ITAT Raipur Bench

3,210 judgments

BALAJI EDUCATION DEVELOPMENT SOCIETY, BHILAI,BHILAI vs ITO, EXEMPTION, WARD-2, RAIPUR, RAIPUR

ITA 594/RPR/2025[2016-17]Status: Disposed4/2/2026AY 2016-17

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

JAGDISH KUMAR YADAV, DURG,DURG vs ITO, WARD-1(1), BHILAI, BHILAI

ITA 593/RPR/2025[2010-11]Status: Disposed4/2/2026AY 2010-11

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

HEMANT KUMAR PARMAR, RAIPUR,RAIPUR vs DCIT, CENTRAL CIRCLE-2, RAIPUR, RAIPUR

ITA 759/RPR/2025[2020-21]Status: Heard7/1/2026AY 2020-21

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

HITESH PARMAR, RAIPUR,RAIPUR vs DCIT, CENTRAL CIRCLE-2, RAIPUR, RAIPUR

ITA 758/RPR/2025[2020-21]Status: Heard7/1/2026AY 2020-21

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

STATE RESOURCE CENTRE, RAIPUR,RAIPUR vs ITO, WARD-1(2), RAIPUR, RAIPUR

ITA 753/RPR/2025[2015-16]Status: Heard7/1/2026AY 2015-16

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

STATE RESOURCE CENTRE, RAIPUR,RAIPUR vs ITO- WARD 1(2), RAIPUR, RAIPUR

ITA 752/RPR/2025[2014-15]Status: Heard7/1/2026AY 2014-15

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

JAINAM BUILDERS,RAIPUR vs INCOME TAX OFFICER, WARD 1(2), RAIPUR, RAIPUR

ITA 638/RPR/2025[2018-19]Status: Heard7/1/2026AY 2018-19

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

M/S VISHAL PACKIGING, RAIPUR,RAIPUR vs DCIT-1(1), RAIPUR, RAIPUR

ITA 635/RPR/2025[2014-15]Status: Heard7/1/2026AY 2014-15

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

VISHAL SINGH, RAIPUR,RAIPUR vs DCIT-1(1), RAIPUR, RAIPUR

ITA 634/RPR/2025[2014-15]Status: Heard7/1/2026AY 2014-15

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

SHARDA DEVI SINGH, RAIPUR, RAIPUR vs ITO, MAHASAMUND, MAHASAMUND

ITA 632/RPR/2025[2011-12]Status: Disposed7/1/2026AY 2011-12

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

RAJESH KUMAR TIWARI, RAIPUR,RAIPUR vs INCOME TAX OFFICER-3(1), RAIPUR, RAIPUR

ITA 631/RPR/2025[2013-14]Status: Heard7/1/2026AY 2013-14

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

AJAY KUMAR BAJAJ, RAIPUR,RAIPUR vs INCOME TAX OFFICER-4(1), RAIPUR, RAIPUR

ITA 596/RPR/2025[2017-18]Status: Disposed6/1/2026AY 2017-18

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

ANIL KUMAR JAIN,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL

ITA 585/RPR/2025[2019-20]Status: Disposed6/1/2026AY 2019-20

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

ANIL KUMAR JAIN,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL

ITA 584/RPR/2025[2018-19]Status: Disposed6/1/2026AY 2018-19

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

RAJAT KUMAR GUPTA, RAMANUJGANJ,BALRAMPUR vs INCOME TAX OFFICER-1, AMBIKAPUR, AMBIKAPUR

ITA 737/RPR/2025[2015-16]Status: Disposed5/1/2026AY 2015-16

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

RAJAT KUMAR GUPTA, SURGUJA,AMBIKAPUR vs INCOME TAX OFFICER-1, AMBIKAPUR, AMBIKAPUR

ITA 736/RPR/2025[2014-15]Status: Disposed5/1/2026AY 2014-15

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

DAMANJEET SINGH OBEROI, RAIPUR,RAIPUR vs DCIT, CIRCLE-1(1), RAIPUR, RAIPUR

ITA 317/RPR/2025[2015-16]Status: Disposed1/1/2026AY 2015-16

SHRI R. K. PANDA (Vice President), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

INCOME TAX OFFICER-1(2), RAIPUR vs KANHA GRAIN PROCESS, RAIPUR

ITA 260/RPR/2025[2015-16]Status: Disposed1/1/2026AY 2015-16

SHRI R. K. PANDA (Vice President), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

KAMLESH KUKREJA, RAIPUR,RAIPUR vs ITO, WARD-1(1), RAIPUR, RAIPUR

ITA 119/RPR/2025[2016-17]Status: Disposed1/1/2026AY 2016-17

SHRI R. K. PANDA (Vice President), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

SUSAMMA JOHN,BENGALORE vs ITO FACELESS, BHILAI

ITA 750/RPR/2025[2020-21]Status: Disposed24/12/2025AY 2020-21

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)