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ITAT Raipur Bench

3,210 judgments

RAJMAL JAIN, NARAYANPUR,NARAYANPUR vs INCOME TAX OFFICER, KANKER

ITA 29/RPR/2026[2015-16]Status: Disposed9/2/2026AY 2015-16

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

RAJMAL JAIN, NARAYANPUR,NARAYANPUR vs INCOME TAX OFFICER, KANKER

ITA 28/RPR/2026[2015-16]Status: Disposed9/2/2026AY 2015-16

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

RAJMAL JAIN, NARAYANPUR,NARAYANPUR vs INCOME TAX OFFICER, KANKER

ITA 27/RPR/2026[2015-16]Status: Disposed9/2/2026AY 2015-16

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

RAJMAL JAIN, NARAYANPUR,NARAYANPUR vs INCOME TAX OFFICER, KANKER

ITA 26/RPR/2026[2014-15]Status: Disposed9/2/2026AY 2014-15

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

RAJMAL JAIN,NARAYANPUR vs INCOME TAX OFFICER, KANKER

ITA 25/RPR/2026[2014-15]Status: Disposed9/2/2026AY 2014-15

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

RAJMAL JAIN, NARAYANPUR,NARAYANPUR vs INCOME TAX OFFICER, KANKER

ITA 24/RPR/2026[2014-15]Status: Disposed9/2/2026AY 2014-15

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

RAJMAL JAIN, NARAYANPUR,NARAYANPUR vs INCOME TAX OFFICER, KANKER

ITA 23/RPR/2026[2013-14]Status: Disposed9/2/2026AY 2013-14

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

RAJMAL JAIN, NARAYANPUR,NARAYANPUR vs INCOME TAX OFFICER, KANKER

ITA 21/RPR/2026[2013-14]Status: Disposed9/2/2026AY 2013-14

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

RAJMAL JAIN, BASTAR,NARAYANPUR vs INCOME TAX OFFICER, KANKER

ITA 20/RPR/2026[2013-14]Status: Disposed9/2/2026AY 2013-14

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

RITURAJ STEEL PRIVATE LIMITED,BILASPUR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 2(1), BILASPUR

ITA 697/RPR/2025[2017-18]Status: Disposed9/2/2026AY 2017-18

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

AFTAB SIDDIQUE, RAIPUR,RAIPUR vs DCIT-1(1), RAIPUR, RAIPUR

ITA 633/RPR/2025[2018-19]Status: Disposed9/2/2026AY 2018-19

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

SHANKAR RICE MILL, MAHASAMUND, MAHASAMUND vs ITO, MAHASAMUND, MAHASAMUND

ITA 628/RPR/2025[2014-15]Status: Disposed9/2/2026AY 2014-15

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

INCOME TAX OFFICER, KORBA vs NAUSHAD HASSAN, RAIGARH

ITA 19/RPR/2026[2019-20]Status: Disposed6/2/2026AY 2019-20

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

SUCHISMITA DHAL,ODISHA vs ITO 1 KORBA, KORBA

ITA 17/RPR/2026[2019-20]Status: Heard6/2/2026AY 2019-20

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

SUCHISMITA DHAL,ODISHA vs ITO 1 KORBA, KORBA

ITA 16/RPR/2026[2019-20]Status: Heard6/2/2026AY 2019-20

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

MOHAMMAD SHAHID,BILASPUR vs ASSESSING OFFICER, BILASPUR

ITA 15/RPR/2026[2013-14]Status: Heard6/2/2026AY 2013-14

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

M/S. SHAKTI SWAROOP ENTERPRISES ,RAIPUR vs ASSESSMENT UNIT INCOME TAX DEPARTMENT, RAIPUR

ITA 708/RPR/2025[2020-21]Status: Disposed6/2/2026AY 2020-21

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

MUNICIPAL COUNCIL DONGARGARH, RAJNANDGAON, RAJNANDGAON vs ITO, WARD-1/RAJNANDGAON, RAJNANDGAON

ITA 625/RPR/2025[2018-19]Status: Disposed6/2/2026AY 2018-19

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

HANUMANT CONSTRUCTION PVT. LTD., RAIPUR,RAIPUR vs ACIT, CENTRAL CIRCLE-1, RAIPUR, RAIPUR

ITA 550/RPR/2025[2018-19]Status: Disposed6/2/2026AY 2018-19

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

HANUMANT CONSTRUCTION PVT. LTD., RAIPUR,RAIPUR vs ACIT, CENTRAL CIRCLE-1, RAIPUR, RAIPUR

ITA 549/RPR/2025[2017-18]Status: Disposed6/2/2026AY 2017-18

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)