NILESH PARSOTTAMBHAI JAVIYA,SURAT vs. INCOME TAX OFFICER, WARD-2, JUNAGADH, JUNAGADH

ITA 870/RJT/2024Status: DisposedITAT Rajkot28 April 2025AY 2017-185 pages

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Income Tax Appellate Tribunal, RAJKOT BENCH(SMC

Before: DR. ARJUN LAL SAINI, AM.

For Appellant: Shri Digant Kiyada, AR

For Respondent: Shri Abhimanyu Singh Yadav, Sr.DR

Hearing: 12/03/2025Pronounced: 28/04/2025

Per,Dr. ARJUNLAL SAINI AM; Captioned appeal filed by the assessee, pertaining to Assessment Year 2017-18, is directed against order passed by Learned Commissioner of Income- tax (Appeals)/ National Faceless Appeal Centre (NFAC), Delhi, [(in short “the Ld.CIT(A)