ITAT Raipur Bench
3,210 judgments
SMT. SHANTI KURREY, DURG,DURG vs ITO-1(5), BHILAI, BHILAI
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
RAMA AGRAWAL, DURG,DURG vs INCOME TAX OFFICER-2(1), BHILAI, DURG
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
SRI SAI BABA SANSTHAN, BHILAI,DURG vs INCOME TAX OFFICER, EXEMPTION-II, RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
SRI SAI BABA SANSTHAN, BHILAI,DURG vs INCOME TAX OFFICER, EXMP-II, RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
WASSIMUDDIN KAZI, BHILAI,BHILAI vs ITO, WARD-2(1), BHILAI, BHILAI
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
VIJAY KUMAR AGRAWAL, RAIPUR,RAIPUR vs ACIT, CENTRAL CIRCLE, BILASPUR, BILASPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
HARSHI TRIPATHI, SURGUJA,SURGUJA vs ITO 1, AMBIKAPUR, AMBIKAPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
KHUSHI RAM DANSENA, RAIGARH,RAIGARH vs ITO, WARD-3, RAIGARH, RAIGARH
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
MANOJ KUMAR SAHU, DURG,DURG vs ITO, WARD-2(1), BHILAI, DURG
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
MANISH KUMAR JAIN, RAJNANDGOAN,RAJNANDGAON vs INCOME TAX OFFICER, WARD-1, RAJNANDGAON, RAJNANDGAON
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
MANISH KUMAR JAIN, RAJNANDGAON,RAJNANDGAON vs INCOME TAX OFFICER, WARD-1, RAJNANDGAON, RAJNANDGAON
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
MANISH KUMAR JAIN, RAJNANDGAON,RAJNANDGAON vs INCOME TAX OFFICER, WARD-1, RAJNANDGAON, RAJNANDGAON
CIT(Appeals)]. Despite selecting‘NO' against relevant column, notice/order u/s.250 of the Act was not sent physically through speed post or courier as prescribed in sec.282 of the Income Tax Act, 1961.” As evident from the aforesaid Para-7 of the said affidavit that the assessee has opted out for service of notices/communications through email by selecting “No” against the question “whether notices/communications may be sent on email?” and the assessee has given reply as “No” which means th
PAWAN KUMAR AGRAWAL, RAIGARH,RAIGARH vs ACIT, CENTRAL CIRCLE, BILASPUR, BILASPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
MANOJ KUMAR SAHU, DURG,DURG vs ITO, WARD-2(1), BHILAI, BHILAI
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
RESHAM GRAMODYOG SADAN, CHAMPA,AT/POST- UMRELI,VIA-CHAMPA,TAHSIL-BARPALI,KORBA vs INCOME TAX OFFICER, WARD-1, KORBA (C.G.), MAHANADI COMPLEX, NIHARIKA ROAD, KORBA (C.G.)
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
SHREEE AMRITESHWARYAI MINING & MECH PVT. LTD., KORBA,KORBA vs DCIT, CIRCLE1(1), BILASPUR, BILASPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
ITO(TDS), BILASPUR, BILASPUR vs SECL, BILASPUR, SECL HASDEO AREA
HON’BLE SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
ITO(TDS), BILASPUR, BILASPUR vs SECL, BILASPUR, WEST JHAGGRAKHAND
HON’BLE SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
ITO(TDS), BILASPUR, BILASPUR vs SECL, BILASPUR, BILASPUR
ITO(TDS), BILASPUR, BILASPUR vs SECL, BILASPUR, WEST JKD COLLIERY
HON’BLE SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
