ITAT Raipur Bench
3,210 judgments
M/S U K STEEL, RAIPUR,RAIPUR vs DCIT, CIRCLE-1(1), RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
LATE. PRAKASH CHANDRA VIRDI, L/R BHARAT BHUSHAN VIRDI,MAHASAMUND vs INCOME TAX OFFICER, WARD- MAHASAMUND, MAHASAMUND, MAHASAMUND
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
VEER PROJECTS,RAIPUR vs DY. COMMISSIONER OF INCOME TAX, CIRCLE 1(1), RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
ADARSH NURSING INSTITUTE PVT LTD., RAIPUR,RAIPUR vs ITO-4(1), RAIPUR, RAIPUR
the final hearing.”
EICS CONSULTANCY PVT. LTD., BILASPUR,BILASPUR vs ACIT, CIRCLE-1(1), BILASPUR, BILASPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
PRAYAG THERMOPLASTAS PVT. LTD., NAGPUR,NAGPUR vs ACIT, CENTRAL CIRCLE-1, RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
PRAYAG THERMOPLASTAS PVT. LTD., NAGPUR,NAGPUR vs ACIT, CENTRAL CIRCLE-1, RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
PRAYAG THERMOPLASTAS PVT. LTD., NAGPUR,NAGPUR vs ACIT, CENTRAL CIRCLE-1, RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
PRAYAG THERMOPLASTAS PVT. LTD., NAGPUR,NAGPUR vs ACIT, CENTRAL CIRCLE-1, RAIPUR, RAIPUR
the Ld. CIT(Appeals)/NFAC. That in absence of such evidence against the assessee and in such scenario, ITAT,“Division Bench", Raipur had followed the view taken in the cases of **Brajesh Singh Bhadoria Vs. Dy./ACIT, Central Circle-2, Naya Raipur, IT(SS)A Nos.1 to 6, 8 & 9/RPR/2025, dated 20.03.2025**, wherein it has been held that in case of welfare legislation, in which, Income-tax Act is a part and parcel of the same and that they are absolutely different from that of penal legislation, i
PRAYAG THERMOPLASTAS PVT. LTD., NAGPUR,NAGPUR vs ACIT, CENTRAL CIRCLE-1, RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
PRAYAG THERMOPLASTAS PVT. LTD., NAGPUR,NAGPUR vs ACIT, CENTRAL CIRCLE-1, RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
NIKHIL AGRAWAL, RAIPUR,RAIPUR vs INCOME TAX OFFICER-1(1), RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
TORAN LAL VERMA, BHILAI,DURG vs INCOME TAX OFFICER, WARD-2(1), BHILAI, DURG
KAMALESH KUMAR DEWANGAN, RAIPUR,RAIPUR vs INCOME TAX OFFICER-2(2), RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
KAMALESH KUMAR DEWANGAN, RAIPUR,RAIPUR vs INCOME TAX OFFICER-2(2), RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
INCOME TAX OFFICER-4(1), RAIPUR, CIVIL LINES, RAIPUR vs SMITA MUKESH KEDIA, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
INCOME TAX OFFICER-3(1), RAIPUR, RAIPUR vs RAHUL KATHURIA, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
INCOME TAX OFFICER, RAIPUR vs RAHUL KATHURIA, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
SHRI VARDHAMAN STHANAKWASI SHRAMAN, DURG,DURG vs ITO-1(1),BHILAI, BHILAI
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
