ITAT Raipur Bench
3,210 judgments
ASHAP KUMAR SHANTIEL BARA, RAIGARH, RAIGARH vs INCOME TAX OFFICER, WARD-1, RAIGARH, RAIGARH
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
ANAND KUMAR BANSAL,BILASPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX, RAIPUR -1, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
KIRAN AGRAWAL, RAIPUR,RAIPUR vs ITO, DHAMTARI, DHAMTARI
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
DY. COMMISSIONER OF INCOME TAX-1(1), BHILAI vs NIKHIL MITTAL, BHILAI
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
GURUSUKH VINTRADE SERVICES PVT. LTD., RAIPUR,RAIPUR vs DCIT, CIRCLE-1(1), RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
VICKY SHERWANI,RAIPUR,RAIPUR vs INCOME TAX OFFICER 3(1), RAIPUR, RAIPUR
DEVENDRA KUMAR DESHMUKH, DURG,DURG vs PRINCIPAL COMMISSIONER OF INCOME TAX, RAIPUR-1, RAIPUR
TANSINGH, RAJNANDGAON,RAJNANDGAON vs PRINCIPAL COMMISSIONER OF INCOME TAX, RAIPUR-1, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
ARDENT STEELS PVT. LTD., RAIPUR,RAIPUR vs PR. COMMISSIONER OF INCOME TAX, RAIPUR-1, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
SANT HARKEWAL SHIKSHAN SAMITI, AMBIKAPUR,SURGUJA vs INCOME TAX OFFICER-1, AMBIKAPUR, AMBIKAPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
TEKCHAND PUNJABI, RAIGARH,RAIGARH vs ITO, WARD-1, RAIGARH, RAIGARH
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
PADMA PARAKH, RAJNANDGAON,RAJNANDGAON vs INCOME TAX OFFICER, TDS, BHILAI, BHILAI
us. In this regard, the question arises as per the captioned matters that whether the Ld.
PADMA PARAKH, RAJNANDGAON,RAJNANDGAON vs INCOME TAX OFFICER, TDS, BHILAI, BHILAI
us. In this regard, the question arises as per the captioned matters that whether the Ld. CIT(Appeals)/NFAC was justified in dismissing the appeals of the assessee against the levy of fees u/s.234E of the Act for belated filing of TDS statements for A.Y.2014-15 amounting to Rs.7080/-, Rs.13,911/- and Rs.15,530/-, respectively.
PADMA PARAKH, RAJNANDGAON,RAJNANDGAON vs INCOME TAX OFFICER, TDS, BHILAI, BHILAI
us. In this regard, the question arises as per the captioned matters that whether the Ld. CIT(Appeals)/NFAC was justified in dismissing the appeals of the assessee against the levy of fees u/s.234E of the Act for belated filing of TDS statements for A.Y.2014-15 amounting to Rs.7080/-, Rs.13,911/- and Rs.15,530/-, respectively.
MANOJ KUMAR JAIN (HFU), DURG,DURG vs INCOME TAX OFFICER 2(2), BHILAI, DURG
the Assessing Officer or CIT (Appeals) and rejected the said application without considering the fact as to whether the documents filed by the assessee are required for just and proper disposal of the appeal in light of Rule 29 of the ITAT Rules. Hence, the ITAT has committed grave legal error in rejecting the application summarily and dismissing the appeal.
SMT. ANITA BANODHA ALIAS ANITA KATHGAR , ANITA AUTO, PONDI CHIRMIRI KOREA,KOREA vs PRINCIPAL COMMISSIONER OF INCOME TAX-1, RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
SHRI DURGA GRAM SERVICE CO OPERATIVE SOCIETY LIMITED MERHANA,BILASPUR vs INCOME TAX OFFICER - WARD BILASPUR, BILASPUR
the Income Tax Officer, Bilaspur, Chhattisgarh even when the Society is located in Himachal Pradesh. The place named Merhana, where the Society is located, is not at all technologically advanced and that even in present time, the Society prepares the entire documentation i.e. books of accounts and other records manually and moreover the majority of the Society members are retired and are above the age of 60. The Society is not well versed with the Faceless Mechanism and accordingly was not
BHARAT LAL TAHALYANI, JANJGIR-NALIA,JANJHGIR-NALIA vs DCIT, CIRCLE-1(1), BILASPUR, BILASPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
DCIT, BHILAI vs JILLA SAHAKARI KENDRIYA BANK MARYADIT, RAJNANDGAON
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
RAIPUR REALTY PVT LTD, RAIPUR,RAIPUR vs INCOME TAX OFFICER WARD-3 (1), RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)