIRCLE - 1, JAMNAGAR, JAMANGAR

ITA 83/RJT/2025[2017-18]Status: Disposed30/5/2025AY 2017-18

RISHABH STEEL SUPPLIER,GANDHIDHAM vs DCIT, CC-1, RAJKOT, RAJKOT

ITA 414/RJT/2023[2021-22]Status: Disposed30/5/2025AY 2021-22

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

PRIYANSI CORPORATION,DIST RAJKOT vs DCIT, CC-1, RAJKOT, RAJKOT

ITA 408/RJT/2023[2021-22]Status: Disposed30/5/2025AY 2021-22

NARENDRAKUMAR BHANWERLAL NIMBAVAT HUF,GANDHIDHAM vs DCIT, CC-1, RAJKOT, RAJKOT

ITA 407/RJT/2023[2021-22]Status: Disposed30/5/2025AY 2021-22

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

MAHAVIR IMPEX,GANDHIDHAM vs DCIT, CC-1, RAJKOT, RAJKOT

ITA 406/RJT/2023[2021-22]Status: Disposed30/5/2025AY 2021-22

CHAMPALAL COMPANY,GANDHIDHAM vs DCIT, CC-1, RAJKOT, RAJKOT

ITA 405/RJT/2023[2021-22]Status: Disposed30/5/2025AY 2021-22

OSWAL AGRICOMM PRIVATE LIMITED,GANDHIDHAM vs DCIT, CC-1, RAJKOT, RAJKOT

ITA 404/RJT/2023[2021-22]Status: Disposed30/5/2025AY 2021-22

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

OSWAL PETROCHEM,GANDHIDHAM vs DCIT, CC-1, RAJKOT, RAJKOT

ITA 402/RJT/2023[2021-22]Status: Disposed30/5/2025AY 2021-22

SHRI RAMJI HAMIR VIRDA,GANDHIDHAM vs THE DCIT, CENTRAL CIRCLE-1, RAJKOT

ITA 400/RJT/2023[2021-22]Status: Disposed30/5/2025AY 2021-22

LATE OGHADBHAI KARABHAI ODEDRA (L/H BABUBHAI ODEDRA),PORBANDAR vs INCOME TAX OFFICER, WARD - 2(4), PORBANDAR, PORBANDAR

ITA 915/RJT/2024[2010-11]Status: Disposed29/5/2025AY 2010-11

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

AAMNABEN GAFAR MADKIYA,JAMNAGAR vs ITO, WARD - 2(10), JAMNAGAR, JAMNAGAR

ITA 761/RJT/2024[2013-14]Status: Disposed29/5/2025AY 2013-14

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

KIRANKUMAR KISHORBHAI ZANKAT,KODINAR vs INCOME TAX OFFICER, WARD 4 JND, VERAVAL

ITA 244/RJT/2025[2013-14]Status: Disposed23/5/2025AY 2013-14

DR. ARJUN LAL SAINI (Accountant Member)