← All Benches

ITAT Raipur Bench

3,210 judgments

SUNIL SPONGE PVT. LTD., RAIPUR,RAIPUR vs ACIT, CENTRAL CIRCLE-1, RAIPUR, RAIPUR

ITA 748/RPR/2025[2018-19]Status: Disposed24/12/2025AY 2018-19

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

RAVI PRAKASH YADAV,DURG,DURG vs ITO, WARD-2(1), DURG, DURG

ITA 527/RPR/2025[2014-15]Status: Disposed24/12/2025AY 2014-15

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

LS METATECH PRIVATE LIMITED, RAIPUR,RAIPUR vs ITO, CIRCLE 1(1), RAIPUR, RAIPUR

ITA 766/RPR/2025[2024-25]Status: Heard22/12/2025AY 2024-25

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

LAXMI KANT DUBEY, DURG,DURG vs ITO, WARD-1(1), BHILAI, BHILAI

ITA 595/RPR/2025[2013-14]Status: Disposed15/12/2025AY 2013-14

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

ANKET PAGARIYA, RAIPUR,RAIPUR vs ACIT, CENTRAL CIRCLE-1, RAIPUR, RAIPUR

ITA 745/RPR/2025[2018-19]Status: Disposed12/12/2025AY 2018-19

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

RAJENDRA KUMAR SHRIVASTAVA, DURG,DURG vs ITO, NFAC, DELHI, DELHI

ITA 744/RPR/2025[2020-21]Status: Disposed12/12/2025AY 2020-21

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

VINOD KUMAR AGRAWAL, RAIPUR,RAIPUR vs ITO, WARD-1(1), RAIPUR, RAIPUR

ITA 630/RPR/2025[2016-17]Status: Disposed11/12/2025AY 2016-17

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

PRABHAT MISHRA, DELHI,DELHI vs ITO, WARD-4(1), RAIPUR, RAIPUR

ITA 509/RPR/2025[2017-18]Status: Disposed11/12/2025AY 2017-18

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

SAROJ AGRAWAL,RAIPUR vs INCOME TAX OFFICER WARD 2 AMBIKAPUR, AMBIKAPUR

ITA 741/RPR/2025[2017-18]Status: Disposed10/12/2025AY 2017-18

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

GURUSUKH ENERGY INDIA PVT. LTD., RAIPUR,RAIPUR vs ITO, WARD-3(1), RAIPUR, RAIPUR

ITA 643/RPR/2025[2012-13]Status: Disposed10/12/2025AY 2012-13

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

SOURABH AGRAWAL, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-1(2), RAIPUR, RAIPUR

ITA 735/RPR/2025[2019-20]Status: Disposed9/12/2025AY 2019-20

SHRI PADAMRAJ SINGH DARRI, BEMETARA,BEMETARA vs INCOME TAX OFFICER, WARD-KAWARDHA, KAWARDHA

ITA 734/RPR/2025[2016-17]Status: Disposed9/12/2025AY 2016-17

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

BINOD KUMAR AGRAWAL, RAIPUR,RAIPUR vs ITO-1(1), RAIPUR ERSTW. ITO-2(1), RAIPUR, RAIPUR

ITA 587/RPR/2025[2011-12]Status: Disposed8/12/2025AY 2011-12

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

HARBHAJAN SINGH LALWANI, DURG,DURG vs ITO, WARD-1(1), BHILAI, BHILAI

ITA 727/RPR/2025[2015-16]Status: Heard5/12/2025AY 2015-16

the Commissioner of Income-tax (Appeals), Raipur-2.

PAGADALA VELUGONDA REDDY, DURG,DURG vs ACIT-1(1), BHILAI, BHILAI

ITA 726/RPR/2025[2013-14]Status: Heard5/12/2025AY 2013-14

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

MAMTA PATEL, RAIPUR,RAIPUR vs ACIT, CIRCLE-1(1), RAIPUR, RAIPUR

ITA 684/RPR/2025[2020-21]Status: Disposed4/12/2025AY 2020-21

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

NANDA SINGH, SURAJPUR,SURAJPUR vs ITO, WARD-1, AMBIKAPUR, AMBIKAPUR

ITA 677/RPR/2025[2011-12]Status: Disposed4/12/2025AY 2011-12

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

RISHI L ANANDANI, BILASPUR,BILASPUR vs INCOME TAX OFFICER WARD 1(2) BILASPUR, AYKAR VIBHAG VYAPAR VIHAR ROAD BILASPUR

ITA 709/RPR/2025[2017-18]Status: Disposed2/12/2025AY 2017-18

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

SANTOSH KUMAR, SURGUJA,SURGUJA vs ITO - 1 AMBIKAPUR, AMBIKAPUR

ITA 671/RPR/2025[2013-14]Status: Disposed2/12/2025AY 2013-14

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

ANIL KUMAR JAIN,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, (CENTRAL), BILASPUR

ITA 583/RPR/2025[2017-18]Status: Disposed2/12/2025AY 2017-18

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)