ITAT Raipur Bench
3,210 judgments
BEERASWAMY YOGESHWAR MUDALIAR, AMBIKAPUR,AMBIKAPUR vs ITO, WARD-1, AMBIKAPUR, AMBIKAPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
M/S GAURAV CONSTRUCTION CO., KORBA, KORBA vs ITO-1, KORBA, KORBA
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
SHYAM PULSES PVT. LTD., RAIPUR,RAIPUR vs ITO-1(1), RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
SAMARTH SAMARPAN SEVA SAMITI, RAIPUR, RAIPUR vs ITO, WARD-1(EXMP), RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
DURGAWATI PANDAY,BAIKUNTHPUR vs INCOME TAX OFFICER WARD NO 01, AMBIKAPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
SHREE KRISHNA UDYOG, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-1(1), RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
SAKET PRODUCTS AND ROLLING MILL PVT. LTD., SURGUJA,SURGUJA vs INCOME TAX OFFICER, WARD-1, AMBIKAPUR, AMBIKAPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
ACIT CENTRAL CIRCLE-1 RAIPUR, RAIPUR vs MARUTI CLEAN COAL AND POWER LIMITED, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
AADITYA CONSTRUCTION,KORBA vs INCOME TAX OFFICER-I KORBA, KORBA
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
RAJESH KUMAR SINGHANIA HUF,RAIPUR vs INCOME TAX OFFICER, WARD 1(1), RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
VARDAAN INFRASTRUCTURES PRIVATE LIMITED,RAIPUR vs INCOME TAX OFFICER, WARD 4(1), RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
SEVA RAM SAHU, DURG,DURG vs INCOME TAX OFFICER-1(5), BHILAI, DURG
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
TRUPTI SHUKLA, RAJNANDGAON,RAJNANDGAON vs INCOME TAX OFFICER - 1, RAJNANDGAON, RAJNANDGAON
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
JAIN ENTERPRISES, BHILAI,DURG vs PCIT, RAIPUR-1, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
M/S DREAM GROUP, RAIPUR,RAIPUR vs INCOME TAX OFFICER-1(1), RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
MANISH KHANDELWAL,JAGDALPUR vs INCOME TAX OFFICER, JAGDALPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
KANTI LAL AGRAWAL, RAIPUR,RAIPUR vs INCOME TAX OFFICER-1(2), RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
DAYALAL MEGHJI & CO. EMPLOYEES GROUP, RAIPUR,RAIPUR vs ITO-4(1), RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX -1(1), RAIPUR vs BHARAT AGRO INDUSTRIES, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
BHILAI KARMCHARI ADARSH SAKH SAHKARI SAMITI MARYADIT, ,BHILAI vs INCOME TAX OFFICER, WARD-1(3), BHILAI, DURG
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
