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ITAT Raipur Bench

3,210 judgments

PRAFUL PARMAR, RAJNANDGAON,RAJNANDGAON vs INCOME TAX OFFICER-WARD-1, RAJNANDGAON, RAJNANDGAON

ITA 828/RPR/2025[2014-15]Status: Heard19/2/2026AY 2014-15

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

UMIYA BOARD AND PAPER MILLS PRIVATE LIMITED, RAIPUR,RAIPUR vs DCIT, CIRCLE 1(1), RAIPUR, RAIPUR

ITA 790/RPR/2025[2016-17]Status: Disposed19/2/2026AY 2016-17

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX-(1), RAIPUR, RAIPUR vs RAJESH KUMAR SINGH, RAIPUR

ITA 455/RPR/2025[2022-23]Status: Disposed19/2/2026AY 2022-23

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

SUDHIR KUMAR SINGHAL,GURUGRAM, HARYANA vs INCOME TAX OFFICER, WARD DHAMTARI, DHAMTARI

ITA 401/RPR/2025[2015-16]Status: Disposed19/2/2026AY 2015-16

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

AMAR SINGH RATHORE SHIKSHAN SAMITI, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-3(1), RAIPUR, RAIPUR

ITA 24/RPR/2025[2015-16]Status: Disposed19/2/2026AY 2015-16

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

UDAY VENTURE,RAIPUR vs INCOME TAX OFFICER, WARD 1(1), RAIPUR, RAIPUR

ITA 824/RPR/2025[2017-18]Status: Heard18/2/2026AY 2017-18

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

S.S. INDUSTRIES, RAIPUR,RAIPUR vs ACIT, CENTRAL CIRCLE-1, RAIPUR, RAIPUR

ITA 815/RPR/2025[2018-19]Status: Heard18/2/2026AY 2018-19

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

SELESTINA TIRKEY, BILASPUR,BILASPUR vs INCOME TAX OFFICER, WARD-2(1), BILASPUR, BILASPUR

ITA 807/RPR/2025[2014-15]Status: Heard18/2/2026AY 2014-15

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

RAMA RAO KOLLIPARA,BHILAI vs INCOME TAX OFFICER, BHILAI

ITA 795/RPR/2025[2013-14]Status: Heard18/2/2026AY 2013-14

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

GAURAV BHATTAR, RAIPUR,RAIPUR vs DCIT, CIRCLE-1(1), RAIPUR, RAIPUR

ITA 792/RPR/2025[2017-18]Status: Disposed18/2/2026AY 2017-18

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

SAVITA SANJAY MARGHADE,DURG, CHHATTISGARH vs INCOME TAX OFFICER, BHILAI

ITA 849/RPR/2025[2013-14]Status: Disposed17/2/2026AY 2013-14

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

SANGEETA GOLCHHA, RAIPUR,RAIPUR vs ITO-4(1), RAIPUR, RAIPUR

ITA 788/RPR/2025[2014-15]Status: Disposed17/2/2026AY 2014-15

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

BUDHADEV JANKALYAN SAMITI, RAIPUR,RAIPUR vs NATIONAL FACELESS APPEAL CENTER, DELHI

ITA 785/RPR/2025[2023-24]Status: Disposed17/2/2026AY 2023-24

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

CHHATTISGARH HOUSING BOARD,RAIPUR vs EXEMPTION CIRCLE, RAIPUR

ITA 653/RPR/2025[2017-18]Status: Disposed17/2/2026AY 2017-18

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

CHHATTISGARH HOUSING BOARD,RAIPUR vs EXEMPTION CIRCLE, RAIPUR

ITA 652/RPR/2025[2016-17]Status: Disposed17/2/2026AY 2016-17

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

CHHATTISGARH HOUSING BOARD,RAIPUR vs ASSISTANT COMMISSIONER, EXEMPTION CIRCLE, RAIPUR

ITA 651/RPR/2025[2013-14]Status: Disposed17/2/2026AY 2013-14

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

CHHATTISGARH HOUSING BOARD,RAIPUR vs ASSISTANT COMMISSIONER, EXEMPTION CIRCLE, RAIPUR

ITA 650/RPR/2025[2012-13]Status: Disposed17/2/2026AY 2012-13

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

CHHATTISGARH HOUSING BOARD,RAIPUR vs ASSISTANT COMMISSIONER, EXEMPTION CIRCLE,, RAIPUR

ITA 649/RPR/2025[2011-12]Status: Disposed17/2/2026AY 2011-12

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

SHYAM PULSES PVT. LTD., RAIPUR,RAIPUR vs ITO-1(1), RAIPUR, RAIPUR

ITA 4/RPR/2026[2016-17]Status: Disposed16/2/2026AY 2016-17

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

OJAS MARKETEER, BILASPUR,BILASPUR vs ITO, 2(1), BILASPUR, BILASPUR

ITA 37/RPR/2026[2017-18]Status: Disposed16/2/2026AY 2017-18

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)