ITAT Raipur Bench

3,210 judgments

HANUMANT CONSTRUCTION PVT. LTD., RAIPUR,RAIPUR vs ACIT, CENTRAL CIRCLE-1, RAIPUR, RAIPUR

ITA 548/RPR/2025[2016-17]Status: Disposed6/2/2026AY 2016-17

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

HANUMANT CONSTRUCTION PVT. LTD., RAIPUR,RAIPUR vs ACIT, CENTRAL CIRCLE-1, RAIPUR, RAIPUR

ITA 547/RPR/2025[2015-16]Status: Disposed6/2/2026AY 2015-16

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

HANUMANT CONSTRUCTION PVT. LTD., RAIPUR,RAIPUR vs ACIT, CENTRAL CIRCLE-1, RAIPUR, RAIPUR

ITA 546/RPR/2025[2014-15]Status: Disposed6/2/2026AY 2014-15

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

HANUMANT CONSTRUCTION PVT. LTD., RAIPUR,RAIPUR vs ACIT, CENTRAL CIRCLE-1, RAIPUR, RAIPUR

ITA 545/RPR/2025[2013-14]Status: Disposed6/2/2026AY 2013-14

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

MUKESH KUMAR GOYAL, NEORA,RAIPUR vs INCOME TAX OFFICER, WARD-1(2), RAIPUR, RAIPUR

ITA 195/RPR/2025[2016-17]Status: Disposed6/2/2026AY 2016-17

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

JILA SAHAKRI KENDRIYA BANK MARYADIT RAJNANDGAON,RAJNANDGAON vs DEPUTY COMMISSIONER OF INCOME TAX, BHILAI

ITA 534/RPR/2024[2014-15]Status: Heard6/2/2026AY 2014-15

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

SEWA SAHAKARI SAMITI LATABOD,LATABOD vs INCOME TAX OFFICER, RISALI

ITA 5/RPR/2026[2016-17]Status: Disposed5/2/2026AY 2016-17

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), BILASPUR, BILASPUR vs ANUJ PRAKASH GUPTA, RAJASTHAN

ITA 11/RPR/2026[2019-20]Status: Disposed5/2/2026AY 2019-20

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

SHRI KAMTA SAHU, RAIPUR, RAIPUR vs ITO, WARD-1(2), RAIPUR, RAIPUR

ITA 10/RPR/2026[2016-17]Status: Disposed5/2/2026AY 2016-17

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

ANISH VISHNOI, RAIPUR,RAIPUR vs ITO WARD 1(1), RAIPUR, RAIPUR

ITA 764/RPR/2025[2015-16]Status: Disposed5/2/2026AY 2015-16

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

RAVI RAIKA, BHILAI,BHILAI vs ACIT-1(1), BHILAI, BHILAI

ITA 763/RPR/2025[2016-17]Status: Disposed5/2/2026AY 2016-17

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

MAHESH SHRIVASTAVA, RAIPUR,RAIPUR vs ITO-3(1),RAIPUR, RAIPUR

ITA 702/RPR/2025[2008-09]Status: Disposed5/2/2026AY 2008-09

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

SHRI SHYAM OIL EXTRACTIONS PVT. LTD., JANGIR-CHAMPA,JANJGIR-CHAMPA vs ASSISTANT COMMISSIONER OF INCOME TAX-2(1), BILASPUR, BILASPUR

ITA 55/RPR/2025[2018-19]Status: Disposed5/2/2026AY 2018-19

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

SHRI SHYAM OIL EXTRACTIONS PVT. LTD., JANJGIR-CHAMPA,,JANJGIR-CHAMPA vs ASSISTANT COMMISSIONER OF INCOME TAX-2(1), BILASPUR, BILASPUR

ITA 54/RPR/2025[2017-18]Status: Disposed5/2/2026AY 2017-18

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

SHRI SHYAM OIL EXTRACTIONS PVT. LTD., JANJGIR-CHAMPA,JANJGIR-CHAMPA vs ASSISTANT COMMISSIONER OF INCOME TAX-2(1), BILASPUR, BILASPUR

ITA 53/RPR/2025[2016-17]Status: Disposed5/2/2026AY 2016-17

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

SHRI SHYAM OIL EXTRACTIONS PVT. LTD., JANJGIR-CHAMPA,JANJGIR-CHAMPA vs INCOME TAX OFFICER, WARD- JANJGIR-CHAMPA,, JANJGIR-CHAMPA,

ITA 52/RPR/2025[2015-16]Status: Disposed5/2/2026AY 2015-16

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

RAJU JHANGHEL, RAIPUR,RAIPUR vs INCOME TAX OFFICER-1(2), RAIPUR, RAIPUR

ITA 446/RPR/2025[2015-16]Status: Disposed5/2/2026AY 2015-16

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

RAJU JHANGHEL, RAIPUR,RAIPUR vs INCOME TAX OFFICER-1(2), RAIPUR, RAIPUR

ITA 445/RPR/2025[2014-15]Status: Disposed5/2/2026AY 2014-15

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

SHRI SHYAM OIL EXTRACTIONS PVT. LTD., JANJGIR, CHAMPA,JANJGIR-CHAMPA vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BILASPUR, BILASPUR

ITA 339/RPR/2025[2016-17]Status: Disposed5/2/2026AY 2016-17

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

ANIL AGRAWAL,SAKTI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE BILASPUR, CENTRAL CIRCLE BILASPUR

ITA 254/RPR/2025[2018-19]Status: Disposed5/2/2026AY 2018-19

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)