ITAT Raipur Bench
3,210 judgments
AMRIT LAL KHAIRWAR, CHAMPA,CHAMPA, CHHATTISGARH vs INCOME-TAX OFFICER JANJGIR-CHAMPA, CHAMPA
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
INCOME TAX OFFICER-2(1),BHILAI, BHILAI vs ASHISH GUPTA, DURG
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX 1(1), RAIPUR vs TIRUPATI BALAJI FOODS PRIVATE LIMITED, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
SUNIL MADHYANI ,DURG vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -1(1), BHILAI
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
DCIT-1(1),BHILAI, BHILAI vs SALIGRAM TRIPATHI, DURG
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
INCOME TAX OFFICER, RISALI, BHILAI vs AMIT GAUTAM, RAJNANDGAON
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX-(1), RAIPUR, RAIPUR vs AJAY GOLECHAA, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
TULIKA KEDIA, NEW DELHI,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
ANJU PAREKH,DHAMTARI vs INCOME TAX OFFICER, WARD-DHAMTARI, DHAMTARI
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
NIDHI JAIN,GALI NO., SBI COLONY, FAFADIH,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), RAIPUR (C.G.), CIVIL LINES, RAIPUR (C.G.)
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
CHHATTISGARH SWAMI VIVEKANAND TECHNICAL UNIVERSITY,POST-NEWAI vs ACIT (EXEMPTION), IT EXEMPTION OFFICE RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
INCOME TAX OFFICER, RAIPUR vs SANJAY KUMAR PUNJABI, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
TIKAMCHAND SAHU,AINTHAPALI vs INCOME TAX OFFICER, MAHASAMUND, MAHASAMUND
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
SHUBHRA KAUSHIK, BILASPUR,BILASPUR vs ITO, WARD 1(2), BILASPUR, BILASPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX-(1), RAIPUR, RAIPUR vs GOENKA ROCKWOOL INDIA PRIVATE LIMITED, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
INCOME TAX OFFICER-2(1), BILASPUR, BILASPUR vs BALDEV PRASAD PATEL, MUNGLI
SHRI R.K. PANDA (Vice President), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
M/S R D CONSTRUCTION, BHILAI,BHILAI vs ITO, WARD-1(5), BHILAI, BHILAI
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
KHANDELWAL INDUSTRIES, DHAMTARI,DHAMTARI vs INCOME TAX OFFICER, WARD- DHAMTARI, DHAMTARI
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
GHANSHYAM LAL, BILASPUR,BILASPUR vs PR. COMMISSIONER OF INCOME TAX, RAIPUR-1, RAIPUR, RAIPUR
SHRI R.K PANDA (Vice President), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
SHRIKANT SOMAWAR, RAIGARH,RAIGARH vs INCOME TAX OFFICER-1, RAIGARH, RAIGARH
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
