ITAT Raipur Bench
3,210 judgments
ITO(TDS), BILASPUR, BILASPUR vs SECL, BILASPUR, GHARGHODA
HON’BLE SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
ITO (TDS), BILASPUR, BILASPUR vs SECL, BILASPUR, MINES RESCUE STATIONS
HON’BLE SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
ITO (TDS), BILASPUR, BILASPUR vs SECL, BILASPUR, BILASPUR
HON’BLE SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
ITO (TDS), BILASPUR, BILASPUR vs SECL, BILASPUR, JKD, SUB AREA, WEST JKD
HON’BLE SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
ITO (TDS), BILASPUR, BILASPUR vs SECL, BILASPUR, HASDEO HALDIBADI
HON’BLE SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
ITO(TDS), BILASPUR, BILASPUR vs SECL, BILASPUR, WEST JKD COLLIERY
HON’BLE SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX (TDS), RAIPUR, RAIPUR vs SOUTH EASTERN COALFIELDS LIMITED (TAN- JBPS00355F), BILASPUR
HON’BLE SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX (TDS), RAIPUR, RAIPUR vs SOUTH EASTERN COALFIELDS LIMITED (TAN-BPLS04617E) , SURGUJA
DEPUTY COMMISSIONER OF INCOME TAX (TDS), RAIPUR, RAIPUR vs SOUTH EASTERN COALFIELDS LIMITED (TAN- JBPS13157E), KORBA
HON’BLE SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX (TDS), RAIPUR, RAIPUR vs SECL CENTRAL STORES (TAN- JBPS03090D), KORBA
HON’BLE SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX (TDS), RAIPUR, RAIPUR vs SOUTH EASTERN COAL FIELDS LIMITED (TAN- BPLS04875D), KORBA
HON’BLE SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX (TDS), RAIPUR, RAIPUR vs SECL (TAN- BPLS04697A), KORBA
HON’BLE SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX (TDS), RAIPUR, RAIPUR vs SECL-HASDEO AREA HALDIBADI COLLIERY (TAN- JBPS06999G), BILASPUR
DEPUTY COMMISSIONER OF INCOME TAX (TDS), RAIPUR, RAIPUR vs SOUTH EASTERN COALFIELDS LIMITED (TAN- JBPS03804D), ANUPPUR
HON’BLE SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX (TDS), RAIPUR, RAIPUR vs SECL, KUSMUNDA AREA (TAN- JBPS02656D), KORBA
DEPUTY COMMISSIONER OF INCOME TAX (TDS), RAIPUR, RAIPUR vs SOUTH EASTERN COALFIELDS LIMITED (TAN- JBPS02076E), RAIGARH
HON’BLE SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX (TDS), RAIPUR, RAIPUR vs SOUTH EASTERN COALFIELDS LIMITED (TAN- JBPS03398D), KORBA
HON’BLE SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX (TDS), RAIPUR, RAIPUR vs SOUTH EASTERN COAL FIELDS LTD. (TAN- JBPS02667A), KUSMUNDA
HON’BLE SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX (TDS), RAIPUR, RAIPUR vs SECL, O/O CHIEF GENERAL MANAGER (TAN- JBPS02072A), RAIGARH
HON’BLE SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
