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ITAT Rajkot Bench

3,680 judgments

MUKESH MANEKCHAND SHETH,RAJKOT vs THE DCIT-ACIT, CENTRAL CIRCLE -2, RAJKOT., RAJKOT

ITA 581/RJT/2024[2016-17]Status: Disposed10/6/2025AY 2016-17

MUKESH MANEKCHAND SHETH,RAJKOT vs THE DCIT-ACIT, CENTRAL CIRCLE -2, RAJKOT, RAJKOT

ITA 547/RJT/2024[2019-20]Status: Disposed10/6/2025AY 2019-20

MUKESH MANEKCHAND SHETH,RAJKOT vs THE DCIT-ACIT, CENTRAL CIRCLE-2, RAJKOT, RAJKOT

ITA 546/RJT/2024[2018-19]Status: Disposed10/6/2025AY 2018-19

MUKESH MANEKCHAND SHETH,RAJKOT vs THE DCIT-ACIT, CENTRAL CIRCLE-2, RAJKOT, RAJKOT

ITA 545/RJT/2024[2017-18]Status: Disposed10/6/2025AY 2017-18

SATISHBHAI MOHANBHAI ZALAVADIA,NA vs ARI,VS.THE PRINCIPAL COMMISSIONER OF INCOME TAX, RAJKOT-1, RAJKOT

ITA 122/RJT/2022[2017-18]Status: Disposed10/6/2025AY 2017-18

DR. A.L. SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

SHRI VIPULBHAI YOGESHKUMAR TELI,CHALALA VILLAGE, DIST. AMRELI vs THE ITO WARD 3(1) (4) AMRELI, AMRELI

ITA 224/RJT/2025[2011-12]Status: Disposed9/6/2025AY 2011-12

DR. ARJUN LAL SAINI (Accountant Member)

RUPA VIMAL PADALIYA,RAJKOT vs DCIT, CIRCLE-1(1), RAJKOT, RAJKOT

ITA 821/RJT/2024[2018-19]Status: Disposed9/6/2025AY 2018-19

AKTA PROCESSORS,JETPUR, RAJKOT vs INCOME TAX OFFICER, ITO WARD, RAJKOT

ITA 514/RJT/2024[2015-2016]Status: Disposed9/6/2025AY 2015-2016

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

LOTHADA PIPLANA PADAVALA INDUSTRIAL ASSOCIATION,RAJKOT vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), AHMEDABAD, AHMEDABAD

ITA 240/RJT/2024[2023-24]Status: Disposed9/6/2025AY 2023-24

DR. ARJUN LAL SAINI, AM. & DINESH MOHAN SINHA (Judicial Member)

LOTHADA-PIPLANA-PADAVALA INDUSTRIAL ASSOCIATION,RAJKOT vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), AHMEDABAD), AHMEDABAD

ITA 239/RJT/2024[2023-24]Status: Disposed9/6/2025AY 2023-24

DR. ARJUN LAL SAINI, AM. & DINESH MOHAN SINHA (Judicial Member)

GLOBAL EXTRUSIONS PVT. LTD. ,JAMNAGAR vs THE PR. CIT, JAMNAGAR, JAMNAGAR

ITA 203/RJT/2024[2013-14]Status: Disposed9/6/2025AY 2013-14

DR. ARJUN LAL SAINI (Accountant Member)

TILARA POLYPLAST PRIVATE LIMITED,SHAPAR vs INCOME TAX OFFICER, WARD 1(1)(1), RAJKOT

ITA 416/RJT/2023[2014-15]Status: Disposed9/6/2025AY 2014-15

DR.ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

SHRI NARENDRA DHARAMDAS GIDWANI,ANJAR KUTCH vs THE ADDL. CIT, NFAC, , NEW DELHI

ITA 220/RJT/2023[2015-16]Status: Disposed9/6/2025AY 2015-16

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

ISHITA MAHESH HADVANI,AHMEDABAD vs INCOME TAX OFFICER, WARD 2(1)(2), RAJKOT

ITA 121/RJT/2025[2016-17]Status: Disposed6/6/2025AY 2016-17

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

LAXMANBHAI NATHUBHAI ZORA,PORBANDAR vs ITO WARD 2(3),RAJKOT, PORBANDAR

ITA 745/RJT/2024[2012-2013]Status: Disposed6/6/2025AY 2012-2013

DR. ARJUN LAL SAINI (Accountant Member)

SUBHAS HANSARAJ NANDU,BHACHAU, KUTCH vs NATIONAL FACELESS ASSESSMENT CENTRE, DELHI

ITA 9/RJT/2024[2010-11]Status: Disposed5/6/2025AY 2010-11

DR. ARJUN LAL SAINI (Accountant Member)

JAYPRAKASH BHOVANBHAI JAGANI HUF,RAJKOT vs ITO, WARD-1(1)(1), RAJKOT, RAJKOT

ITA 98/RJT/2025[2017-18]Status: Disposed4/6/2025AY 2017-18

DR. ARJUN LAL SAINI (Accountant Member)

JETHANAND ATMARAM DHANWANI,ADIPUR vs ITO WARD - 1, GANDHIDHAM

ITA 51/RJT/2025[2014-15]Status: Disposed4/6/2025AY 2014-15

DR. ARJUN LAL SAINI (Accountant Member)

M/S. FIORENZA GRANITO PVT. LTD.,AT. RATA VIRADA, TALUKA: WAKANER, DIST. MORBI vs THE PR. CIT-1, RAJKOT, RAJKOT

ITA 77/RJT/2021[2016-17]Status: Disposed3/6/2025AY 2016-17

SANJAYKUMAR VALLABHBHAI PAN (HUF),RAJKOT vs ITO, WARD-2(1)(1), RAJKOT, RAJKOT

ITA 958/RJT/2024[2012-13]Status: Disposed2/6/2025AY 2012-13

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)